ITAT Cochin Bench
5,691 judgments
A E VARGHESE,ERNAKULAM vs ITO, NC WARD 2(50, KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THE KUMBADAJE SERVICE CO OPERATIVE BANK LIMITED 383 MOVVAR,KUMBDAJE vs INCOME TAX OFFICER, WARD- 1 KASARAGOD, KASARAGOD
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
M/S ELANKUR SERVICE CO-OPERATIVE BANK LTD,ELANKUR vs ITO, WARD NO. 2, TIRUR
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THE KUMBADAJE SERVICE CO OPERATIVE BANK LIMITED 383 MOVVAR,MOVVAR vs INCOME TAX OFFICER, WQARD-1, KASARAGOD, KASARAGOD
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THE KUMBADAJE SERVICE CO OPERATIVE BANK LIMITED 383 MOVVAR,MOVVAR vs INCOME TAX OFFICER, WARD-1 KASARAGOD, KASARAGOD
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
M/S ELANKUR SERVICE CO-OPERATIVE BANK LTD,ELANKUR vs ACIT, CIRCLE 1, TIRUR
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THE TRIVANDRUM GOVT.EMPLOYEES CO-OP. SOCIETY LTD,TRIVANDRUM vs THE ADDITIONAL JOINT DEPUTY ASSISTANT, COMMISSIONER OF INCOME TAX, TRIVANDRUM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
SHADOWS DESIGNERS,ERNAKULAM vs ASSISTANT COMMISSIONER, ALUVA
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
MALLAPPALLY SERVICE CO-OPERATIVE BANK LTD, NO A 155,PATHANAMTHITTA vs ITO, WARD-1& TPS, THIRUVALLA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
DIVYA THOTTATHIL JOSEPH,ERNAKULAM vs ITO, NON CORP WARD-1(1), KOCHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
SHAHUL HAMEED ABDUL JABBAR,PALAKKAD vs ITO, WARD-2, PALAKKAD
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
PADMAVATHY MEDICAL FOUNDATION,SASTHAMKOTTA, KOLLAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE ONE , KOLLAM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
ASHTIMICHIRA SERVICE CO-OPERATIVE BANK LTD. NO. 325 ,THRISSUR vs ITO, WARD 2 (1), THRISSUR
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
MAVOOR SERVICE CO-OP BANKLTD,MAVOOR vs ITO,WARD-2(3), KOZHIKODE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
PARAGON AGENCY,ALAPPUZHA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, ALAPPUZHA
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
NEERIKODE SERVICE CO-OPERATIVE BANK LTD,ALANGAD vs ITO,WARD-3, ALUVA
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
PONNIAM SERVICE CO-OPERATIVE SOCIETY,PONNIAM vs ITO,WARD-2, KANNUR
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THE VELLATHOOVAL SERVICE CO-OPERATIVE BANK LTD,VELLATHOOVAL vs ITO,WARD-2, THODUPUZHA
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
MG. PARTNER, M/S. FAIR DEALING TRADING COMPANY,ATTINGAL vs ITO, WARD-1(1), TRIVANDRUM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
JAMAL MOHAMED ABDUL SATHAR,KALLAMBALAM vs DCIT, INTERNATIONAL TAXATIION, TRIVANDRUM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)