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ITAT Chandigarh Bench

6,746 judgments

SH. NARESH CHAUHAN,SHIMLA vs ACIT, CC-II, CHANDIGARH

ITA 728/CHANDI/2019[2014-15]Status: Disposed6/12/2024AY 2014-15

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SH. NARESH CHAUHAN,SHIMLA vs DCIT, CC-II, CHANDIGARH

ITA 726/CHANDI/2019[2010-11]Status: Disposed6/12/2024AY 2010-11

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

GURDWARA SRI GURU HARGOBIND SAHIB,CHANDIGARH vs INCOME TAX OFFICER, WARD 5 (5), CHANDIGARH , CHANDIGARH

ITA 584/CHANDI/2024[2021-22]Status: Disposed4/12/2024AY 2021-22

SHRI SANJAY GARG (Judicial Member)

GURDWARA SRI GURU HARGOBIND SAHIB,CHANDIGARH vs INCOME TAX OFFICER, WARD 5(5), CHANDIGARH , CHANDIGARH

ITA 583/CHANDI/2024[2019-20]Status: Disposed4/12/2024AY 2019-20

SHRI SANJAY GARG (Judicial Member)

RAMESH KUMAR GARG,PANCHKULA vs INCOME TAX OFFICER, PANCHKULA

ITA 289/CHANDI/2024[2011-12]Status: Disposed4/12/2024AY 2011-12

SHRI. SANJAY GARG (Judicial Member)

VISHAL KUMAR BHARGAV,CHANDIGARH vs INCOME TAX OFFICER, WARD 6(2), MOHALI, MOHALI

ITA 717/CHANDI/2023[2017-18]Status: Disposed4/12/2024AY 2017-18

SHRI SANJAY GARG (Judicial Member)

KARAM CHAND CHAUHAN,SHIMLA vs INCOME TAX OFFICER, RAMPUR, RAMPUR BUSHAHR

ITA 716/CHANDI/2023[2017-18]Status: Disposed4/12/2024AY 2017-18

SHRI SANJAY GARG (Judicial Member)

VISION INDIA COLONIZERS PRIVATE LIMITED,MOHALI vs ITO, WARD 6(4), MOHALI

ITA 90/CHANDI/2022[2013-14]Status: Disposed4/12/2024AY 2013-14

SHRI. SANJAY GARG (Judicial Member)

JATINDER KUMAR SINGLA,CHANDIGARH vs ITO , CHANDIGARH

ITA 529/CHANDI/2024[2017-18]Status: Disposed3/12/2024AY 2017-18

SHRI SANJAY GARG (Judicial Member)

DAYAL SINGH,VILL FATEHPUR PO BUREWALA vs ITO WARD-1, PANCHKULA

ITA 519/CHANDI/2024[AY 2017-2018]Status: Disposed3/12/2024

SHRI SANJAY GARG (Judicial Member)

PAWAN INTERNATIONAL,LUDHIANA vs INCOME TAX OFFICER, LUDHIANA

ITA 417/CHANDI/2024[2017-18]Status: Disposed3/12/2024AY 2017-18

SHRI SANJAY GARG (Judicial Member)

AMARJEET SINGH,KAITHAL vs ITO, WARD-1, KAITHAL

ITA 410/CHANDI/2024[2012-13]Status: Disposed3/12/2024AY 2012-13

SHRI SANJAY GARG (Judicial Member)

AMAR SINGH ,SOLAN vs INCOME TAX OFFICER, SOLAN , SOLAN

ITA 385/CHANDI/2024[2012-13 ]Status: Disposed3/12/2024

SHRI SANJAY GARG (Judicial Member)

RAM JI LAL ,YAMUNA NAGAR vs INCOME TAX OFFICER, WARD-3, YAMUNA NAGAR , YAMUNA NAGAR

ITA 377/CHANDI/2024[2007-08]Status: Disposed3/12/2024AY 2007-08

SHRI RAJPAL YADAY (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

RAJWINDER SINGH,VPO DHULKOT GHUGRANA vs WARD 1(3), LUDHIANA, LUDHIANA

ITA 361/CHANDI/2024[2011-12]Status: Disposed3/12/2024AY 2011-12

SHRI SANJAY GARG (Judicial Member)

HARBHAJAN SINGH,JAGRAON vs INCOME TAX OFFICER, JAGRAON

ITA 255/CHANDI/2024[2017-18]Status: Disposed3/12/2024AY 2017-18

SHRI SANJAY GARG (Judicial Member)

JOGINDER SINGH ,MOHALI vs ITO WARD 2(5) , CHANDIGARH

ITA 721/CHANDI/2023[2011-12]Status: Disposed3/12/2024AY 2011-12

SHRI SANJAY GARG (Judicial Member)

SHIV MANAV NIRMAN SANSTHAN,AMBALA, HARYANA vs COMMISSIONER OF INCOME TAX(EXEMPTION), CHANDIGARH

ITA 666/CHANDI/2023[2023-24]Status: Disposed3/12/2024AY 2023-24

SHRI RAJPAL YADAV (Vice President), DR KRINWANT SAHAY (Accountant Member)

SHER SINGH,YAMUNA NAGAR vs THE INCOME TAX OFFICER, WARD 4, YAMUNA NAGAR

ITA 647/CHANDI/2023[2008-09]Status: Disposed3/12/2024AY 2008-09

SHRI SANJAY GARG (Judicial Member)

SH. SURINDER KUMAR,RAJPURA vs ACIT, CIRCLE, PATIALA

ITA 435/CHANDI/2023[2018-19]Status: Disposed3/12/2024AY 2018-19

SHRI SANJAY GARG (Judicial Member)