← All Benches
ITAT Chandigarh Bench
6,746 judgments
M/SOHAN BAKERY,AMBALA CITY vs DCIT,CPC/ITO-WARD-1, AMBALA
ITA 273/CHANDI/2021[2019-20]Status: Disposed2/12/2021AY 2019-20
MILLENNIUM OUTSOURCING AND MANPOWER CONSULTING PRIVATE LIMITED,PANCHKULA vs ITO-WARD-5(5), CHANDIGARH
ITA 270/CHANDI/2021[2019-20]Status: Disposed1/12/2021AY 2019-20
MILLENNIUM OUTSOURCING AND MANPOWER CONSULTING PRIVATE LIMITED,PANCHKULA vs ITO-WARD-5(5), CHANDIGARH
ITA 269/CHANDI/2021[2018-19]Status: Disposed1/12/2021AY 2018-19
INDER SINGH,JIND vs DCIT/ITO WARD-2, JIND
ITA 268/CHANDI/2021[2018-19]Status: Disposed1/12/2021AY 2018-19
M/S Y.D.SOLUTIONS,CHANDIGARH vs ITO WARD-4(5), CHANDIGARH
ITA 41/CHANDI/2020[2013-14]Status: Disposed1/12/2021AY 2013-14
PREMJIT KUMAR,PATIALA vs ITO-WARD-4, PATIALA
ITA 1595/CHANDI/2019[2010-11]Status: Disposed1/12/2021AY 2010-11
SHRI HARWINDER SINGH,DERA BASSI vs ITO-WARD-2(5), CHANDIGARH
ITA 8/CHANDI/2021[2021-11]Status: Disposed30/11/2021AY 2021-11
MADAN DYEING & FINISHING FACTORY,LUDHIANA vs IO-RANGE-VI(4), LUDHIANA
ITA 265/CHANDI/2021[2018-19]Status: Disposed30/11/2021AY 2018-19
M/S METLONICS INDUSTRIES PVT.LTD,MOHALI vs DCIT,CPC/DCIT,CIRCLE-1(1), CHANDIGARH
ITA 213/CHANDI/2021[2018-19]Status: Disposed18/11/2021AY 2018-19
SSURYA RESORTS PRIVATE LIMITED,DHARAMSHALA vs DCIT,CPC/ACIT,CIRCLE, PALAMPUR
ITA 194/CHANDI/2021[2018-19]Status: Disposed18/11/2021AY 2018-19
VARDHMAN ACRYLICS LTD.,LUDHIANA vs DCIT, C-1, LUDHIANA
ITA 714/CHANDI/2019[2015-16]Status: Disposed18/11/2021AY 2015-16
M/S PUNJAB HERITAGE & TOURISM PROMOTION BOARD,CHANDIGARH vs DCIT, C-1, (E), CHANDIGARH
ITA 647/CHANDI/2019[2010-11]Status: Disposed18/11/2021AY 2010-11
M/S A.K. CREATIVE OUTSOURCING SERVICES PVT.LTD,BADDI vs DCIT,CPC/ITO, SOLAN
ITA 252/CHANDI/2021[2017-18]Status: Disposed16/11/2021AY 2017-18
POOJA SAREES,AMBALA CITY vs ADIT,CPC/DCIT-CIRCLE, AMBALA
ITA 184/CHANDI/2021[2019-20]Status: Disposed16/11/2021AY 2019-20
M/S DEEPAK ELECTRONICS,SOLAN vs ITO, WARD, SOLAN
ITA 496/CHANDI/2019[2012-13]Status: Disposed16/11/2021AY 2012-13
SANCHI MANAGEMENT SERVICES PVT.LTD,CHANDIGARH vs ITO-WARD-5(2), CHANDIGARH
ITA 189/CHANDI/2021[2017-18]Status: Disposed15/11/2021AY 2017-18
DCIT, C-6(1), MOHALI vs M/S GREATER MOHALI AREA DEVELOPMENT AUTHORITY, MOHALI
ITA 1237/CHANDI/2019[2010-11]Status: Disposed8/11/2021AY 2010-11
M/S GREATER MOHALI AREA DEVELOPMENT AUTHORITY,MOHALI vs DCIT, C-6(1), MOHALI
ITA 1202/CHANDI/2019[2011-12]Status: Disposed8/11/2021AY 2011-12
M/S GREATER MOHALI AREA DEVELOPMENT AUTHORITY,MOHALI vs DCIT, C-6(1), MOHALI
ITA 1177/CHANDI/2019[2010-11]Status: Disposed8/11/2021AY 2010-11
M/S PUNJAB INSTITUTE OF MEDICAL SCIENCES,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION),CIRCLE-1, CHANDIGARH
ITA 1426/CHANDI/2018[2015-16]Status: Disposed8/11/2021AY 2015-16
