ITAT Cochin Bench
5,691 judgments
THE TEA TRADE ASSOCIATION OF COCHIN,KOCHI vs THE DCIT EXEMPTION, KOCHI
SHRI INTURI RAMA RAO (Accountant Member)
ANEAK KOYA VALAPPIL,KOZHIKODE vs THE ITO WARD 1(1), KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
VITTAL CASHEW INDUSTRIES,KANHANGAD vs ACIT CIRCLE 1 KANNUR RANGE, KANNUR
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
ASSOCIATION FOR WELFARE OF THE HANDICAPPED,KOZHIKODE vs THE ITO EXEMPTION WARD, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
AYALATTU CHANDRASEKHARAN PILLAY VIJAYAKUMAR,ALAPPUZHA vs DCIT INTERNATIONAL TAXATION, TRIVANDRUM
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
PAVAN CHOUDHARY,RAJASTHAN vs ITO , NON CORPORATE WARD 2(5), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KIZHAKKE KOVILAKOM TRUST,MALAPPURAM vs THE CIT (EXEMPTION), KOCHI
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,TRIVANDRUM vs COMMISSIONER OF INCOME TAX(EXEMPTION), KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
D.C.MILLS (PRIVATE) LIMITED,ALAPPUZHA vs INCOME TAX OFFICER, ALAPPUZHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S. KARKURISI SERVICE COOPERATIVE BANK LIMITED,PALAKKAD vs ITO, WARD-2, PALAKKAD
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
M/S. KARKURISSI SERVICE COOPERATIVE BANK LIMITED,PALAKKAD vs ITO, NFAC, DELHI
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
M/S. KARKURISSI SERVICE COOPERATIVE BANK LIMITED,PALAKKAD vs ITO, WARD-2, PALAKKAD
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
M/S. KARKURISSI SERVICE CO-OPERATIVE BANK LIMITED,PALAKKAD vs ITO, WARD-2, PALAKKAD
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
SAMUDAYA DEEPIKA YOGAM CHAVAKKAD PRADHAN,CHAVAKKAD vs CIT, EXEMPTION, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KUMAR JANARDHAN NAIR,THRISSUR vs ASSESSING OFFICER 2(3), THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KADALUMDI SERVICE CO-OPERATIVE BANK,KADALUNDI vs ITO, WARD-2(3), KOZHIKODE
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
KUNJUMOL,TRIVANDRUM vs ITO, TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
MADAPATTU MUHAMMED,PALAKKAD vs ITO, WARD 1 & TPS, PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KAYAKKODI SERVICE CO-OPERATIVE BANK LTD NO F 1481,KAYAKKODI vs ITO, WARD-2(2), KOZHIKODE
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
SNEHABHAVAN,KOTTAYAM vs CIT(EXEMPTION), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
