← All Benches
ITAT Chandigarh Bench
6,746 judgments
M/S GLAXO SMITHKLINE ASIA PVT. LTD.,GURGAON vs ACIT, C-4(1), CHANDIGARH
ITA 47/CHANDI/2018[2013-14]Status: Disposed26/10/2021AY 2013-14
M/S GLAXO SMITHKLINE ASIA PVT. LTD.,GURGAON vs ACIT, C-4(1), CHANDIGARH
ITA 1500/CHANDI/2018[2014-15]Status: Disposed26/10/2021AY 2014-15
ACIT, INTL. TAXATION, CIRCLE, CHANDIGARH vs SH. MANJIT SINGH BAIDWAN, CHANDIGARH
ITA 1245/CHANDI/2018[2013-14]Status: Disposed26/10/2021AY 2013-14
M/S GLAXOSMITHKLINE ASIA PVT. LTD.,GURGAON vs ACIT, CHANDIGARH
ITA 242/CHANDI/2017[2007-08]Status: Disposed26/10/2021AY 2007-08
GLAXOSMITHKLINE ASIA PVT. LTD.,GURGAON vs DCIT, CHANDIGARH
ITA 228/CHANDI/2017[2011-12]Status: Disposed26/10/2021AY 2011-12
GLAXOSMITHKLINE ASIA PVT. LTD.,GURGAON vs DCIT, CHANDIGARH
ITA 227/CHANDI/2017[2010-11]Status: Disposed26/10/2021AY 2010-11
GLAXOSMITHKLINE ASIA PVT. LTD.,GURGAON vs ACIT, CHANDIGARH
ITA 226/CHANDI/2017[2009-10]Status: Disposed26/10/2021AY 2009-10
GLAXOSMITHKLINE ASIA PVT. LTD.,GURGAON vs ACIT, CHANDIGARH
ITA 225/CHANDI/2017[2008-09]Status: Disposed26/10/2021AY 2008-09
ACIT, CHANDIGARH vs M/S GLAXO SMITHKLINE ASIA PVT. LTD., GURGAON
ITA 222/CHANDI/2017[2009-10]Status: Disposed26/10/2021AY 2009-10
ACIT, CHANDIGARH vs M/S GLAXO SMITHKLINE ASIA PVT. LTD., GURGAON
ITA 221/CHANDI/2017[2009-10]Status: Disposed26/10/2021AY 2009-10
ACIT, CHANDIGARH vs M/S GLAXO SMITHKLINE ASIA PVT. LTD., GURGAON
ITA 220/CHANDI/2017[2008-09]Status: Disposed26/10/2021AY 2008-09
ACIT, CHANDIGARH vs M/S GLAXO SMITHKLINE ASIA PVT. LTD., GURGAON
ITA 219/CHANDI/2017[2007-08]Status: Disposed26/10/2021AY 2007-08
SMT. HARBHAJAN KAUR,LUDHIANA vs DCIT-CC-1, LUDHIANA
ITA 76/CHANDI/2021[2015-16]Status: Disposed25/10/2021AY 2015-16
SMT. HARBHAJAN KAUR,LUDHIANA vs DCIT-CC-1, LUDHIANA
ITA 75/CHANDI/2021[2014-15]Status: Disposed25/10/2021AY 2014-15
SMT. JATINDER KAUR,LUDHIANA vs DCIT-CC-1, LUDHIANA
ITA 71/CHANDI/2021[2015-16]Status: Disposed25/10/2021AY 2015-16
SMT. JATINDER KAUR,LUDHIANA vs DCIT-CC-1, LUDHIANA
ITA 70/CHANDI/2021[2014-15]Status: Disposed25/10/2021AY 2014-15
SHRI GURMEET PANDHER,PATIALA vs ITO-WARD-2, PATIALA
ITA 227/CHANDI/2021[2019-20]Status: Disposed25/10/2021AY 2019-20
HARSORIA HOSPITALITY,CHANDIGARH vs ITO-WARD-5(1), CHANDIGARH
ITA 226/CHANDI/2021[2019-20]Status: Disposed25/10/2021AY 2019-20
ITO, WARD, SANGRUR vs SHRI VANEET MITTAL, SANGRUR
ITA 844/CHANDI/2019[2015-16]Status: Disposed22/10/2021AY 2015-16
NAHAR INDUSTRIAL ENTERPRISES LTD.,LUDHIANA vs ACIT, C-7, LUDHIANA
ITA 1554/CHANDI/2019[2009-10]Status: Disposed22/10/2021AY 2009-10
