← All Benches
ITAT Chandigarh Bench
6,746 judgments
M/S JOSHI AUTOMOTIVES PVT. LTD.,CHANDIGARH vs ADDL. CIT, CHANDIGARH
ITA 651/CHANDI/2017[2011-12]Status: Disposed20/4/2026AY 2011-12
M/S JOSHI AUTOMOTIVE PVT. LTD.,CHANDIGARH vs DCIT, CHANDIGARH
ITA 633/CHANDI/2016[2012-13]Status: Disposed20/4/2026AY 2012-13
M/S JOSSHI AUTOMOTIVE PVT. LTD.,CHANDIGARH vs ACIT, CHANDIGARH
ITA 109/CHANDI/2016[2010-11]Status: Disposed20/4/2026AY 2010-11
SHREE GOW RAKSHNI SABHA REGD. LUDHIANA,LUDHIANA vs THE CIT(EXEMPTIONS) CHANDIGARH, CHANDIGARH
ITA 431/CHANDI/2026[2026-2027]Status: Disposed16/4/2026AY 2026-2027
HARISH KUMAR,MANDI GOBINDGARH vs INCOME TAX OFFICER, WARD-1, GOBINDGARH
ITA 825/CHANDI/2025[2017-18]Status: Disposed16/4/2026AY 2017-18
HARISH KUMAR,MANDI GOBINDGARH vs INCOME TAX OFFICER, WARD-1, GOBINDGARH
ITA 824/CHANDI/2025[2010-11]Status: Disposed16/4/2026AY 2010-11
ASHWANI SOOD,PATIALA vs INCOME TAX OFFICER, WARD - NABHA, NABHA
ITA 801/CHANDI/2025[2009-10]Status: Disposed16/4/2026AY 2009-10
ACE TEMPO OPERATOR UNION,PUNJAB vs ITO WARD SIRHIND , PUNJAB
ITA 1697/CHANDI/2025[2020-21]Status: Disposed16/4/2026AY 2020-21
VIMAL GROVER,CHANDIGARH vs ITO WARD 5, YAMUNANAGR
ITA 957/CHANDI/2025[2015-16]Status: Disposed15/4/2026AY 2015-16
HIRDAI PAL,CHANDIGARH vs INCOME TAX OFFICER, WARD 6(5), MOHALI
ITA 879/CHANDI/2025[2011-12]Status: Disposed15/4/2026AY 2011-12
NARESH KUMAR PROP. YASHODA KHAL BHANDAR,NARWANA, JIND, HARYANA vs ITO WARD-2, JIND, JIND, HARYANA
ITA 875/CHANDI/2025[2011-12]Status: Disposed15/4/2026AY 2011-12
SAURABH BANSAL, LUDHIANA,LUDHIANA vs JAO ITO WARD 6(1), LUDHIANA, LUDHIANA
ITA 673/CHANDI/2025[2017-18]Status: Disposed15/4/2026AY 2017-18
SOHAN LAL,KULLU vs INCOME TAX OFFICER WARD KULLU, KULLU
ITA 1355/CHANDI/2025[2019-20]Status: Disposed15/4/2026AY 2019-20
SUKHDEV SINGH,KURUKSHETRA vs INCOME TAX OFFICER, WARD-3, KURUKSHETRA, KURUKSHETRA
ITA 1142/CHANDI/2025[2011-2012]Status: Disposed15/4/2026AY 2011-2012
DELPHI WAREHOUSING CORPORATION,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD
ITA 2463/PUN/2025[2013-14]Status: Disposed13/4/2026AY 2013-14
SHIRISH MURLIDHAR KULKARNI,NASHIK vs ITO WARD 2(1), NASHIK
ITA 2429/PUN/2025[2018-19]Status: Disposed13/4/2026AY 2018-19
SHIRISH MURLIDHAR KULKARNI,NASHIK vs ITO WARD 2(1), NASHIK
ITA 2428/PUN/2025[2017-18]Status: Disposed13/4/2026AY 2017-18
SHIRISH MURLIDHAR KULKARNI,NASHIK vs ITO WARD 2(1), NASHIK
ITA 2427/PUN/2025[2016-17]Status: Disposed13/4/2026AY 2016-17
RAKESH KOCHHAR ,CHANDIGARH vs DCIT/ACIT - CIRCLE1(1) CHD, CHANDIGARH
ITA 1192/CHANDI/2025[2019-20]Status: Disposed10/4/2026AY 2019-20
SATISH KUMAR KAUSHAL,HIMACHAL PRADESH vs INCOME TAX OFFICER, PARWANOO, HIMACHAL PRADESH
ITA 1040/CHANDI/2025[2017-18]Status: Disposed10/4/2026AY 2017-18
