ITAT Chandigarh Bench
6,746 judgments
JANKEY POLYMERS,BAROTIWALA vs INCOME TAX OFFICER, BADDI
SHRI LALIET KUMAR (Judicial Member)
VISHAD BHARDWAJ,HIMACHAL PRADESH vs INCOME TAX OFFICER, SHIMLA
SHRI LALIET KUMAR (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA , LUDHIANA vs NV ENTERPRISES, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
JAGJIT SINGH GREWAL, BAREWAL AWANA, FEROZEPUR ROAD, LUDHIANA,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX, CC1,, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
JAMYANG KHYENTSE YESHI,KANGRA, HIMACHAL PRADESH vs ACIT, DCIT, C.R. BUILDING, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member)
THE GHARTHOON AGRI CULTURAL SERVICE SOCIETY ,KANGRA, HIMACHAL PRADESH vs INCOME TAX OFFICER, WARD - PALAMPUR, HIMACHAL PRADESH , PALAMPUR
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
THE GHARTHOON AGRI CULTURAL SERVICES SOCIETY,KANGRA, HIMACHAL PRADESH vs INCOME TAX OFFICER, WARD - PALAMPUR, HIMACHAL PRADESH, PALAMPUR
THE GHARTHOON AGRI CULTURAL SERVICES SOCIETY,PALAMPUR, HIMACHAL PRADESH vs INCOME TAX OFFICER, WARD - PALAMPUR, HIMACHAL PRADESH , PALAMPUR
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
THE GHARTHOON AGRI CULTURAL SERVICES SOCIETY,KANGRA, HIMACHAL PRADESH vs INCOME TAX OFFICER, WARD - PALAMPUR, HIMACHAL PRADESH, PALAMPUR
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA CIRCLE, PANCHKULA, PANCHKULA vs KONARK RAJHANS ESTATE PRIVATE LIMITED, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SAMANDEEP KAUR, IRS, DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA , LUDHIANA vs TRIMURTI HOMES PVT. LTD., LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA , LUDHIANA vs TRIMURTI HOMES PVT. LTD., LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
CHANDER SHEIKHER SAINI,RUPNAGAR vs INCOME TAX OFFICER, WARD-2(2), ROPAR
SHRI LALIET KUMAR (Judicial Member)
SH. JAI PRAKASH,MORINDA vs INCOME TAX OFFICER, WARD 2(2), ROPAR
SHRI. LALIET KUMAR (Judicial Member)
VIMAL ALLOYS PVT LTD,MANDI GOBINDGARH vs DC/ACIT, CIRCLE,GOBINDGARH, GOBINDGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHARMANJI YARNS PRIVATE LIMITED,LUDHIANA, PUNJAB vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1 LUDHIANA, LUDHIANA, PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RAKESH GUPTA,KHANNA vs DCIT/ACIT-TDS, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MVM INDUSTRIES,BADDI vs DCIT/ ACIT, PARWANOO
the Tribunal against the order of the ld. Commissioner of Income Tax (Appeals) [in short ‘the CIT (A)'] dated 05.03.2025 passed for assessment year 2017-18.
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-I, LUDHIANA, LUDHIANA vs SHARMANJI YARNS PRIVATE LIMITED, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHARMANJI YARNS PRIVATE LIMITED,LUDHIANA PUNJAB vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1, LUDHIANA, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
