ITAT Chandigarh Bench

6,746 judgments

SANDEEP KHERA,LUDHIANA vs ITO WARD 2(3), LUDHIANA

ITA 752/CHANDI/2023[2011-12]Status: Disposed21/11/2024AY 2011-12

SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S AMARJIT & SONS,LUDHIANA vs DCIT, CC-2, LUDHIANA

ITA 203/CHANDI/2023[2019-20]Status: Disposed21/11/2024AY 2019-20

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SH. ANWAR UL HAQ HAFFIZ,CHANDIGARH vs ITO, CHANDIGARH

ITA 1140/CHANDI/2016[2009-10]Status: Disposed21/11/2024AY 2009-10

SHRI KRINWANT SAHAY (Accountant Member)

MEWA SINGH,KHARAR vs INCOME TAX OFFICER WARD-6(4), MOHALI

ITA 14/CHANDI/2024[2010-11]Status: Disposed20/11/2024AY 2010-11

SHRI. VIKRAM SINGH YADAV (Accountant Member)

BHAI GHANHYA TRUST (SANJIVNI TRUST),CHANDIGARH vs DCIT, (E), C-1, CHANDIGARH

ITA 1570/CHANDI/2019[2014-15]Status: Disposed20/11/2024AY 2014-15

SHRI KRINWANT SAHAY (Accountant Member)

ACIT(EXEMPTION), CHANDIGARH vs HARYANA POLICE WELFARE AND SPORTS SOCIETY, PANCHKULA

ITA 866/CHANDI/2023[2016-17]Status: Disposed19/11/2024AY 2016-17

SHRI. KRINWANT SAHAY (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

M/S DEEPS TOOLS PRIVATE LIMITED,LUDHIANA vs DCIT, CIRCLE-1, LUDHIANA

ITA 560/CHANDI/2023[2020-21]Status: Disposed19/11/2024AY 2020-21

SHRI. KRINWANT SAHAY (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

M/S PUNJAB TOURISM DEVELOPMENET CORPORATION LIMITED,CHANDIGARH vs DCIT,CIRCLE-1(1), CHANDIGARH

ITA 142/CHANDI/2020[2016-17]Status: Disposed18/11/2024AY 2016-17

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

M/S PUNJAB TOURISM DEVELOPMENET CORPORATION LIMITED,CHANDIGARH vs DCIT,CIRCLE-1(1), CHANDIGARH

ITA 141/CHANDI/2020[2015-16]Status: Disposed18/11/2024AY 2015-16

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

M/S PUNJAB TOURISM DEVELOPMENET CORPORATION LIMITED,CHANDIGARH vs DCIT,CIRCLE-1(1), CHANDIGARH

ITA 140/CHANDI/2020[2014-15]Status: Disposed18/11/2024AY 2014-15

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

M/S PUNJAB TOURISM DEVELOPMENET CORPORATION LIMITED,CHANDIGARH vs DCIT,CIRCLE-1(1), CHANDIGARH

ITA 139/CHANDI/2020[2012-13]Status: Disposed18/11/2024AY 2012-13

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SH. RAJBIR SINGH,CHANDIGARH vs ITO, W-5(3), CHANDIGARH

ITA 576/CHANDI/2019[2009-10]Status: Disposed18/11/2024AY 2009-10

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SHIVA EDUCATIONAL SOCIETY,BILASPUR, HIMACHAL PRADESH vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE, CHANDIGARH, DCIT(EXEMPTIONS), CIRCLE, CHANDIGARH, FIFTH FLOOR, CR BUILDING, SECTOR SEVENTEEN, CHANDIGARH

ITA 679/CHANDI/2024[2010-11]Status: Disposed14/11/2024AY 2010-11

SHRI SANJAY GARG (Judicial Member)

SUKHJIT SINGH,MOHALI vs ITO, WARD 6(4), MOHALI

ITA 349/CHANDI/2024[2012-13]Status: Disposed14/11/2024AY 2012-13

SHRI SANJAY GARG (Judicial Member)

MAHARAJA AGGARSAIN SHIKSHA SAMMAN YOJNA, ,THANESAR vs ITO-WARD-1, KURUKSHETRA

ITA 781/CHANDI/2023[2018-19]Status: Disposed14/11/2024AY 2018-19

SHRI SANJAY GARG (Judicial Member)

MINA,KURUKSHETRA vs ITO, W-2, KURUKSHETRA

ITA 778/CHANDI/2023[2011-12]Status: Disposed14/11/2024AY 2011-12

SHRI SANJAY GARG (Judicial Member)

ASHOK KUMAR AGGARWAL,PANCHKULA vs ACIT, PANCHKULA

ITA 734/CHANDI/2022[2012-13]Status: Disposed14/11/2024AY 2012-13

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

DCIT, CC-I, LUDHIANA vs OSWAL POLYCOT (INDIA) PVT. LTD., LUDHIANA

ITA 1108/CHANDI/2019[2012-13]Status: Disposed14/11/2024AY 2012-13

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

DCIT, CC-I, LUDHIANA vs OSWAL POLYCOT (INDIA) PVT. LTD., LUDHIANA

ITA 1107/CHANDI/2019[2011-12]Status: Disposed14/11/2024AY 2011-12

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

OSWAL POLYCOT (INDIA) PVT. LTD.,LUDHIANA vs DCIT, CC-I, LUDHIANA

ITA 1105/CHANDI/2019[2013-14]Status: Disposed14/11/2024AY 2013-14

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)