← All Benches
ITAT Chandigarh Bench
6,746 judgments
ARVIND KUMAR,JIND, HARYANA vs INCOME TAX OFFICER, JIND
ITA 1754/CHANDI/2025[2017-2018]Status: Disposed28/4/2026AY 2017-2018
JUGAL KISHORE AND SONS, LUDHIANA,PUNJAB vs JAO THE ITO WARD 2(1), LUDHIANA, PUNJAB
ITA 1397/CHANDI/2025[2015-16]Status: Disposed28/4/2026AY 2015-16
SHIVA CASTINGS PRIVATE LIMITED,MANDI GOBINDGARH vs INCOME TAX OFFICER, WARD-1, MANDI GOBINDGARH HQ SIRHIND, SIRHIND
ITA 1161/CHANDI/2025[2017-18]Status: Disposed28/4/2026AY 2017-18
HARYANA FINANCIAL CORPORATION,CHANDIGARH vs DCIT, CIRCLE PANCHKULA, PANCHKULA
ITA 1098/CHANDI/2025[2017-18]Status: Disposed28/4/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA vs MEDISYS UNIVERSAL PRIVATE LIMITED, PANCHKULA
ITA 479/CHANDI/2023[2017-18]Status: Disposed28/4/2026AY 2017-18
MEDISYS UNIVERSAL PVT. LTD.,PANCHKULA vs DCIT, CIRCLE, PANCHKULA
ITA 439/CHANDI/2023[2017-18]Status: Disposed28/4/2026AY 2017-18
SHRI SHYAM PARWAR SANGH PUNJAB REGD, BATHINDA,BATHINDA vs THE CIT (EXEMPTIONS) CHANDIGARH, CHANDIGARH
ITA 47/CHANDI/2026[2026-2027]Status: Disposed27/4/2026AY 2026-2027
THE DAD COOPERATIVE AGRI MULTIPURPOSE SOCIETY LIMITED LUDHIANA,LUDHIANA vs JAO THE INCOME TAX OFFICER WARD 3(1), LUDHIANA, LUDHIANA
ITA 847/CHANDI/2025[2018-2019]Status: Disposed27/4/2026AY 2018-2019
M/S JAIN CONTRACTORS PRIVATE LIMITED,LUDHIANA vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-I,, LUDHIANA
ITA 794/CHANDI/2025[2015-16]Status: Disposed27/4/2026AY 2015-16
HIMACHAL PRADESH BOARD OF EDUCATION, DHARMASHALA,KANGRA vs ASSTT. COMMISSIONER OF INCOME TAX, TDS CIRCLE, , PANCHKULA
ITA 613/CHANDI/2025[2019-20]Status: Disposed27/4/2026AY 2019-20
HIMACHAL PRADESH BOARD OF EDUCATION, DHARMASHALA,KANGRA vs ASSTT. COMMISSIONER OF INCOME TAX, TDS CIRCLE, , PANCHKULA
ITA 612/CHANDI/2025[2018-19]Status: Disposed27/4/2026AY 2018-19
VIBHA VASHISHT,ROPAR, PUNJAB vs ITO, WARD-1, SHIMLA, SHIMLA, HIMACHAL PRADESH
ITA 416/CHANDI/2025[2014-15]Status: Disposed27/4/2026AY 2014-15
MUKESH KUMAR,MANDI GOBINDGARH vs ITO, SIRHIND
ITA 1502/CHANDI/2025[2019-20]Status: Disposed27/4/2026AY 2019-20
SHRI SHYAM PARWAR SANGH PUNJAB REGD. BATHINDA,BATHINDA vs THE CIT(EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 1490/CHANDI/2025[2026-2027]Status: Disposed27/4/2026AY 2026-2027
SPAN MOTELS PVT LTD,KULLU vs ITO-KULLU, KULLU
ITA 1426/CHANDI/2025[2019-20]Status: Disposed27/4/2026AY 2019-20
THE DAD COOPERATIVE AGRI MULTIPURPOSE SOCIETY LIMITED, LUDHIANA,LUDHIANA vs JAO THE INCOME TAX OFFICER WARD 3(1), LUDHIANA, LUDHIANA
ITA 1264/CHANDI/2025[2020-21]Status: Disposed27/4/2026AY 2020-21
IMPROVEMENT TRUST,KHANNA vs ACIT(EXEMPTION), CIRCLE-I, CHANDIGARH
ITA 1095/CHANDI/2025[2012-13]Status: Disposed27/4/2026AY 2012-13
A B MOTORS PVT. LTD,PATIALA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE, PATIALA , PATIALA
ITA 990/CHANDI/2024[2017-18]Status: Disposed27/4/2026AY 2017-18
ROHIT GROVER,CHANDIGARH vs PRINCIPAL COMMISSIONER OF INCOME TAX, CHANDIGARH
ITA 382/CHANDI/2024[2013-14]Status: Disposed27/4/2026AY 2013-14
INCOME TAX OFFICER, JIND vs KUNDAN OVERSEAS, URBAN ESTATE, JIND
ITA 3389/DEL/2024[2013-14]Status: Disposed27/4/2026AY 2013-14
