ITAT Chandigarh Bench
6,746 judgments
RAJANDEEP KAUR,CHANDIGARH vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
BAHADAR SINGH,SIRHIND vs INCOME TAX OFFICER, WARD, SIRHIND
SHRI. VIKRAM SINGH YADAV (Accountant Member)
INCOME TAX OFFICER, WARD-3, KHANNA, KHANNA vs THE SAHNEWAL KHURD CO-OP AGRI SERVICE SOCIETY LIMITED, VILLAGE SAHNHEWAL KHURD
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
NIRMALA RANI L/H OF SH. AZAD SINGH,PINJORE vs ITO, WARD -1, , PANCHKULA
SHRI. VIKRAM SINGH YADAV (Accountant Member)
SOCIETY FOR EDUCATION AND RESEARCH,JAGADHRI, YAMUNANGAR vs DCIT(E) (CIRCLE-2), CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
SUBHASH CHANDER PROP. MS ASHOKA METALS AND CHEMICALS 457 NIRANKARI STREET NO.1 MILLER GANJ, LUDHIANA,PUNJAB vs THE INCOME TAX OFFICER WARD-IV(2) LUDHIANA , PUNJAB
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
RAMESH KUMAR,NEW DELHI vs INCOME TAX OFFICER, WARD-3, PANCHKULA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
PREM CONSTRUCTIONS,KANGRA (HP) vs INCOME TAX OFFICER, WARD-DHARAMSHALA, DHARAMSHALA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN vs ROCKMAN INDUSTRIES LIMITED, FOCAL POINT
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
GULJEET KAUR JOHAL,CHANDIGARH vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), DR KRINWANT SAHAY (Accountant Member)
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-4, AAYAKAR BHAWAN vs ROCKMAN INDUSTRIES LIMITED, -
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CIRCLE-4, LUDHIANA, - vs ROCKMAN INDUSTRIES LTD, -
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CIRCLE-4, , AAYAKAR BHAWAN vs ROCKMAN INDUSTRIES LIMITED, -
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CIRCLE-4, LUDHIANA, AAYAKAR BHAWAN vs ROCKMAN INDUSTRIES LIMITED, -
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CIRCLE-4, AAYAKAR BHAWAN vs ROCKMAN INDUSTRIES LIMITED, -
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CIRCLE-4,, AAYAKAR BHAWAN vs ROCKMAN INDUSTRIES LIMITED, -
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
DCIT CIRCLE-4, LUDHIANA, LUDHIANA vs ROCKMAN INDUSTRIES LTD, LUDHIANA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
ETHOS LIMITED,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE1(1), CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
BHUPINDER SINGH SON OF SH. GURMUKH SINGH ,PUNJAB vs THE PR COMMISSIONER OF INCOME TAX CHANDIGARH-1, C.R BUILDING HIMALAYA MARG, SECTOR 17-E, CHANDIGARH, PUNJAB
SHRI. KRINWANT SAHAY (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
RUJAY H.P. COMPLEX ,PANCHKULA SAHA MARG SHEHZADPUR vs INCOME TAX OFFICER WARD 3, ITO WARD AMBALA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
