ITAT Chandigarh Bench
6,746 judgments
ANITA RANI W/O SH. RAJENDER SINGH,CHEEKA GUHLA, KAITHAL vs INCOME TAX OFFICER, WARD-1,, KAITHAL
SHRI. LALIET KUMAR (Judicial Member)
SAURABH GOYAL,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX CC-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SAURABH GOYAL,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
GAGANDEEP KAUR,PUNJAB vs ITO, WARD 6(2), MOHALI, PUNJAB
SHRI. LALIET KUMAR (Judicial Member)
SAUGAAT,AMBALA CANTT vs ITO, WARD 4, AMBALA CANTT. (ASSESSMENT UNIT), AMBALA CANTT
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
SH. SUNIL KUMAR JAIN,SOLAN vs DCIT/ACIT, CIRCLE, PARWANOO
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RUPINDER KAUR,KHAMANO, FATEHGARH SAHIB vs INCOME TAX OFFICER, INCOME TAX OFFICER, WARD SIRHIND
RISHNOOR KAUR,IRELAND vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
PREM SINGH,CHAMBA vs ITO WARD PALAMPUR, PALAMPUR
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PREM SINGH,CHAMBA vs ITO WARD PALAMPUR, PALAMPUR
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PREM SINGH,CHAMBA vs DCIT CIRCLE PALAMPUR, PALAMPUR
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL, AM 1. आयकर अपील सं. / ITA No. 943/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2012-13) & 2. आयकर अपील सं. / ITA No. 944/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2013-14) & 3. आयकर अपील सं. / ITA No. 945/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2014-15) | Shri Prem Singh | बनाम | DCIT Circle Palampur | The Palace, Chamba | Vs. | Palampur (HP) - 176061 | Chamba (HP) -176310 | | स्थायीलेखासं./जीआइआरसं./PAN/GIR No. | AAM
SIHLO,MANDI vs INCOME TAX OFFICER, WARD MANDI, MANDI
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RANJIT SINGH,ROPAR vs ITO, WARD-2(2), ROPAR
the disposal of the same.
STAR PLY LAM LIMITED,CHANDIGARH vs DCIT/ACIT CIR 1(1) CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PAVITAR SINGH,JAGADHRI, YAMUNANAGAR vs COMMISSIONER OF INCOME TAX, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member)
GEETA SHARMA,SUNAM vs ITO, SUNAM
SAHIB DAYAL FOUNDATION,CHANDIGARH vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA, LUDHIANA vs JAGJIT SINGH GREWAL, LUDHIANA
TARUN SHARDA JOINT COMMISSIONER OF INCOME TAX (IN SITU) CIRCLE-I, LUDHIANA, LUDHIANA vs SHARMANJI YARNS PRIVATE LIMITED, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHARMANJI YARNS PRIVATE LIMITED,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1 , LUDHIANA, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)