ITAT Chandigarh Bench
6,746 judgments
JOINT COMMISSIONER OF INCOME TAX (IN SITU) CIRCLE-I, LUDHIANA, LUDHIANA vs SHARMANJI YARNS PRIVATE LIMITED, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
HARJINDER SINGH, PATIALA,PUNJAB vs ITO WARD, SUNAM, PUNJAB
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
HARJINDER SINGH, PATIALA,PUNJAB vs ITO WARD, SUNAM, PUNJAB
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
HARJINDER SINGH, PATIALA,PUNJAB vs ITO WARD, SUNAM, PUNJAB
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
HARJINDER SINGH, PATIALA,PUNJAB vs ITO WARD, SUNAM, PUNJAB
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
RAM BHAGAT PHATELA,SIRSA vs INCOME TAX OFFICER, SIRSA
MOHAN LAL BHAPTA,SHIMLA vs INCOME TAX OFFICER- WARD RAMPUR, RAMPUR
SHRI. LALIET KUMAR (Judicial Member)
SUDESH JAIN,PROP. OF GAURAV TRADING COMPANY vs INCOME TAX OFFICER, WARD-4,, AMBALA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RANJIT SINGH,PANCHKULA vs DEPUTY DIRECTOR, CPC DEPARTMENT
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
LABH SINGH,PANCHKULA vs INCOME TAX OFFICER, WARD NO 2,, PANCHKULA
BHUPINDER SINGH,AMBALA vs INCOME TAX OFFICER, W-1, AMBALA, AMBALA
SH. HAKAM SINGH,PATIALA vs INCOME TAX OFFICER, WARD-4, PATIALA
BALBIR SINGH,SIRSA, HARYANA vs ITO, WARD-1, SIRSA, SIRSA, HARYANA
INCOME TAX OFFICER, LUDHIANA vs DEEP TRADING CO., LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1, LUDHIANA, LUDHIANA vs AARTI INTERNATIONAL LTD., LUDHIANA
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
