← All Benches

ITAT Chandigarh Bench

6,746 judgments

ACIT, CIRCLE, PANCHKULA vs M/S HARYANA POWER GENERATION CORPORATION, PANCHKULA

ITA 741/CHANDI/2018[2009-10]Status: Disposed13/11/2019AY 2009-10

ACIT, CIRCLE, PANCHKULA vs M/S HARYANA POWER GENERATION CORPORATION, PANCHKULA

ITA 1477/CHANDI/2018[2014-15]Status: Disposed13/11/2019AY 2014-15

ACIT, CIRCLE, PANCHKULA vs M/S HARYANA POWER GENERATION CORPORATION, PANCHKULA

ITA 742/CHANDI/2018[2010-11]Status: Disposed13/11/2019AY 2010-11

ACIT, CIRCLE, PANCHKULA vs M/S HARYANA POWER GENERATION CORPORATION, PANCHKULA

ITA 1476/CHANDI/2018[2013-14]Status: Disposed13/11/2019AY 2013-14

M/S PROFILE INDIA,AMBALA CITY vs DCIT, AMBALA

ITA 737/CHANDI/2019[2013-14]Status: Disposed5/11/2019AY 2013-14

SHRI ONKAR SONI,MANDI vs JCIT, RANGE, MANDI

ITA 396/CHANDI/2019[2007-08]Status: Disposed5/11/2019AY 2007-08

PAWAN DEEP SINGH,SIRSA vs ITO, W-2, SIRSA

ITA 371/CHANDI/2019[2012-13]Status: Disposed5/11/2019AY 2012-13

M/S LUXMI FOODGRAINS PVT. LTD.,KURALI vs ITO, W-6(4), MOHALI

ITA 316/CHANDI/2019[2013-14]Status: Disposed5/11/2019AY 2013-14

DEV RAJ GARG,SHAHABAD (M) vs PR. CIT, KARNAL

ITA 774/CHANDI/2018[2011-12]Status: Disposed5/11/2019AY 2011-12

SMT. ANITA MITTAL,PANCHKULA vs DCIT, CIRCLE, PANCHKULA

ITA 1356/CHANDI/2018[2012-13]Status: Disposed5/11/2019AY 2012-13

SH. KANWALJEET SINGH,CHANDIGARH vs ITO, W-4(1), CHANDIARH

ITA 531/CHANDI/2019[2012-13]Status: Disposed31/10/2019AY 2012-13

ROPAR DISTT. COOPERATIVE MILK PRODUCERS UNION LTD.,MOHALI vs DCIT, C-6(1), MOHALI

ITA 487/CHANDI/2018[2014-15]Status: Disposed31/10/2019AY 2014-15

ITO, W-1(3), CHANDIGARH vs M/S TRAVELMATICS PVT. LTD., CHANDIGARH

ITA 1352/CHANDI/2018[2007-08]Status: Disposed31/10/2019AY 2007-08

M/S SHARMAN UDYOG PVT. LTD.,LUDHIANA vs DCIT, C-III, LUDHIANA

ITA 1065/CHANDI/2018[2010-11]Status: Disposed31/10/2019AY 2010-11

SOHAN SINGH GARCHA,LUDHIANA vs ACIT, LUDHIANA

ITA 1337/CHANDI/2016[2006-07]Status: Disposed31/10/2019AY 2006-07

SMT. RASHMI DEVI,LUDHIANA vs ITO, W-6(2), LUDHIANA

ITA 702/CHANDI/2019[2007-08]Status: Disposed30/10/2019AY 2007-08

M/S GARG PIPES PVT. LTD.,SANGRUR vs PR. CIT, PATIALA

ITA 479/CHANDI/2019[2011-12]Status: Disposed30/10/2019AY 2011-12

SH. KRISHAN KUMAR GOYAL,CHANDIGARH vs DCIT, CC-1, CHANDIGARH

ITA 456/CHANDI/2019[2007-08]Status: Disposed30/10/2019AY 2007-08

GURCHARAN SINGH,FATEHGARH SAHIB vs ITO, WARD, SIRHIND

ITA 258/CHANDI/2019[2009-10]Status: Disposed30/10/2019AY 2009-10

M/S SPECTRUM INNS AND MOTELS PVT. LTD.,CHANDIGARH vs ITO, W-5(2), CHANDIGARH

ITA 254/CHANDI/2019[2014-15]Status: Disposed30/10/2019AY 2014-15