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ITAT Chandigarh Bench
6,746 judgments
HIMACHAL PRADESH FINANCIAL CORPORATION ,SHIMLA vs ACIT, SHIMLA
ITA 945/CHANDI/2024[2013-14]Status: Disposed22/4/2026AY 2013-14
SHRI KAMALPUR GO SEVASAHAKARI MANDLI LTD,GOTHAVA vs INCOME TAX OFFICER WARD 1 PATAN, PATAN
ITA 81/AHD/2026[2012-13]Status: Disposed21/4/2026AY 2012-13
SURAJ JAYANTILAL PATEL L/H OF LATE JAYANTILAL JOITARAM PATEL,AHMEDABAD vs ITO WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 528/AHD/2026[2015-16]Status: Disposed21/4/2026AY 2015-16
UMEMABEN NAJMUDDIN BODELIWALA,GODHRA vs THE ITO, WARD-1, GODHRA
ITA 434/AHD/2026[2017-18]Status: Disposed21/4/2026AY 2017-18
INCOME TAX OFFICER WARD1 MEHSANA, MEHSANA vs MANIBHADRA TRACTORS, AHMEDABAD
ITA 588/AHD/2026[2017-18]Status: Disposed21/4/2026AY 2017-18
MANJIBHAI MAGANBHAI ASODIYA,PATAN, GUJARAT vs INCOME TAX OFFICER WARD 1, PATAN, PATAN, GUJARAT
ITA 495/AHD/2026[2018-19]Status: Disposed21/4/2026AY 2018-19
VINITA, CHANDIGARH,CHANDIGARH vs INCOME TAX OFFICER WARD 2(1), CHANDIGARH, CHANDIGARH
ITA 848/CHANDI/2026[2017-18]Status: Disposed20/4/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SHIMLA, SHIMLA vs H P POWER TRANSMISSION CORPORATION LTD., SHIMLA
ITA 436/CHANDI/2025[2016-17]Status: Disposed20/4/2026AY 2016-17
HP POWER TRANSMISSION CORPORATION LIMITED,SHIMLA vs DCIT/ ACIT CIRCLE SHIMLA, SHIMLA
ITA 415/CHANDI/2025[2016-17]Status: Disposed20/4/2026AY 2016-17
SUBHASH DAWAR,PATIALA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, PATIALA, PATIALA
ITA 1422/CHANDI/2025[2017-18]Status: Disposed20/4/2026AY 2017-18
SHIVA ENTERPRISES,PUNJAB vs ITO WARD SAMANA, PUNJAB
ITA 1328/CHANDI/2025[2021-22]Status: Disposed20/4/2026AY 2021-22
DEEPAK MANGLA (HUF),AMBALA vs INCOME TAX OFFICER, WARD 1, AMBALA
ITA 694/CHANDI/2024[2013-14]Status: Disposed20/4/2026AY 2013-14
DEEPAK MANGLA (HUF),AMBALA vs INCOME TAX OFFICER, WARD 1, AMBALA
ITA 693/CHANDI/2024[2013-14]Status: Disposed20/4/2026AY 2013-14
M/S JOSHI AUTOMOTIVES PVT. LTD.,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH
ITA 749/CHANDI/2022[2013-14]Status: Disposed20/4/2026AY 2013-14
M/S JOSHI AUTOZONE PVT. LTD.,CHANDIGARH vs DCIT, CIRCLE -1, CHANDIGARH
ITA 540/CHANDI/2022[2014-15]Status: Disposed20/4/2026AY 2014-15
M/S JOSHI AUTOZONE PVT. LTD.,CHANDIGARH vs ACIT, CIRCLE 1(1), CHANDIGARH
ITA 394/CHANDI/2022[2013-14]Status: Disposed20/4/2026AY 2013-14
M/S JOSHI AUTOZONE PVT.LTD.,,CHANDIGARH vs DCIT-CIRCLE-1(1), CHANDIGARH
ITA 167/CHANDI/2021[2014-15]Status: Disposed20/4/2026AY 2014-15
M/S JOSHI AUTOMOTIVE PVT. LTD.,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH
ITA 1273/CHANDI/2019[2014-15]Status: Disposed20/4/2026AY 2014-15
M/S JOSHI AUTOZONE PVT. LTD.,CHANDIGARH vs DCIT, CHANDIGARH
ITA 931/CHANDI/2017[2013-14]Status: Disposed20/4/2026AY 2013-14
M/S JOSHI AUTOMOTIVE PVT. LTD.,CHANDIGARH vs DCIT, CHANDIGARH
ITA 930/CHANDI/2017[2013-14]Status: Disposed20/4/2026AY 2013-14