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ITAT Chandigarh Bench

6,746 judgments

ACIT, CC-3, LUDHIANA, OPP. BVM SCHOOL, KITCHLU NAGAR vs JAIN AMAR CLOTHINGS PVT. LTD., CHAWAL BAZAR,

ITA 17/CHANDI/2024[2014-15]Status: Disposed15/10/2024AY 2014-15

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SARASWATI AGRO CHEMICALS (INDIA) PVT. LTD,MOHALI vs DCIT, CIRCLE-6(1), MOHALI

ITA 165/CHANDI/2024[2014-15]Status: Disposed15/10/2024AY 2014-15

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

DCIT, CC-I, CHANDIGARH , CHANDIGARH vs VALCO INDUSTRIES LTD., , CHANDIGARH

ITA 574/CHANDI/2023[2013-14]Status: Disposed15/10/2024AY 2013-14

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

ITO WARD-1, KHANNA vs SMT. HARINDER KAUR, PROP. M/S GURU NANAK FILLING STATION, LUDHIANA

ITA 403/CHANDI/2023[2017-18]Status: Disposed15/10/2024AY 2017-18

SHRI KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

THE DCIT, CIRCLE (INTERNATIONAL TAXATION), CHANDIGARH vs SH. MANJEET SINGH, LUDHIANA

ITA 512/CHANDI/2022[2012-13]Status: Disposed15/10/2024AY 2012-13

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

SHRI SANATAN DHARAM MAHAVIR DAL,PATIALA vs CIT (EXEMPTIONS), CHANDIGARH

ITA 345/CHANDI/2024[2023-24]Status: Disposed14/10/2024AY 2023-24

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

MAHAPRABHU RAM MULKH HI-TECH EDUCATION SOCIETY,YAMUNA NAGAR vs DCIT (E)(C-2) CHANDIGARH, CHANDIGARH

ITA 328/CHANDI/2024[2020-21]Status: Disposed14/10/2024AY 2020-21

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

ASSTT. COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE-2, CHANDIGARH, CHANDIGARH vs M.R.S. SHRI PRANNATH PARNAMI EDUCATION SOCIETY , HARYANA

ITA 253/CHANDI/2024[2017-18]Status: Disposed14/10/2024AY 2017-18

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SANTOSH,KURUKSHETRA vs INCOME TAX OFFICER, WARD-3, KURUKSHETRA

ITA 200/CHANDI/2024[2012-12]Status: Disposed14/10/2024AY 2012-12

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

SURINDER KAUR,ROPAR vs INCOME TAX OFFICER, WARD-2(2) , ROPAR

ITA 194/CHANDI/2024[2017-18]Status: Disposed14/10/2024AY 2017-18

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

VARDHMAN TEXTILES LIMITED,LUDHIANA vs ACIT-CIRCLE-1, LUDHIANA

ITA 61/CHANDI/2020[2015-16]Status: Disposed14/10/2024AY 2015-16

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. SHRI. KRINWANT SAHAY (Accountant Member)

ACIT,CIRCLE-1, LUDHIANA vs M/S VARDHMAN TEXTILES LTD., LUDHIANA

ITA 117/CHANDI/2020[2015-16]Status: Disposed14/10/2024AY 2015-16

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. SHRI. KRINWANT SAHAY (Accountant Member)

M/S VARDHMAN TEXTILES LIMITED,LUDHIANA vs ACIT, C-1, LUDHIANA

ITA 486/CHANDI/2019[2013-14]Status: Disposed14/10/2024AY 2013-14

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. SHRI. KRINWANT SAHAY (Accountant Member)

DCIT, C-1, LUDHIANA vs M/S VARDHMAN TEXTILES LIMITED, LUDHIANA

ITA 260/CHANDI/2019[2014-15]Status: Disposed14/10/2024AY 2014-15

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. SHRI. KRINWANT SAHAY (Accountant Member)

M/S VARDHMAN TEXTILES LIMITED,LUDHIANA vs DCIT, C-1, LUDHIANA

ITA 187/CHANDI/2019[2014-15]Status: Disposed14/10/2024AY 2014-15

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. SHRI. KRINWANT SAHAY (Accountant Member)

RAMESH CHANDER MAHAJAN,PANCHKULA vs CPC , BANGALORE

ITA 235/CHANDI/2024[2017-18]Status: Disposed9/10/2024AY 2017-18

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

M/S PUNJAB NATIONAL BANK,HAMIRPUR vs JT.CIT(OSD), TDS CIRCLE, PANCHKULA

ITA 305/CHANDI/2023[2011-12]Status: Disposed9/10/2024AY 2011-12

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S PUNJAB NATIONAL BANK,HAMIRPUR vs JT.CIT(OSD), TDS CIRCLE, PANCHKULA

ITA 304/CHANDI/2023[2011-12]Status: Disposed9/10/2024AY 2011-12

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

THE HP STATE CO-OPERATIVE MARKETING & CONSUMERS FEDERATION LIMITED,SHIMLA vs DCIT, CIRCLE, SHIMLA

ITA 155/CHANDI/2023[2017-18]Status: Disposed9/10/2024AY 2017-18

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SHRI MUNISH ARORA,CHANDIGARH vs ACIT, CC-II, CHANDIGARH

ITA 171/CHANDI/2019[2012-13]Status: Disposed9/10/2024AY 2012-13

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)