ITAT Chandigarh Bench

6,746 judgments

GEETA SHARMA,SUNAM vs PRINCIPAL COMMISSIONER OF INCOME TAX , PATIALA

ITA 476/CHANDI/2024[2019-20]Status: Disposed29/10/2024AY 2019-20

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

ASHOK KUMAR SINGH,LUDHIANA vs INCOME TAX OFFICER, WARD III(2), LUDHIANA

ITA 126/CHANDI/2024[2015-16]Status: Disposed29/10/2024AY 2015-16

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SUNNY,PATIALA vs ITO, W-1, PATIALA

ITA 807/CHANDI/2023[2017-18]Status: Disposed29/10/2024AY 2017-18

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

I.K. GUJRAL PUNJAB TECHNICAL UNIVERSITY,KAPURTHALA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH

ITA 650/CHANDI/2024[N.A]Status: Disposed28/10/2024

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SHRI S S JAIN SABHA,FATEHABAD vs ACIT EXEMPTION, CHANDIGARH

ITA 442/CHANDI/2024[2017-18]Status: Disposed28/10/2024AY 2017-18

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

JAGTAR SINGH BASSI,JALANDHAR vs ACIT (INT. TAXATION), CHANDIGARH

ITA 309/CHANDI/2024[2011-12]Status: Disposed28/10/2024AY 2011-12

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

PAREXEL INTERNATIONAL SERVICES INDIA PVT.LTD,,CHANDIGARH vs ACIT,CIRCLE-5(1),(NEAC), CHANDIGARH

ITA 129/CHANDI/2021[2016-17]Status: Disposed28/10/2024AY 2016-17

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. SHRI. KRINWANT SAHAY (Accountant Member)

M/S GYMKHANA CLUB,PANCHKULA vs ITO, W-3, PANCHKULA

ITA 1305/CHANDI/2018[2009-10]Status: Disposed28/10/2024AY 2009-10

SHRI A.D.JAIN, VICE PRERSIDENT, SHRI VIKRAM SINGH YADAV (Accountant Member)

SJVN LIMITED,SHIMLA HIMACHAL PRADESH vs ACIT , SHIMLA

ITA 150/CHANDI/2024[2020-21]Status: Disposed25/10/2024AY 2020-21

SHRI. VIKRAM SINGH YADAV, AM & & &, SHRI. PARESH M. JOSHI (Judicial Member)

ITO, MANDI vs HIMACHAL PRADESH GRAMIN BANK, MANDI

ITA 977/CHANDI/2024[2014-15]Status: Disposed22/10/2024AY 2014-15

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA vs KONARK RAJHANS ESTATES PRIVATE LIMITED, PANCHKULA

ITA 802/CHANDI/2024[2012-13]Status: Disposed22/10/2024AY 2012-13

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

DCIT, CENTRAL CIRCLE 3, LUDHIANA, LUDHIANA vs GURMAL SINGH, HARYANA

ITA 546/CHANDI/2024[2021-22]Status: Disposed22/10/2024AY 2021-22

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

INCOME TAX OFFICER, YAMUNA NAGAR vs SHREE DEV INDUSTRIES, YAMUNA NAGAR

ITA 407/CHANDI/2024[2017-18]Status: Disposed22/10/2024AY 2017-18

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

NATIONAL JEWELS NEAR NEW MARKET, JAGADHRI ROAD, YAMUNANAGAR,HARYANA vs THE INCOME TAX OFFICER WARD 5 YAMNUNNAGAR , HARYANA

ITA 222/CHANDI/2024[2017-2018]Status: Disposed22/10/2024AY 2017-2018

SHRI A. D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

BALAJI TIMBER AND PLYWOOD,ZIRAKPUR vs ACIT CIRCLE-1(1), CHANDIGARH

ITA 114/CHANDI/2024[2016-17]Status: Disposed22/10/2024AY 2016-17

SHRI A. D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

JCIT(OSD), LUDHIANA vs M/S SHEETAL INDUSTRIES , KHANNA

ITA 424/CHANDI/2023[2019-20]Status: Disposed22/10/2024AY 2019-20

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

ITO-WARD-2(1), CHANDIGARH vs SHRI VINAY KUMAR, CHANDIGARH

ITA 304/CHANDI/2020[2011-12]Status: Disposed22/10/2024AY 2011-12

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

ACIT, C-7, LUDHIANA vs M/S PARASMANI BUILDWELL PVT. LTD., LUDHIANA

ITA 1440/CHANDI/2019[2016-17]Status: Disposed22/10/2024AY 2016-17

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

INCOME TAX OFFICER, MANDI GOBINDGARH vs M/S PUSPHPANJLI STRIPS, MANDI GOBINDGARH

ITA 272/CHANDI/2016[2010-11]Status: Disposed22/10/2024AY 2010-11

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

DAYA KISHAN GILL,JIND, HARYANA vs PRINCIPAL COMMISSIONER OF INCOME TAX, PANCHKULA

ITA 639/CHANDI/2024[2017-18]Status: Disposed21/10/2024AY 2017-18

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)