ITAT Cochin Bench
5,691 judgments
PERINGOTTUKARA SERVICE CO-OPERATRIVE BANK LTD NO 110,THRISSUR vs ITO, WARD-2(1), THRISSUR
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SILLS KARINGATTIL JOSE,NEDUMKANDOM vs ITO WARD 2, THODUPUZHA
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
ATTUPURATT ISMAIL,THALASSERY vs INCOME TAX OFFICER, WARD-2, KANNUR, KANNUR
Shri Inturi Rama Rao (Accountant Member)
ZAHI TYRES (INDIA) PRIVATE LTD,ERNAKULAM vs ASSISTANT COMMISSIONER OF INCOME TAX , KOCHI
Shri Inturi Rama Rao (Accountant Member)
KOZHIKODE TALUK KALLU CHETHU VYAVASAYA THOZHILALI SAHAKARANA SANGHAM,KOZHIKODE vs THE ASSISTANT COMMISSIONER, CIRCLE -1(1) & TPS, KOZHIKODE
Shri Inturi Rama Rao (Accountant Member)
CHAVAKKAD P C A R D BANK LIMITED,THRISSUR vs ITO, WARD-1 & TPS, THRISSUR
Shri Inturi Rama Rao (Accountant Member)
CHAVAKKAD P C A R D BANK LIMITED,GURUVAYUR vs ITO, WARD-1 & TPS, THRISSUR
Shri Inturi Rama Rao (Accountant Member)
THE VELLIAMATTOM SERVICE CO OPERATIVE BANK LTD,PANNIMATTOM, THODUPUZHA vs THE INCOME TAX OFFICER, THODUPUZHA
Shri Inturi Rama Rao (Accountant Member)
THE KANTHALLORE SERVICE CO-OPERATIVE BANK LTD,IDUKKI vs ITO , WARD-1 & TPS, THODUPUZHA
Shri Inturi Rama Rao (Accountant Member)
AMMADAM SERVICE CO-OPERATIVE BANK LTD,THRISSUR vs INCOME TAX OFFICER, WARD-1(1)THRISSUR, THRISSUR
Shri Inturi Rama Rao (Accountant Member)
THUMPAMON THAZHAM SERVICE CO-OPERATIVE BANK,PATHANAMTHITTA vs INCOME TAX OFFICER, THIRUVALLA
Shri Inturi Rama Rao (Accountant Member)
THE PULLOOT SERVICE CO-OPERATIVE BANK LTD NO. 611,PULLOOR vs ITO, WARD-2(5), THRISSUR
Shri Inturi Rama Rao (Accountant Member)
MUTHUVELAN SONS PRIVATE LIMITED,PALAKKAD vs ITO, WARD-1, PALAKKAD
Shri Inturi Rama Rao (Accountant Member)
PERUVEMBA SAHAKARANA URBAN CREDIT SOCIETY,PRUVEMBA vs INCOME TAX OFFICER WARD-2, PALAKKAD
Shri Inturi Rama Rao (Accountant Member)
NAICO INFORMATION TECHNOLOGY SERVICES PVT LTD,ERNAKULAM vs THE ITO, CORPORATE, WARD 2(4), KOCHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
A K SANTHOSH,KOCHI vs DCIT, CORPORATE CIRCLE-1(1), KOCHI, KOCHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
A K SANTHOSH,KOCHI vs DCIT, CORPORATE CIRCLE-1(1), KOCHI, KOCHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
DCIT, KOLLAM vs M/S OLAM AGRO INDIA P. LTD, KOLLAM
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
DCIT, KOLLAM vs M/S OLAM AGRO INDIA PLTD LTD, KOLLAM
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
SUBAIDA ABDURAHIMAN,KOZHIKODE vs ITO, WARD-1(3), CALICUT
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
