← All Benches
ITAT Chandigarh Bench
6,746 judgments
SANJEEV BATISH,PANCHKULA vs DCIT, CIRCLE, PANCHKULA
ITA 723/CHANDI/2018[2012-13]Status: Disposed3/11/2021AY 2012-13
SHRI SURINDER SINGH BINDRA,LUDHIANA vs DCIT-CC-1, LUDHIANA
ITA 85/CHANDI/2021[2015-16]Status: Disposed2/11/2021AY 2015-16
M/S KAY EM KAY INDUSTRIES,LUDHIANA vs PR.CIT-1, LUDHIANA
ITA 27/CHANDI/2021[2015-16]Status: Disposed2/11/2021AY 2015-16
SH. MANJEET SINGH KALRA,PANCHKULA vs ADIT,CPC/ ITO-WARD-1, PANCHKULA
ITA 260/CHANDI/2021[2018-19]Status: Disposed2/11/2021AY 2018-19
M/S KALKA STEELS,KALKA vs DCIT,CPC/ACIT,CIRCLE-1(1), CHANDIGARH
ITA 256/CHANDI/2021[2018-19]Status: Disposed2/11/2021AY 2018-19
M/S CZAR FAUCETS LTD,CHANDIGARH vs DCIT,CPC, BANGALORE
ITA 255/CHANDI/2021[2018-19]Status: Disposed2/11/2021AY 2018-19
SH. SUKHDEV SINGH,MOHALI vs ITO-WARD-6(4), CHANDIGARH
ITA 250/CHANDI/2021[2019-20]Status: Disposed2/11/2021AY 2019-20
VIRAKAT HUMAN RESOURCES DEVELOPMENT CHARITABLE TRUST,BARNALA vs DCIT,CPC/ITO-WARD-1, BARNALA
ITA 242/CHANDI/2021[2018-19]Status: Disposed2/11/2021AY 2018-19
KOLORTEK PAINTS PRIVATE LIMITED,AMBALA vs ADIT,CPC/ITO-WARD-2, AMBALA
ITA 240/CHANDI/2021[2019-20]Status: Disposed2/11/2021AY 2019-20
SH. GURJANT SINGH AOLUKH,MOHALI vs ITO-WARD-6 (1), CHANDIGARH
ITA 239/CHANDI/2021[2018-19]Status: Disposed2/11/2021AY 2018-19
PARVEEN KUMAR MITTAL,YAMUNA NAGAR vs PR.CIT, PANCHKULA
ITA 22/CHANDI/2021[2011-12]Status: Disposed2/11/2021AY 2011-12
M/S KARMAE GARCHEN TRUST,KANGRA vs JCIT, PALAMPUR
ITA 624/CHANDI/2016[2011-12]Status: Disposed2/11/2021AY 2011-12
SHRI RAJBIR SINGH WALIA,CHANDIGARH vs DCIT,CIRCLE-1|(1), CHANDIGARH
ITA 39/CHANDI/2020[2011-12]Status: Disposed27/10/2021AY 2011-12
SHRI YOGESH SINGLA,LUDHIANA vs ADIT,CPC/ ITO-WARD-5(4), LUDHIANA
ITA 234/CHANDI/2021[2018-19]Status: Disposed26/10/2021AY 2018-19
BAJAJSONS LTD.,C-103 vs DCIT-CC- III, LUDHIANA
ITA 233/CHANDI/2021[2019-20]Status: Disposed26/10/2021AY 2019-20
SH. KULWARAN SINGH,PATIALA vs ITO WARD-11(3) PUNE/ CURRENT JURISDICTIONAL ASSESSING OFFICERITO-WARD-4, PATIALA
ITA 230/CHANDI/2021[2018-19]Status: Disposed26/10/2021AY 2018-19
SH. YOGINDER PAL SINGH GREWAL,PATIALA vs ITO WARD-11(3)PUNE/ CURRENT JURISDICTIONA ASSESSING OFFICER ITO-WARD-5, PATIALA
ITA 229/CHANDI/2021[2019-20]Status: Disposed26/10/2021AY 2019-20
SH. YOGINDER PAL SINGH GREWAL,PATIALA vs ITO WARD-11(3)PUNE/ CURRENT JURISDICTIONA ASSESSING OFFICER ITO-WARD-5, PATIALA
ITA 228/CHANDI/2021[2018-19]Status: Disposed26/10/2021AY 2018-19
M/S GLAXO SMITHKLINE ASIA PVT. LTD.,NABHA vs DCIT, C-4(1), CHANDIGARH
ITA 1495/CHANDI/2019[2015-16]Status: Disposed26/10/2021AY 2015-16
M/S HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEV. CORP. LTD.,PANCHKULA vs ACIT, CIRCLE, PANCHKULA
ITA 1369/CHANDI/2019[2014-15]Status: Disposed26/10/2021AY 2014-15
