← All Benches
ITAT Chandigarh Bench
6,746 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA CIRCLE, PANCHKULA vs HARYANA POWER GENERATION CORPORATION LIMITED, PANCHKULA
ITA 305/CHANDI/2024[2018-19]Status: Disposed27/4/2026AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA vs HARYANA POWER GENERATION CORPORATION LIMITED, PANCHKULA
ITA 304/CHANDI/2024[2014-15]Status: Disposed27/4/2026AY 2014-15
ASSOCIATES GROUP SECURITY AND SERVICES PRIVATE LIMITED,CHANDIGARH vs OFFICE OF COMMISSIONER OF INCOME TAX, APPEAL, MUMBAI
ITA 1286/MUM/2024[2020-21]Status: Disposed27/4/2026AY 2020-21
ASSOCIATES GROUP SECURITY AND SERVICES PRIVATE LIMITED,CHANDIGARH vs ADDL-JCIT, MUMBAI
ITA 1214/MUM/2024[2019-20]Status: Disposed27/4/2026AY 2019-20
THE BEHRAL GSSSS BEHRAL PAONTA SAHIB,PAONTA SAHIB HIMACHAL PRADESH vs INCOME TAX OFFICER NAHAN, NAHAN HIMACHAL PRADESH
ITA 1103/CHANDI/2024[2017-18]Status: Disposed27/4/2026AY 2017-18
A. B. MOTORS PVT. LTD. ,PATIALA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE, PATIALA , PATIALA
ITA 1006/CHANDI/2024[2016-17]Status: Disposed27/4/2026AY 2016-17
SANJIV BANSAL CHARITABLE TRUST,KARNAL vs COMMISSIONER OF INCOME TAX EXEMPTION , CHANDIGARH
ITA 172/CHANDI/2026[xxxx]Status: Disposed22/4/2026
HARISAR BOARD PRIVATE LIMITED,LUDHIANA vs INCOME TAX OFFICER, WARD3(1), LUDHIANA
ITA 776/CHANDI/2025[2020-21]Status: Disposed22/4/2026AY 2020-21
SAURAV GUPTA,LUDHIANA vs ITO WARD 3(1) , LUDHIANA, LUDHIANA
ITA 1715/CHANDI/2025[2018-19]Status: Disposed22/4/2026AY 2018-19
JASPAL KAUR AHLUWALIA,LUDHIANA vs ITO WARD 6(1) LUDHIANA, LUDHIANA
ITA 1714/CHANDI/2025[2019-20]Status: Disposed22/4/2026AY 2019-20
PURE MILK PRODUCTS PRIVATE LIMITED,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, LUDHIANA, LUDHIANA
ITA 1550/CHANDI/2025[2014-15]Status: Disposed22/4/2026AY 2014-15
PURE MILK PRODUCTS PRIVATE LIMITED,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, LUDHIANA, LUDHIANA
ITA 1549/CHANDI/2025[2013-14]Status: Disposed22/4/2026AY 2013-14
SHARMANJI YARNS PRIVATE LIMITED,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 LUDHIANA, LUDHIANA
ITA 1510/CHANDI/2025[2022-23]Status: Disposed22/4/2026AY 2022-23
HP STATE CIVIL SUPPLIES CORPORATION LIMITED,SHIMLA vs DCIT/ACIT CIRCLE, SHIMLA
ITA 1494/CHANDI/2025[2017-18]Status: Disposed22/4/2026AY 2017-18
HP STATE CIVIL SUPPLIES CORPORATION LIMITED,SHIMLA vs DCIT/ACIT CIRCLE,, SHIMLA
ITA 1493/CHANDI/2025[2016-17]Status: Disposed22/4/2026AY 2016-17
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-I, LUDHIANA, LUDHIANA vs SHARMANJI YARNS PRIVATE LIMITED, LUDHIANA
ITA 1339/CHANDI/2025[2022-23]Status: Disposed22/4/2026AY 2022-23
RAJ KUMAR,SHIMLA vs ASSESSING OFFICER, INCOME TAX OFFICER,
ITA 1266/CHANDI/2025[2015-16]Status: Disposed22/4/2026AY 2015-16
BALWANT SAINI,JIND vs ITO WARD-1, JIND
ITA 1115/CHANDI/2025[2018-2019]Status: Disposed22/4/2026AY 2018-2019
PREM CHAND,JAINAGAR,SOLAN vs INCOME TAX OFFICER WARD PARWANOO, PARWANOO
ITA 1070/CHANDI/2025[2015-16]Status: Disposed22/4/2026AY 2015-16
GULAB SINGH,KURUKSHETRA, HARYANA vs INCOME TAX OFFICER, WARD-1, KURUKSHETRA, KURUKSHETRA, HARYANA
ITA 1032/CHANDI/2025[2018-19]Status: Disposed22/4/2026AY 2018-19