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ITAT Chandigarh Bench

6,746 judgments

OSWAL POLYCOT (INDIA) PVT. LTD.,LUDHIANA vs DCIT, CC-I, LUDHIANA

ITA 1104/CHANDI/2019[2012-13]Status: Disposed14/11/2024AY 2012-13

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

OSWAL POLYCOT (INDIA) PVT. LTD.,LUDHIANA vs DCIT, CC-I, LUDHIANA

ITA 1103/CHANDI/2019[2011-12]Status: Disposed14/11/2024AY 2011-12

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

RAWALPINDI CO-OP CINEMA SOCIETY LIMITED SOCIETY CINEMA LUDHIANA,PUNJAB vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, LUDHIANA, PUNJAB

ITA 171/CHANDI/2024[2016-2017]Status: Disposed13/11/2024AY 2016-2017

SHRI. RAJPAL YADAV (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. JATINDER JAIN,LUDHIANA vs ITO, WARD 2(1), LUDHIANA

ITA 353/CHANDI/2024[2021-22]Status: Disposed12/11/2024AY 2021-22

SHRI SANJAY GARG (Judicial Member)

DBD LED OPTICS PVT. LTD.,RAJPURA vs DCIT, CENTRAL CIRCLE, PATIALA, PATIALA

ITA 343/CHANDI/2024[2016-17]Status: Disposed12/11/2024AY 2016-17

SHRI SANJAY GARG (Judicial Member)

NARESH KUMAR KAMBOJ,ZIRAKPUR vs INCOME TAX OFFICER , PANCHKULA

ITA 337/CHANDI/2024[2017-18]Status: Disposed12/11/2024AY 2017-18

SHRI SANJAY GARG (Judicial Member)

SH.RANDHIR SINGH,MOHALI vs PR.CIT-1, CHANDIGARH

ITA 37/CHANDI/2021[2010-11]Status: Disposed12/11/2024AY 2010-11

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SH. BHUPINDER SINGH,YAMUNA NAGAR vs ITO-WARD-3, YAMUNA NAGAR

ITA 246/CHANDI/2021[2007-08]Status: Disposed12/11/2024AY 2007-08

SHRI SANJAY GARG (Judicial Member)

KAPIL DEV,CHANDIGARH ROAD LUDHIANA vs ITO, WARD 1(4), LUDHIANA

ITA 662/CHANDI/2024[2017-2018]Status: Disposed8/11/2024AY 2017-2018

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

M/S G.J. HOLDING PVT. LTD.,LUDHIANA vs ACIT, CC-2, LUDHIANA

ITA 39/CHANDI/2023[2008-09]Status: Disposed8/11/2024AY 2008-09

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

M/S G.S. AUTO INTERNATIONAL LTD.,LUDHIANA vs ACIT, CC-2, LUDHIANA

ITA 204/CHANDI/2023[2008-09]Status: Disposed8/11/2024AY 2008-09

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SCOTT EDIL ADVANCE RESEARCH LABORATORIES AND EDUCATION LIMITED,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 854/CHANDI/2023[2018-19]Status: Disposed6/11/2024AY 2018-19

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SCOTT EDIL ADVANCE RESEARCH LABORATORIES AND EDUCATION LIMITED,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 853/CHANDI/2023[2017-18]Status: Disposed6/11/2024AY 2017-18

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SCOTT EDIL ADVANCE RESEARCH LABORATORIES AND EDUCATION LIMITED,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 852/CHANDI/2023[2016-17]Status: Disposed6/11/2024AY 2016-17

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SCOTT EDIL ADVANCE RESEARCH LABORATORIES AND EDUCATION LIMITED,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 851/CHANDI/2023[2015-16]Status: Disposed6/11/2024AY 2015-16

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SCOTT EDIL ADVANCE RESEARCH LABORATORIES AND EDUCATION LIMITED,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 850/CHANDI/2023[2014-15]Status: Disposed6/11/2024AY 2014-15

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SCOTT EDIL ADVANCE RESEARCH LABORATORIES AND EDUCATION LIMITED,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 849/CHANDI/2023[2013-14]Status: Disposed6/11/2024AY 2013-14

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SCOTT EDIL ADVANCE RESEARCH LABORATORIES AND EDUCATION LIMITED,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 848/CHANDI/2023[2012-13]Status: Disposed6/11/2024AY 2012-13

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SCOTT EDIL PHARMACIA LTD.,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 841/CHANDI/2023[2018-19]Status: Disposed6/11/2024AY 2018-19

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SCOTT EDIL PHARMACIA LTD.,CHANDIGARH vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH

ITA 840/CHANDI/2023[2017-18]Status: Disposed6/11/2024AY 2017-18

SHRI. SANJAY GARG (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)