ITAT Cochin Bench
5,691 judgments
M/S. ORIENT DURGS PVT.LTD.,MALAPPURAM vs ASST.COMMISSIONER OF INCOME TAX, A, TIRUR
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
INDO GERMAN CARBONS LIMITED,ERNAKULAM vs ACIT CIRCLE 1(2), KOCHI
SHRI WASEEM AHMED (Accountant Member)
KILKOTAGIRI AND THIRUMBADI PLANTATIONS LTD,CALICUT vs THE ACIT CIRCLE-2(1) , KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KILKOTAGIRI AND THIRUMBADI PLANTATIONS LTD,CALICUT vs THE ACIT CIRCLE-2(1) , KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KILKOTAGIRI AND THIRUMBADI PLANTATIONS LTD,CALICUT vs THE ACIT CIRCLE-2(1) , KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KOLANGARA MOIDU,KOZHIKODE vs WARD INTERNATIONAL TAX, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
APTIV CONNECTION SYSTEMS INDIA PRIVATE LIMITED,KOCHI, KERALA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1) KOCHI, KOCHI, KERALA
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
APTIV CONNECTION SYSTEMS INDIA PRIVATE LIMITED,KOCHI, KERALA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), KOCHI, ERNAKULAM
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SREE NARAYANA DHARMA SABHA,KODUNGALLUR-THRISSUR vs INCOME TAX OFFICER(EXEMPTION), THRISSUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
SREE NARAYANA DHARMA SABHA,KODUNGALLUR-THRISSUR vs INCOME TAX OFFICER(EXEMPTION), THRISSUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
SREE NARAYANA DHARMA SABHA,KODUNGALLUR-THRISSUR vs INCOME TAX OFFICER(EXEMPTION), THRISSUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
SREE NARAYANA DHARMA SABHA,KODUNGALLUR-THRISSUR vs INCOME TAX OFFICER(EXEMPTION), THRISSUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
SREE NARAYANA DHARMA SABHA,KODUNGALLUR-THRISSUR vs INCOME TAX OFFICER(EXEMPTION), THRISSUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
UZHUVA SERVICE CO-OPERATIVE BANK LTD,PATTANAKKAD vs ITO, WARD-4, ALAPPUZHA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
JOHNY JOSEPH,KALADY vs ITO, ALUVA
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
GINO JOB,ALAPPUZHA vs THE ADDITIONAL JOINT DEPUTY ASSISTANT COMMISSIONER OF INCOME TAX , KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THE TIRURANGADI SERVICE CO-OPERATIVE BANK LTD,TIRURANGADI vs ITO, WARD-3, TIRUR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Judicial Member)
GINO JOB,ALAPPUZHA vs THE ADDITIONAL JOINT DEPUTY ASSISTANT COMMISSIONER OF INCOME TAX, KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
M/S IDENTICS LTD NO. S. IND(1) 4,THODUPUZHA vs ITO, WARD-1, THODUPUZHA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
THE KUMBADAJE SERVICE CO OPERATIVE BANK LIMITED 383 MOVVAR,MOVVAR vs ITO WARD 1 AND TPS, KASARAGOD, KASARAGOD
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
