ITAT Cochin Bench
5,691 judgments
SREE THYAGABRAHMA SANGEETHA SABHA,PALIYAM ROAD, THRISSUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), ERNAKULAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ST. JOSEPHS CHURCH CHANGANKARY,ALAPPUZHA vs COMMISSIONER OF INCOME (EXEMPTION), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KADAVATHUR SERVICE CO-OPERATIV BANK LTD ,KADAVATHUR vs ACIT, WARD-2, KANNUR
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
THE CALICUT CO-OPERATIVE FARMS FEEDS AND AGRO INDUSTRIAL SERVICE SOCIETY LTD,KOZHIKODE vs ITO, WARD 1 (4), KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
THE KOONATHARA MILK PRODUCERS CO-OPERATIVE SOCIETY LTD,OTTAPALAM vs ITO, WARD-3, PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV, JM & SA No. 16/Coch/2024 Assessment Year: 2017-18 The Koonathara Milk Producers Co-Operative Society Ltd. AKA Sathearana Sangam Ltd. P227 Dapcos, Koonathara Ottapalam, Palakkad 679523 [PAN: AAFAT3683G] .......... Appellant Vs. The Income Tax Officer-3 Aayakar Bhavan English Church Road Palakkad 678014 .......... Respondent Appellant by: Shri V.P. Narayanan, Advocate Respondent by: Smt. Leena Lal, Sr. D.R. Date of Hearing: 1
LITTLE SERVANTS OF DIVINE PROVIDENCE CHARITABLE SOCIETY,PATHANAMTHITTA vs ACIT, EXEMPTION CIRCLE, THIRUVANANTHAPURAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV, JM & SA No. 148/Coch/2024 Assessment Year: 2016-17 Little Servants of Divine Providence Charitable Society House of Providenced, Kunnamatham Pathanamthitta 689581 [PAN: AAATL2831J] .......... Appellant Vs. ACIT, Exemption Circle Aayakar Bhavan, Kowdiar, P.O. .......... Respondent Thiruvananthapuram 695003 Appellant by: Shri Paulson K.P., CA Respondent by: Smt. Leena Lal, Sr. D.R. Date of Hearing: 20.11.2024 Date of Pronounc
PAUL AND COMPANY,ERNAKULAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, ALUVA
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S.THREE LINE PROPERTIES,KOZHIKKODE vs THE ITO, WARD-2, KOZHIKKODE
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
SAI MEDICAL CENTRE,PALAKKAD vs ITO, PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SAI MEDICAL CENTRE,PALAKKAD vs THE ITO, PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SAI MEDICAL CENTRE,PALAKKAD vs THE ITO, PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
YOUNG WOMENS CHRISTIAN ASSOCIATION,THRISSUR vs THE ITO EXEMPTION WARD, THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SREE VIVEKANANDA EDUCATIONAL AND CHARITABLE TRUST,THRISSUR vs INCOME TAX OFFICER EXEMPTION WARD , THRISSUR
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
ANNA ALUMINIUM COMPANY PVT LTD,ALUVA vs THE PCIT KOCHI -1, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
INSTITUTE MANAGEMENT COMMITTEE ITI KUZHALMANNAM,PALAKKAD vs ACIT , PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
PAZHAYANNUR FARMERS SERVICE CO-OP BANK LTD ,THRISSUR vs THE ITO WARD 2(4), THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
PAZHAYANNUR FARMERS SERVICE CO-OP BANK LTD ,THRISSUR vs THE ITO WARD 2(4), THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
MS. ANNMARIA ALEX ANTHRAPER,KOCHI vs ACIT (TDS), KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
MS. ANNMARIA ALEX ANTHRAPER,KOCHI vs ACIT (TDS), KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
M/S.FILM DISTRIBUTORS ASSOCIATION,COCHIN vs THE ACIT (EXEMPTION), COCHIN
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)