ITAT Chandigarh Bench

6,746 judgments

MAXPORT INDIA PVT. LTD.,CHANDIGARH vs ASST. COMMISSIONER INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 577/CHANDI/2023[2015-16]Status: Disposed6/11/2024AY 2015-16

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

MAXPORT INDIA PVT. LTD.,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH., CHANDIGARH

ITA 576/CHANDI/2023[2014-15]Status: Disposed6/11/2024AY 2014-15

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH vs VAISHALI AGGARWAL, CHANDIGARH

ITA 507/CHANDI/2023[2014-15]Status: Disposed6/11/2024AY 2014-15

SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX,, CHANDIGARH vs SANJEEV AGGARWAL , CHANDIGARH

ITA 501/CHANDI/2023[2012-13]Status: Disposed6/11/2024AY 2012-13

SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

ACIT, CENTRAL CIRCLE -1,, LUDHIANA vs M/S OSWAL APPARELS PVT. LTD., LUDHIANA

ITA 25/CHANDI/2022[2010-11]Status: Disposed6/11/2024AY 2010-11

SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

SAGAR SATIA,PUNJAB vs DCIT,CENTRAL CIRCLE-3,LUDHIANA, PUNJAB

ITA 74/CHANDI/2024[2017-18]Status: Disposed4/11/2024AY 2017-18

SH. SANJAY GARG (Judicial Member)

SAHIL SINGLA,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CC-2, CHANDIGARH

ITA 1018/CHANDI/2024[2018-19]Status: Disposed4/11/2024AY 2018-19

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. SHRI. KRINWANT SAHAY (Accountant Member)

SH. TIRLOKI NATH SINGLA,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CC-2,, CHANDIGARH

ITA 1017/CHANDI/2024[2018-19]Status: Disposed4/11/2024AY 2018-19

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. SHRI. KRINWANT SAHAY (Accountant Member)

M/S OSWAL APPARELS PVT. LTD.,LUDHIANA vs DCIT, C.C.- 1, LUDHIANA

ITA 431/CHANDI/2021[F.Y-2010-11]Status: Disposed4/11/2024

SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

M/S OSWAL APPARELS PVT. LTD.,LUDHIANA vs DCIT, C.C.- 1, LUDHIANA

ITA 430/CHANDI/2021[2009-10]Status: Disposed4/11/2024AY 2009-10

SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

M/S OSWAL TREND (P) LTD.,LUDHIANA vs DCIT, C. C.-1, LUDHIANA

ITA 428/CHANDI/2021[2010-11]Status: Disposed4/11/2024AY 2010-11

SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

M/S OSWAL TREND (P) LTD.,LUDHIANA vs DCIT, C. C.-1, LUDHIANA

ITA 427/CHANDI/2021[2009-10]Status: Disposed4/11/2024AY 2009-10

SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

M/S OSWAL FAB KNITS LTD.,LUDHIANA vs DCIT, CC- 1,, LUDHIANA

ITA 426/CHANDI/2021[2010-2011]Status: Disposed4/11/2024AY 2010-2011

SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

M/S OSWAL FAB KNITS LTD.,LUDHIANA vs DCIT, CC- 1,, LUDHIANA

ITA 425/CHANDI/2021[2009-10]Status: Disposed4/11/2024AY 2009-10

SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

NAYI PEHAL WELFARE SOCIETY,PANIPAT vs CIT(EXEMPTIONS) , CHANDIGARH

ITA 29/CHANDI/2024[2024-25]Status: Disposed1/11/2024AY 2024-25

SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

SMT. BIMLA DEVI,JIND, HARYANA vs INCOME TAX OFFICER, WARD-1, JIND, JIND, HARYANA

ITA 261/CHANDI/2024[2011-12]Status: Disposed30/10/2024AY 2011-12

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

MOHINDER CHAUHAN,SHIMLA vs ITO, W-1, SHIMLA

ITA 810/CHANDI/2023[2010-11]Status: Disposed30/10/2024AY 2010-11

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

M/S G.G AGRICULTURAL INDUSTRIES,BARNALA vs DCIT-CC, PATIALA

ITA 786/CHANDI/2023[2018-19]Status: Disposed30/10/2024AY 2018-19

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

ANAND SAWROOP,HIMACHAL PRADESH vs INCOME TAX OFFICER , NAHAN

ITA 709/CHANDI/2023[2010-11]Status: Disposed30/10/2024AY 2010-11

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

RAV SHARAN SINGH,PATIALA vs ACIT, C.C., PATIALA

ITA 416/CHANDI/2023[2019-20]Status: Disposed30/10/2024AY 2019-20

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)