ITAT Chandigarh Bench
6,746 judgments
INCOME TAX OFFICER, CHANDIGARH vs NARESH KUMAR, CHANDIGARH
SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
RAO PAHLAD SINGH EDUCATION SOCIETY,HARYANA vs CIT(E), CHANDIGARH, CHANDIGARH
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. SHRI. KRINWANT SAHAY (Accountant Member)
M/S SHRI RAM CYLINDERS (UNIT II),CHANDIGARH vs ITO, W-2(1), CHANDIGARH
SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)
M/S SHRI RAM CYLINDERS (UNIT II),CHANDIGARH vs ITO, W-2(1), CHANDIGARH
SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)
M/S SHRI RAM CYLINDERS (UNIT II),CHANDIGARH vs ITO, W-2(1), CHANDIGARH
SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)
M/S SHRI RAM CYLINDERS (UNIT II),CHANDIGARH vs ITO, W-2(1), CHANDIGARH
SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)
INCOME TAX OFFICER, CHANDIGARH vs SANBIR SINGH, CHANDIGARH
SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
MAHESH T. PRASANA,MUMBAI vs ITO, WARD-1, PARWANOO
SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
JEEJA MATA SEWA NYAS,KARNAL vs CIT EXEMPTIONS, CHANDIGARH
SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
INCOME TAX OFFICER, WARD-1, AMBALA, AMBALA CANTT vs BIMLA GUPTA, AMBALA CANTT
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
INCOME TAX OFFICER, WARD-5, YAMUNA NAGAR vs TILAK RAJ, YAMUNA NAGAR
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
INCOME TAX OFFICER, BARNALA vs MALKEET KAUR, TAPA, BARNALA
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
INCOME TAX OFFICER, WARD-1, AMBALA, AMBALA CANTT vs NIPUN GARG, AMBALA CANTT
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
INCOME TAX OFFICER, WARD-1, AMBALA, AMBALA CANTT vs NIPUN GARG, AMBALA
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
DCIT, CIRCLE-I, LUDHIANA, RISHI NAGAR LUDHIANA vs PARAMOUNT IMPEX, PHASE VI FOCAL POINT, LUDHIANA
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
INCOME TAX OFFICER, WARD-5, YAMUNA NAGAR vs SURINDER KUMAR, YAMUNA NAGAR
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
INCOME TAX OFFICER, WARD-5, YAMUNA NAGAR vs SURINDER KUMAR, BHATAULI
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
THE DOL COOPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED,VPO AGHWANI vs ITO DHARAM SHALA, DHARAMSHALA
SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
BHANU PRATAP JAIN,LUDHIANA vs INCOME TAX OFFICER, LUDHIANA
SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
DALBIR SINGH ,PINJORE, PANCHKULA vs INCOME TAX OFFICER, WARD-1, PANCHKULA, PANCHKULA
SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)