← All Benches
ITAT Chandigarh Bench
6,746 judgments
JARNAIL SINGH,VILLAGE BHAGWANPUR, KALKA vs ITO, WARD-2, PANCHKULA
ITA 1025/CHANDI/2025[2015-16]Status: Disposed11/11/2025AY 2015-16
BALJEET KAUR,NADI MOHALLA AMBALA CITY vs ITO WARD 1, AMBALA, AMBALA
ITA 92/CHANDI/2024[2014-15]Status: Disposed11/11/2025AY 2014-15
ARJESH KUMAR,PATIALA vs ITO NATIONAL E-ASSESSMENT CENTRE , DELHI
ITA 876/CHANDI/2024[2018-19]Status: Disposed11/11/2025AY 2018-19
INCOME TAX OFFICER, WARD-1, JIND, JIND vs VIKAS JAIN, JIND
ITA 838/CHANDI/2024[2018-19]Status: Disposed11/11/2025AY 2018-19
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
KAKA SINGH ALIAS GULJAR SINGH,PATIALA vs INCOME TAX OFFICER , PATIALA
ITA 663/CHANDI/2024[2020-21]Status: Disposed11/11/2025AY 2020-21
ANJU,MOHALI vs INCOME TAX OFFICER WARD 6 (1) , MOHALI
ITA 563/CHANDI/2024[2015-16]Status: Disposed11/11/2025AY 2015-16
INCOME TAX OFFICER, FATEHABAD vs MAHESH NAGPAL, FATEHABAD
ITA 531/CHANDI/2024[2018-19]Status: Disposed11/11/2025AY 2018-19
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
RAMKARAN ,PANCHKULA vs NFAC, DELHI
ITA 503/CHANDI/2024[2015-16]Status: Disposed11/11/2025AY 2015-16
SARVAN SINGH,AMBALA vs INCOME TAX OFFICER-WARD 4, AMBALA
ITA 458/CHANDI/2024[2018-19]Status: Disposed11/11/2025AY 2018-19
SAMAY SINGH,YAMUNANAGAR vs ITO-WARD (5), YAMUNANAGAR
ITA 435/CHANDI/2024[2017-18]Status: Disposed11/11/2025AY 2017-18
INCOME TAX OFFICER, INCOME TAX OFFICE BARNALA vs LAKHVIR SINGH, GRAIN MARKET, BARNALA
ITA 245/CHANDI/2024[2021-22]Status: Disposed11/11/2025AY 2021-22
RAJBIR SINGH,VILL. GARHI BANJARA vs ITO, WARD-3, YAMUNANAGAR
ITA 208/CHANDI/2024[2017-2018]Status: Disposed11/11/2025AY 2017-2018
BALJIT SINGH,AMBALA CITY vs INCOME TAX OFFICER, WARD-1, AMBALA, AMBALA
ITA 176/CHANDI/2024[2015-16]Status: Disposed11/11/2025AY 2015-16
BALBIR KUMAR HUF,CHANDIGARH vs ITO , CHANDIGARH
ITA 172/CHANDI/2024[2017-18]Status: Disposed11/11/2025AY 2017-18
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SHIWALYA SPINNING AND WEAVING MILLS PRIVATE LIMITED,LUDHIANA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1,, LUDHIANA
ITA 1208/CHANDI/2024[2017-18]Status: Disposed11/11/2025AY 2017-18
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
JAGPAL SINGH,CHANDIGARH vs INCOME TAX OFFICER, WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 1184/CHANDI/2024[2018-19]Status: Disposed11/11/2025AY 2018-19
PREETO THROUGH L/H GURMUKH SINGH,PANCHKULA vs ITO, WARD NO. 3, PANCHKULA
ITA 1176/CHANDI/2024[2015-16]Status: Disposed11/11/2025AY 2015-16
TIKA RAM EDUCATION SOCIETY,SONIPAT, HARYANA vs DCIT/ACIT(E)(C-2), CHANDIGARH, CHANDIGARH
ITA 1140/CHANDI/2024[2015-16]Status: Disposed11/11/2025AY 2015-16
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
PAWAN KUMAR,FATEHABAD vs INCOME TAX OFFICER WARD-1, FATEHABAD
ITA 1112/CHANDI/2024[2018-19]Status: Disposed11/11/2025AY 2018-19
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SUSHMA,HARYANA vs ITO, WARD - 4, YAMUNA NAGAR, YAMUNA NAGAR
ITA 779/CHANDI/2023[2015-16]Status: Disposed11/11/2025AY 2015-16