← All Benches

ITAT Chandigarh Bench

6,746 judgments

SCOTT EDIL PHARMACIA LTD.,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 837/CHANDI/2023[2014-15]Status: Disposed6/11/2024AY 2014-15

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SCOTT EDIL PHARMACIA LTD.,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 836/CHANDI/2023[2013-14]Status: Disposed6/11/2024AY 2013-14

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SCOTT EDIL PHARMACIA LTD.,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 835/CHANDI/2023[2012-13]Status: Disposed6/11/2024AY 2012-13

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SHRI BALRAM KRISHAN ,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 739/CHANDI/2023[2018-19]Status: Disposed6/11/2024AY 2018-19

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SHRI BALRAM KRISHAN ,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 738/CHANDI/2023[2017-18]Status: Disposed6/11/2024AY 2017-18

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SHRI BALRAM KRISHAN ,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 737/CHANDI/2023[2016-17]Status: Disposed6/11/2024AY 2016-17

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SHRI BALRAM KRISHAN ,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 736/CHANDI/2023[2015-16]Status: Disposed6/11/2024AY 2015-16

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SHRI BALRAM KRISHAN ,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 735/CHANDI/2023[2014-15]Status: Disposed6/11/2024AY 2014-15

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SHRI BALRAM KRISHAN ,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 734/CHANDI/2023[2013-14]Status: Disposed6/11/2024AY 2013-14

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SHRI BALRAM KRISHAN,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 733/CHANDI/2023[2012-13]Status: Disposed6/11/2024AY 2012-13

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SH. NARINDER SINGH SABHARWAL,YAMUNA NAGAR vs ITO-WARD-5, YAMUNA NAGAR

ITA 724/CHANDI/2023[2017-18]Status: Disposed6/11/2024AY 2017-18

SHRI. SANJAY GARG (Judicial Member)

SHRI SANJEEV KUMAR,CHANDIGARH vs ACIT-CC-1, CHANDIGARH

ITA 590/CHANDI/2023[2012-13]Status: Disposed6/11/2024AY 2012-13

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SANJEEV AGGARWAL,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH

ITA 589/CHANDI/2023[2017-18]Status: Disposed6/11/2024AY 2017-18

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SANJEEV AGGARWAL,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH

ITA 588/CHANDI/2023[2016-17]Status: Disposed6/11/2024AY 2016-17

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SANJEEV AGGARWAL,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH

ITA 587/CHANDI/2023[2015-16]Status: Disposed6/11/2024AY 2015-16

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SANJEEV AGGARWAL,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH

ITA 586/CHANDI/2023[2014-15]Status: Disposed6/11/2024AY 2014-15

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SANJEEV AGGARWAL,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH

ITA 585/CHANDI/2023[2013-14]Status: Disposed6/11/2024AY 2013-14

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

MAXPORT INDIA PVT. LTD.,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CHANDIGARH

ITA 581/CHANDI/2023[2018-19]Status: Disposed6/11/2024AY 2018-19

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

MAXPORT INDIA PVT. LTD.,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CHANDIGARH

ITA 580/CHANDI/2023[2017-18]Status: Disposed6/11/2024AY 2017-18

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

MAXPORT INDIA PVT. LTD.,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-, CHANDIGARH

ITA 578/CHANDI/2023[AY 2016-17]Status: Disposed6/11/2024

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)