ITAT Chandigarh Bench
6,746 judgments
NAHAR INDUSTRIAL ENTERPRISES LIMITED,LUDHIANA vs DCIT, CIRCLE-1, LUDHIANA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
KSRAJU LEGAL,CHANDIGARH vs CIT (EXEMPTION), CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
SUBHASH,YAMUNANAGAR vs ITO, WARD-3, YAMUNANAGAR, INCOME TAX DEPARTMENT
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
BHAGWATI EDUCATION SOCIETY,SIRSA vs INCOME TAX OFFICER, SIRSA
SHRI. VIKRAM SINGH YADAV (Accountant Member)
VEE AAR SECURITY PRINTERS ,BADDI vs ACIT, CIRCLE, PARWANOO
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
SUBASH CHAND,KAITHAL vs INCOME TAX OFFICER, KAITHAL
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
DILBAGH SINGH,VILLAGE TUNGA vs ITO WARD NABHA, NABHA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
THE JAGRAON CO-OPERATIVE MARKETING CUM PROCESSING SOCIETY LIMITED ,PUNJAB vs THE INCOME TAX OFFICER WARD-1, JAGRAON , PUNJAB
SHRI. VIKRAM SINGH YADAV (Accountant Member)
V V COLLECTION,TALAI BAZAR vs INCOME TAX OFFICER, AMBALA ROAD KAITHAL
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
SH. VIRBHADRA SINGH THROUGH L/H SMT. PRATIBHA SINGH,SHIMLA vs DCIT, CIRCLE, SHIMLA
SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ASHOK KUMAR JAISWAL,SAS NAGAR vs ITO, WARD 6(4), MOHALI
SHRI. VIKRAM SINGH YADAV (Accountant Member)
SAHAB SINGH S/O JAIMAL SINGH,KAITHAL vs ITO, WARD-2, KAITHAL
SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SIKHYA FOUNDATION,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH , CHANDIGARH
SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
M/S CHEEMA BOILERS LTD.,,MOHALI vs PR. CIT-2, MOHALI
SHRI KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
AUTHORGEN TECHNOLOGIES PRIVATE LIMITED,PUNJAB vs PRINCIPAL COMMISSIONER OF INCOME TAX, CHANDIGARH-1, CHANDIGARH
SHRI KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
DCIT, PATIALA vs PRIME STEEL INDUSTRIES PRIVATE LIMITED, DIRBA
SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
PRIME STEEL INDUSTRIES PRIVATE LIMITED, SEMI INDUSTRY PLOT NO.-27, ANAJ MANDI DIRBA, SANGRUR, PUNJAB,SANGRUR, PUNJAB vs THE ASSESSING OFFICER NFAC, THE JURISDICTIONAL ASSESSING OFFICER, DCIT CIRCLE PATIALA, PATIALA, PUNJAB
SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
M/S UFV INDIA GLOBAL EDUCATION (SOCIETY),CHANDIGARH vs DCIT, EXEMPTION CIRCLE-1, CHANDIGARH
SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
AJAR AMAR STEELS 1725 10G, 3-A, FOCAL POINT LUDHIANA 141010,PUNJAB vs SH. TARUN SHARDA THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3, LUDHIANA , PUNJAB
SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
GARG FURNACE LIMITED,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX, LUDHIANA
SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)