← All Benches
ITAT Chandigarh Bench
6,746 judgments
SH. KRISHAN KUMAR GOYAL,CHANDIGARH vs DCIT, CC-1, CHANDIGARH
ITA 226/CHANDI/2019[2007-08]Status: Disposed30/10/2019AY 2007-08
SUKHWINDER SINGH,PANCHKULA vs ITO, W-3, KURUKSHETRA
ITA 180/CHANDI/2019[2010-11]Status: Disposed30/10/2019AY 2010-11
SUKHWINDER SINGH,PANCHKULA vs ITO, W-3, KURUKSHETRA
ITA 179/CHANDI/2019[2009-10]Status: Disposed30/10/2019AY 2009-10
THE BUREAUS UNIQUE CO-OP GROUP HOUSING SOCIETY LTD.,PANCHKULA vs ITO, W-5, PANCHKULA
ITA 176/CHANDI/2019[2011-12]Status: Disposed30/10/2019AY 2011-12
DCIT, CIRCLE, SIRSA vs SH. VAIBHAV CHOUDHARY, FATEHABAD
ITA 175/CHANDI/2019[2015-16]Status: Disposed30/10/2019AY 2015-16
SHRI ANIL SURI,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH
ITA 127/CHANDI/2019[2014-15]Status: Disposed30/10/2019AY 2014-15
M/S HANSA TUBES PVT. LTD.,CHANDIGARH vs DCIT, CC-1, CHANDIGARH
ITA 7/CHANDI/2018[2013-14]Status: Disposed30/10/2019AY 2013-14
DCIT, CC-I, CHANDIGARH vs M/S HANSA TUBES PVT. LTD., CHANDIGARH
ITA 6/CHANDI/2018[2012-13]Status: Disposed30/10/2019AY 2012-13
SMT. BIMLA DUTT & SHRI HARI DEV DUTT PUBLIC WELFARE TRUST,LUDHIANA vs CIT(E), CHANDIGARH
ITA 572/CHANDI/2019[2018-19]Status: Disposed22/10/2019AY 2018-19
ACIT, CIRCLE, PANCHKULA vs HARYANA STATE ROADS AND BRIDGES DEVELOPMENT CORPORATION LTD., PANCHKULA
ITA 739/CHANDI/2018[2014-15]Status: Disposed22/10/2019AY 2014-15
HARYANA STATE ROADS AND BRIDGES DEVELOPMENT CORPORATION LTD.,PANCHKULA vs ACIT, CIRCLE, PANCHKULA
ITA 533/CHANDI/2018[2013-14]Status: Disposed22/10/2019AY 2013-14
NITIN GOEL,PARWANOO vs DCIT, CC-II, CHANDIGARH
ITA 1489/CHANDI/2018[2016-17]Status: Disposed22/10/2019AY 2016-17
ITO, W-2, PANCHKULA vs SHRI JAGIR SINGH, PANCHKULA
ITA 587/CHANDI/2019[2011-12]Status: Disposed21/10/2019AY 2011-12
M/S DRUCHEM INDIA LIMITED,PANCHKULA vs ITO, W-1, PANCHKULA
ITA 255/CHANDI/2019[2005-06]Status: Disposed21/10/2019AY 2005-06
SH. HIMANSHU JAIN,CHANDIGARH vs ACIT, CHANDIGARH
ITA 1082/CHANDI/2018[2008-09]Status: Disposed21/10/2019AY 2008-09
SH. HIMANSHU JAIN,CHANDIGARH vs ACIT, CHANDIGARH
ITA 1081/CHANDI/2018[2007-08]Status: Disposed21/10/2019AY 2007-08
M/S TORQUE PHARMACEUTICALS PVT. LTD.,CHANDIGARH vs DCIT, CIRCLE 1(1), CHANDIGARH
ITA 970/CHANDI/2017[2012-13]Status: Disposed21/10/2019AY 2012-13
DCIT, C-1, (E), CHANDIGARH vs OM PRAKASH BANSAL CHARITABLE TRUST, JAMMU
ITA 1422/CHANDI/2017[2014-15]Status: Disposed21/10/2019AY 2014-15
M/S THE SANGRUR CENTRAL CO-OP BANK LTD.,SANGRUR vs DCIT, CIRCLE, SANGRUR
ITA 1079/CHANDI/2017[2011-12]Status: Disposed21/10/2019AY 2011-12
M/S DRUCHEM INDIA LIMITED,PANCHKULA vs ITO, CHANDIGARH
ITA 76/CHANDI/2015[2005-06]Status: Disposed21/10/2019AY 2005-06
