← All Benches

ITAT Chandigarh Bench

6,746 judgments

M/S PUNJAB STATE POWER CORPORATION LTD.,PATIALA vs ACIT, CIRCLE, PATIALA

ITA 744/CHANDI/2019[2012-13]Status: Disposed2/12/2019AY 2012-13

JCIT (OS) (EXEMPTION) CIRCLE-2, CHANDIGARH vs M/S KURUKSHETRA DEVELOPMENT BOARD, BRAHAMSAROVAR, KURUKSHETRA

ITA 362/CHANDI/2019[2014-15]Status: Disposed2/12/2019AY 2014-15

M/S PUNJAB STATE POWER CORPORATION LTD.,PATIALA vs ACIT, CIRCLE, PATIALA

ITA 1235/CHANDI/2018[2013-14]Status: Disposed2/12/2019AY 2013-14

PALACE INFRATECH PVT LTD,LUDHIANA vs THE DY.COMMISSIONER OF INCOME TAX, LUDHIANA

ITA 698/CHANDI/2017[2013-14]Status: Disposed2/12/2019AY 2013-14

M/S HARYANA STATE CO-OPERATIVE APEX BANK LTD.,CHANDIGARH vs DCIT, CIRCLE, PANCHKULA

ITA 803/CHANDI/2019[2016-17]Status: Disposed25/11/2019AY 2016-17

M/S HARYANA STATE CO-OPERATIVE APEX BANK LTD.,CHANDIGARH vs ACIT, CIRCLE, PANCHKULA

ITA 503/CHANDI/2019[2013-14]Status: Disposed25/11/2019AY 2013-14

SHIVOM COTSPIN LIMITED,KALA AMB vs DCIT, CIRCLE, PARWANOO

ITA 299/CHANDI/2019[2014-15]Status: Disposed25/11/2019AY 2014-15

SHIVOM COTSPIN LIMITED,KALA AMB vs DCIT, CIRCLE, PARWANOO

ITA 298/CHANDI/2019[2012-13]Status: Disposed25/11/2019AY 2012-13

SH. AJAY GUPTA,CHANDIGARH vs ACIT, C-4(1), CHANDIGARH

ITA 1332/CHANDI/2018[2014-15]Status: Disposed25/11/2019AY 2014-15

M/S GREENCONE ENVIRONS PVT. LTD., CHANDIGARH vs DCIT, C-1(1), CHANDIGARH

ITA 1602/CHANDI/2017[2008-09]Status: Disposed25/11/2019AY 2008-09

DCIT, CIRCLE, PANCHKULA vs SHRI MOHAN SINGH CHANDEL, RAMGARH

ITA 771/CHANDI/2019[2011-12]Status: Disposed20/11/2019AY 2011-12

ACIT, C-5(1), CHANDIGARH vs M/S VENUS REMEDIES LTD., PANCHKULA

ITA 1530/CHANDI/2018[2012-13]Status: Disposed20/11/2019AY 2012-13

SUKHWINDER SINGH,KURUKSHETRA vs ACIT, KURUKSHETRA

ITA 688/CHANDI/2017[2011-12]Status: Disposed20/11/2019AY 2011-12

SUKHWINDER SINGH,KURUKSHETRA vs ACIT, KURUKSHETRA

ITA 687/CHANDI/2017[2009-10]Status: Disposed20/11/2019AY 2009-10

CANARA BANK,SHIMLA vs ITO (TDS), SHIMLA

ITA 1570/CHANDI/2017[2014-15]Status: Disposed19/11/2019AY 2014-15

CANARA BANK,SHIMLA vs ITO (TDS), SHIMLA

ITA 1567/CHANDI/2017[2011-12]Status: Disposed19/11/2019AY 2011-12

M/S UNIQUE CARRIERS PVT. LTD.,CHANDIGARH vs ITO, W-5(1), CHANDIGARH

ITA 557/CHANDI/2019[2012-13]Status: Disposed13/11/2019AY 2012-13

DCIT CIRCLE, PANCHKULA vs HARYANA POWER GENERATION CORP. LTD., PANCHKULA

ITA 452/CHANDI/2019[2012-13]Status: Disposed13/11/2019AY 2012-13

DCIT CIRCLE, PANCHKULA vs HARYANA POWER GENERATION CORP. LTD., PANCHKULA

ITA 431/CHANDI/2019[2015-16]Status: Disposed13/11/2019AY 2015-16

ACIT, CIRCLE, PANCHKULA vs M/S HARYANA POWER GENERATION CORPORATION, PANCHKULA

ITA 743/CHANDI/2018[2011-12]Status: Disposed13/11/2019AY 2011-12