ITAT Cochin Bench

5,691 judgments

SURAKUMAR SANKU,TRIVANDRUM vs DCIT, CENTRAL CIRCLE-1, THIRUVANANTHAPURAM

ITA 200/COCH/2024[2011-2012]Status: Disposed7/11/2024AY 2011-2012

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KAKKUR SERVICE CO-OPERATIVE BANK LTD,KAKKUR vs ITO, WARD-2(3), KOZHIKODE

ITA 20/COCH/2024[2018-2019]Status: Disposed7/11/2024AY 2018-2019

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

MR.RAHUL BALKRISHNA JOSHI.,HARIYANA vs THE ITO,NON CORP WARD 2(1)., KOCHI

ITA 2/COCH/2024[2017-18]Status: Disposed7/11/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

SURAKUMAR SANKU,TRIVANDRUM vs DCIT, CENTRAL CIRCLE-1, THIRUVANANTHAPURAM

ITA 199/COCH/2024[2010-2011]Status: Disposed7/11/2024AY 2010-2011

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

SURAKUMAR SANKU,TRIVANDRUM vs DCIT, CENTRAL CIRCLE-1, THIRUVANANTHAPURAM

ITA 198/COCH/2024[2009-2010]Status: Disposed7/11/2024AY 2009-2010

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

SURAKUMAR SANKU,TRIVANDRUM vs DCIT, CENTRAL CIRCLE-1, THIRUVANANTHAPURAM

ITA 197/COCH/2024[2007-2008]Status: Disposed7/11/2024AY 2007-2008

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

MALANADU CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPEMENT BANK LTD,NEDUMANGAD vs ITO, WARD-1 & TPS, THODUPUZHA

ITA 195/COCH/2024[2017-2018]Status: Disposed7/11/2024AY 2017-2018

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

KANIYABETTA SERVICE CO-OPERATIVE BANK LTD,WAYANAD vs THE JCIT, RANGE-2, KOZHIKODE

ITA 193/COCH/2024[2015-2016]Status: Disposed7/11/2024AY 2015-2016

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

KANIYABETTA SERVICE CO-OPERTIVE BANK LTD,KANIYABETTA vs JCIT, RANGE-2, KOZHIKODE

ITA 192/COCH/2024[AY 2015-2016]Status: Disposed7/11/2024

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

INCOME TAX OFFICER, WARD-1, KALPETTA, WAYANAD, KERALA vs MADAKKIMALA SERVICE COOPERATIVE BANK LTD, MADAKKIMALA, WAYANAD

ITA 19/COCH/2024[2015-16]Status: Disposed7/11/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

INCOME TAX OFFICER, WARD-1, KALPETTA, KALPETTA, WAYANAD vs MADAKKIMALA SERVICE COOPERATIVE BANK LTD, MADAKKIMALA, WAYANAD

ITA 18/COCH/2024[2015-16]Status: Disposed7/11/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

INCOME TAX OFFICER, WARD-1, KALPETTA, KALPETTA, WAYANAD vs THE KANIYAMBETTA SERVICE COOPERATIVE BANK LIMITED, KANIYAMBETTA, WAYANAD, KERALA

ITA 172/COCH/2024[2015-16]Status: Disposed7/11/2024AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

KERALA FOREST DEVELOPMENT CORPORATION LTD,KOTTAYAM vs COMMISSIONER OF INCOME TAX, KOTTAYAM

ITA 146/COCH/2024[2016-17]Status: Disposed7/11/2024AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

KUTTIKAD FARMERS SERVICE CO OPERATIVE BANK LTD,THRISSUR vs WARD 1(1),THRISSUR, THRISSUR

ITA 11/COCH/2024[2018-19]Status: Disposed7/11/2024AY 2018-19

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

SAJI JOHN,RANNI vs INCOME TAX OFFICER, THIRUVALLA

ITA 10/COCH/2024[AY 2014-15]Status: Disposed7/11/2024

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

SREEDHARA MALLAYA AJITHKUMAR,THRISSUR vs THE ITO, THRISSUR

ITA 1/COCH/2024[2012-13]Status: Disposed7/11/2024AY 2012-13

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

MOHAMMED KABEER MANKADEVETH,MALAPPURAM vs SUSAN DOLORES GEORGE, CIT(A)

ITA 881/COCH/2023[2017-18]Status: Disposed7/11/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

M/S KERALA STATE CIVIL SUPPLIES CORPORATION LTD,PALAKKAD vs ITO, PALAKKAD

ITA 84/COCH/2023[2013-14]Status: Disposed7/11/2024AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

M/S KERALA STATE CIVIL SUPPLIES CORPORATION LTD,PALAKKAD vs ITO, PALAKKAD

ITA 83/COCH/2023[2013-14]Status: Disposed7/11/2024AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

SUBAIR KUNNATH,KOZHIKODE vs ITO, WARD-2, KOZHIKODE

ITA 826/COCH/2023[2017-18]Status: Disposed7/11/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)