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ITAT Chandigarh Bench

6,746 judgments

THE CHAPLAH CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD,VPO CHOULI vs LD. DCIT , CPC, CPC, BENGALURU

ITA 47/CHANDI/2024[2018-19]Status: Disposed4/10/2024AY 2018-19

the Tribunal against the order dt 25.04.2023 of ld. Commissioner of Income Tax(Appeals), National Faceless Appeal Centre (NFAC), Delhi.

SH. JAGDISH SINGH,NABHA vs ITO, WARD, NABHA

ITA 695/CHANDI/2023[2012-13]Status: Disposed4/10/2024AY 2012-13

the Tribunal against the order dt 18.10.2022 of ld. Commissioner of Income Tax(Appeals), National Faceless Appeal Centre (NFAC), Delhi.

DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH vs JAMES HOTELS LTD, CHANDIGARH

ITA 552/CHANDI/2023[2012-13]Status: Disposed1/10/2024AY 2012-13

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

JASVINDER KAUR,VILLAGE HIANA KALANA vs INCOME TAX OFFICER, NABHA

ITA 465/CHANDI/2024[2013-14]Status: Disposed30/9/2024AY 2013-14

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

GURMAIL SINGH,BANUR vs INCOME TAX OFFICER, WARD 5(5), CHANDIGARH

ITA 252/CHANDI/2024[2018-19]Status: Disposed30/9/2024AY 2018-19

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SRI GURU HAR RAI JI RELIGIOUS AND CHARITABLE TRUST ,CHANDIGARH vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH , CHANDIGARH

ITA 211/CHANDI/2024[2024-25]Status: Disposed30/9/2024AY 2024-25

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SHRI NISHYAJI DIGAMBER JAIN MANDIR,FIROZPUR vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH

ITA 205/CHANDI/2024[2023-24]Status: Disposed30/9/2024AY 2023-24

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

AL RASHEED CHARITABLE SOCIETY,JAGADHARI vs DCIT EXEMPTIONS, CIRCLE-2, CHANDIGARH, CHANDIGARH

ITA 573/CHANDI/2023[2016-17]Status: Disposed30/9/2024AY 2016-17

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

MR.GULAB SINGH,KHANNA vs ITO-WARD-5, LUDHIANA

ITA 209/CHANDI/2020[2010-11]Status: Disposed30/9/2024AY 2010-11

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

RAM KUMAR,NEHRU GARDEN COLONY vs ITO WARD 2 KAITHAL, AAYKAR BHAWAN, AMBALA ROAD KAITHAL

ITA 416/CHANDI/2024[2011-12]Status: Disposed27/9/2024AY 2011-12

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

RAM KUMAR,NEHRU GARDEN COLONY vs ITO WARD 2, KAITHAL

ITA 415/CHANDI/2024[2011-12]Status: Disposed27/9/2024AY 2011-12

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

KULDEEP SINGH,SAS NAGAR, PUNJAB vs INCOME TAX OFFICER WARD-2(5), CHANDIGARH, CHANDIGARH

ITA 362/CHANDI/2024[2017-18]Status: Disposed27/9/2024AY 2017-18

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

NATIONAL POWER TRAINING INSTITUTE,FARIDABAD, HARYANA vs COMMISSIONER OF INCOME TAX, (EXEMPTION), CHANDIGARH, COMMISSIONER OF INCOME TAX, (EXEMPTION), CHANDIGARH

ITA 117/CHANDI/2024[2023-24]Status: Disposed27/9/2024AY 2023-24

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

M/S STANDARD CORPORATION INDIA LTD.,BARNALA vs DCIT-CC, PATIALA

ITA 785/CHANDI/2023[2018-19]Status: Disposed27/9/2024AY 2018-19

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

GURU NANK EDUCATIONAL BOARD,JALANDHAR vs CIT (EXEMPTIONS), CHANDIGARH

ITA 198/CHANDI/2023[2017-18]Status: Disposed27/9/2024AY 2017-18

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

RANA SUGAR FOUNDATION,CHANDIGARH vs COMMISSIONER OF INCOME TAX- EXEMPTIONS, CHANDIGARH

ITA 325/CHANDI/2024[2024-25]Status: Disposed26/9/2024AY 2024-25

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

RANA SUGAR FOUNDATION,CHANDIGARH vs CIT, EXEMPTIONS, CHANDIGARH

ITA 324/CHANDI/2024[2024-25]Status: Disposed26/9/2024AY 2024-25

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SATNAM EDUCATION AND RURAL WELFARE SOCIETY,MOHALI vs INCOME TAX OFFICER,WARD 6(1), MOHALI

ITA 318/CHANDI/2024[2020-21]Status: Disposed26/9/2024AY 2020-21

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

TARSEM LAL SHARMA,UNA vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI

ITA 287/CHANDI/2024[2017-2018]Status: Disposed26/9/2024AY 2017-2018

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

THE HABROL COOPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED,LAGRU vs ITO DHARAMSHALA, DHARAMSHALA

ITA 158/CHANDI/2024[2018-2019]Status: Disposed26/9/2024AY 2018-2019

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)