ITAT Chandigarh Bench
6,746 judgments
ATUL JINDAL, LUDHIANA,PUNJAB vs DCIT CIRCLE-6 LDH CURRENT JAO ITO, WARD-1(5), LUDHIANA, PUNJAB
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
KULDEEP SINGH,HAMIRPUR vs ITO, HAMIRPUR
us. The only prayer of Ld. AR is adjudication of appeal on merits which has been opposed by Ld. Sr. DR. The Ld. AR has stated that the assessee is able to substantiate its case on merits.2. Keeping in mind the principles of natural justice and considering the period of delay, I (Accountant Member)
NIRMAL SINGH,FATEHGARH SAHIB vs INCOME TAX OFFICER, WARD-SIRHIND, SIRHIND
us. The Ld. AR seeks admission of additional evidences. It has been stated that the assessee is an agriculturist and would be in a position to substantiate the remaining deposits. The Sr. DR has opposed any interference in the impugned order.
SPA SOAPS & SURFACTANTS,CHANDIGARH vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -1(1), CHANDIGARH , CHANDIGARH
us. The only prayer of Ld. AR is adjudication of appeal on merits which has been opposed by Ld. Sr. DR. The Ld. AR has stated that the assessee is able to substantiate its case on merits. The Ld. AR also raised pertinent legal grounds.2. Keeping in mind the principles of natural justice and considering the period of delay, I (Accountant Member)
KAMLESH,RATIA, FATEHABAD vs NWR-W-(57)(93), NFAC DELHI
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
INCOME TAX OFFICER, NEW LIBRA KOTHI, RAILWAY ROAD, SIRHIND vs BHAGWAN DASS, AMLOH ROAD, MANDI GOBINDGARH
MARUF ALI,YAMUNA NAGAR vs INCOME TAX OFFICER, WARD-3, YAMUNA NAGAR , YAMUNA NAGAR
Tribunal.
DHARAM NATH,YAMUNA NAGAR vs INCOME TAX OFFICER WARD-1, YAMUNA NAGAR
Tribunal.
MEHAR SINGH C/O MUNSHA SINGH,SHAHEED BHAGAT SINGH NAGAR vs INCOME TAX OFFICER, WARD SIRHIND, SIRHIND
Tribunal.
SUKHWINDER SINGH,LUDHIANA vs INCOME TAX OFFICER, WARD 3, LUDHIANA
Tribunal.
D S G ROADLINES PVT LTD,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH
Tribunal.
BHAJAN LAL,SIRSA vs ITO WARD - 1 , SIRSA
SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHVET JAIN HUF,PATIALA vs INCOME TAX OFFICER WARD 04, PATIALA
Tribunal.
POOJA AGGARWAL,PANCHKULA vs ACIT(CENTRAL) SHIMLA, SHIMLA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ANUP KUMAR AGGARWAL,PANCHKULA vs ACIT(CENTRAL) SHIMLA, SHIMLA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ANUP KUMAR AGGARWAL,PANCHKULA vs ACIT(CENTRAL) SHIMLA, SHIMLA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
INCOME TAX OFFICER, WARD-1(3), LUDHIANA, LUDHIANA vs SHREE BALAJI PROCESSORS, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MANJEET KAUR KAMBOJ,YAMUNA NAGAR HARYANA vs ITO WARD-2, YAMUNA NAGAR HARYANA, YAMUNA NAGAR HARYANA
SHRI LALIET KUMAT (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
NANGAL KHURD CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED,UNA vs INCOME TAX OFFICER,, UNA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
THE KASAULI CLUB,SOLAN vs INCOME TAX OFFICER, EXEMPTION WARD, , SOLAN
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
