ITAT Chandigarh Bench
6,746 judgments
SH. PAWAN KUMAR,RAJPURA vs ACIT, CIRCLE, PATIALA
SHRI SANJAY GARG (Judicial Member)
SH. MOHINDER KUMAR,RAJPURA vs ACIT, CIRCLE, PATIALA
SHRI SANJAY GARG (Judicial Member)
ZAHID HASAN KHAN,YAMUNA NAGAR vs ITO, WARD -5, YAMUNA NAGAR
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
OSHO FORGE LTD.,LUDHIANA vs DCIT, LUDHIANA
SHRI RAJPAL YADAY (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
INDIAN RED CROSS SOCIETY UT BRANCH CHANDIGARH,KARUNA SADAN BUILDING vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE-1,, CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
MASTER TRUST LIMITED,LUDHIANA vs ASSISTANT COMMISSIONER OF INCOME TAX, LUDHIANA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
MARKANDA OIL STORE,SHAHABAD HARYANA vs ADDITIONAL COMMISSIONER OF INCOME TAX, KURUKSHETRA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
HUKAM SINGH NEGI,HIMACHAL PRADESH vs INCOME TAX OFFICER RAMPUR, HIMACHAL PRADESH
SHRI RAJPAL YADAY (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
PRINCE KALRA, HOUSE NO 119 PATIALA GATE, SANGRUR, DISTRICT SANGRUR,SANGRUR, PUNJAB vs SNEH LATA ITO WARD SANGRUR, JURISDICTIONAL OFFICER , SANGRUR, PUNJAB
SHRI RAJPAL YADAY (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
INCOME TAX OFFICER, WARD-5, YAMUNA NAGAR vs SURINDER KUMAR, YAMUNA NAGAR
SHRI RAJPAL YADAY (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
YAMUNA COAL COMPANY,YAMUNA NAGAR vs INCOME TAX OFFICER-5, YAMUNA NAGAR
SHRI RAJPAL YADAY (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
YAMUNA COAL COMPANY,YAMUNA NAGAR vs INCOME TAX OFFICER-5, YAMUNA NAGAR
SHRI RAJPAL YADAY (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
YAMUNA COAL COMPANY,YAMUNA NAGAR vs INCOME TAX OFFICER-5, YAMUNA NAGAR
SHRI RAJPAL YADAY (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
YAMUNA COAL COMPANY,YAMUNA NAGAR vs INCOME TAX OFFICER-5, YAMUNA NAGAR
SHRI RAJPAL YADAY (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
YAMUNA COAL COMPANY,YAMUNA NAGAR vs INCOME TAX OFFICER-5, YAMUNA NAGAR
SHRI RAJPAL YADAY (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
PRINCE KALRA, H NO 119, PATIALA GATE, SANGRUR,PUNJAB vs INCOME TAX OFFICER WARD SANGRUR, PUNJAB
SHRI RAJPAL YADAY (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
TARSEM BHARTI,SHIMLA vs ITO, WARD-2, SHIMLA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, PATIALA vs PUNJAB STATE POWER CORPORATION LIMITED, PATIALA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, PATIALA, PATIALA vs PUNJAB STATE POWER CORPORATION LIMITED, PATIALA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
SMT. RENU SINGLA,SANGRUR vs PR.CIT, PATIALA
SHRI RAJPAL YADAV (Vice President), DR KRINWANT SAHAY (Accountant Member)
