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ITAT Chandigarh Bench

6,746 judgments

SHRI MUNISH ARORA,CHANDIGARH vs ACIT, CC-II, CHANDIGARH

ITA 170/CHANDI/2019[2011-12]Status: Disposed9/10/2024AY 2011-12

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SHRI MUNISH ARORA,CHANDIGARH vs ACIT, CC-II, CHANDIGARH

ITA 169/CHANDI/2019[2010-11]Status: Disposed9/10/2024AY 2010-11

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SHRI MUNISH ARORA,CHANDIGARH vs ACIT, CC-II, CHANDIGARH

ITA 158/CHANDI/2019[2014-15]Status: Disposed9/10/2024AY 2014-15

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SHRI MUNISH ARORA,CHANDIGARH vs ACIT, CC-II, CHANDIGARH

ITA 157/CHANDI/2019[2009-10]Status: Disposed9/10/2024AY 2009-10

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SHRI MUNISH ARORA,CHANDIGARH vs ACIT, CC-II, CHANDIGARH

ITA 156/CHANDI/2019[2008-09]Status: Disposed9/10/2024AY 2008-09

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SMT. PRIYA ARORA,CHANDIGARH vs ACIT, CC-II, CHANDIGARH

ITA 155/CHANDI/2019[2011-12]Status: Disposed9/10/2024AY 2011-12

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SMT. PRIYA ARORA,CHANDIGARH vs ACIT, CC-II, CHANDIGARH

ITA 154/CHANDI/2019[2010-11]Status: Disposed9/10/2024AY 2010-11

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SMT. PRIYA ARORA,CHANDIGARH vs ACIT, CC-II, CHANDIGARH

ITA 153/CHANDI/2019[2009-10]Status: Disposed9/10/2024AY 2009-10

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

GAUSHALA TRUST SOCIETY,AMBALA vs CIT (EXEMPTIONS), CHANDIGARH

ITA 868/CHANDI/2024[2024-2025]Status: Disposed8/10/2024AY 2024-2025

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

PLAKSHA INCUBATION CENTRE,MOHALI vs COMISSIONER OF INCOME TAX EXEMPTIONS , CHANDIGARH

ITA 308/CHANDI/2024[2024-25]Status: Disposed8/10/2024AY 2024-25

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

VISION HUMANITY ,MOHALI vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH, CHANDIGARH

ITA 293/CHANDI/2024[2024-25]Status: Disposed8/10/2024AY 2024-25

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

ORNAY FOUNDATION,PANCHKULA vs COMMISSIONER OF INCOME TAX,EXEMPTIONS, CHANDIGARH, CHANDIGARH

ITA 290/CHANDI/2024[2024-25]Status: Disposed8/10/2024AY 2024-25

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

PLAKSHA UNIVERSITY PUNJAB,CHANDIGARH vs COMMISSSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH

ITA 282/CHANDI/2024[2024-25]Status: Disposed8/10/2024AY 2024-25

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

INCOME TAX OFFICER, PARWANOO vs MS SMART ENTERPRISES, PARWANOO

ITA 260/CHANDI/2024[2013-14]Status: Disposed8/10/2024AY 2013-14

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SJOBA1985 TRUST,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH, CHANDIGARH

ITA 258/CHANDI/2024[2024-25]Status: Disposed8/10/2024AY 2024-25

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SANJAY SINGAL,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CC-1, CHANDIGARH

ITA 655/CHANDI/2023[2015-16]Status: Disposed8/10/2024AY 2015-16

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

M/S SANJAY SINGAL HUF,CHANDIGARH vs DCIT, CC-1, CHANDIGARH

ITA 610/CHANDI/2023[2015-16]Status: Disposed8/10/2024AY 2015-16

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SUMAN SAINI,AMBALA vs ITO, WARD-4, AMBALA

ITA 52/CHANDI/2024[2016-17]Status: Disposed4/10/2024AY 2016-17

the Tribunal against the order dt 21.11.2023 of ld. Commissioner of Income Tax(Appeals), National Faceless Appeal Centre (NFAC), Delhi.

KULDIP SINGH,PATIALA vs INCOME TAX OFFICER, WARD-4, PATIALA, PATIALA

ITA 49/CHANDI/2024[2017-18]Status: Disposed4/10/2024AY 2017-18

the Tribunal against the order dt 20.11.2023 of ld. Commissioner of Income Tax(Appeals), National Faceless Appeal Centre (NFAC), Delhi.

KANTA RANI,CHANDIGARH vs ITO, WARD 2(1), CHANDIGARH

ITA 48/CHANDI/2024[2014-15]Status: Disposed4/10/2024AY 2014-15

the Tribunal against the order dt 29.11.2023 of ld. Commissioner of Income Tax(Appeals), National Faceless Appeal Centre (NFAC), Delhi.