ITAT Chandigarh Bench

6,746 judgments

JASPREET SINGH SIDHU,CHANDIGARH vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, CHANDIGARH

ITA 335/CHANDI/2024[2016-17]Status: Disposed18/9/2024AY 2016-17

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

ACIT, CIRCLE 1(1), CHANDIGARH vs M/S SML ISUZU LTD., CHANDIGARH

ITA 644/CHANDI/2022[2015-16]Status: Disposed18/9/2024AY 2015-16

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

GURBACHAN KAUR,KURUKSHETRA vs ITO, WARD -1, KURUKSHETRA

ITA 388/CHANDI/2024[2012-13]Status: Disposed13/9/2024AY 2012-13

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SUKH AMRIT SOCIETY,KHARAR, MOHALI vs CIT EXEMPTIONS, CHANDIGARH

ITA 201/CHANDI/2024[2024-25]Status: Disposed13/9/2024AY 2024-25

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

DR PANDHIS SMALL IDEAS GREAT IDEAS TRUST,LUDHIANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH

ITA 193/CHANDI/2024[2024-25]Status: Disposed13/9/2024AY 2024-25

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SHUBH KARMAN TRUST,MOHALI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS),CHANDIGARH, CHANDIGARH

ITA 167/CHANDI/2024[2024-25]Status: Disposed13/9/2024AY 2024-25

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

TARIK PAHUJA,KHANNA vs ITO, WARD-4, KHANNA

ITA 148/CHANDI/2024[2012-13]Status: Disposed13/9/2024AY 2012-13

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SETH INDUSTRIAL CORPORATION,LUDHIANA vs DCIT, CC-III, LUDHIANA

ITA 135/CHANDI/2024[2021-22]Status: Disposed13/9/2024AY 2021-22

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SHREE MANGAL RAM ROLLER FLOUR MILLS,AMBALA vs INCOME TAX OFFICER, WARD-4 , AMBALA

ITA 127/CHANDI/2024[2017-18]Status: Disposed13/9/2024AY 2017-18

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

MOHIT FURNACE PRIVATE LIMITED,LUDHIANA vs ASSESSMENT UNIT, FACELESS

ITA 746/CHANDI/2023[2021-22]Status: Disposed13/9/2024AY 2021-22

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

VIKAS SABHARWAL HUF,LUDHIANA vs INCOME TAX OFFICER, LUDHIANA

ITA 740/CHANDI/2023[2017-2018]Status: Disposed13/9/2024AY 2017-2018

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

BACHAN KAUR,PEHOWA, KURUKSHETRA vs INCOME TAX OFFICER, WARD-1, KURUKSHETRA, INCOME TAX DEPARTMENT, KURUKSHETRA

ITA 715/CHANDI/2023[2010-11]Status: Disposed13/9/2024AY 2010-11

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

VENUS COUNTY DEVELOPERS PVT LTD,LUDHIANA vs ACIT, CIRCLE-2, LUDHIANA , LUDHIANA

ITA 702/CHANDI/2023[2011-12]Status: Disposed13/9/2024AY 2011-12

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, LUDHIANA, LUDHIANA vs BISHNU KUMAR GOYAL, BATHINDA

ITA 488/CHANDI/2023[2017-18]Status: Disposed13/9/2024AY 2017-18

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, LUDHIANA, LUDHIANA vs HEMANT JINDAL, NEW DELHI

ITA 487/CHANDI/2023[2017-18]Status: Disposed13/9/2024AY 2017-18

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

DCIT, CIRCLE, PANCHKULA vs M/S HARYANA VIDYUT PRASARAN NIGAM LTD., PANCHKULA

ITA 193/CHANDI/2023[2017-18]Status: Disposed11/9/2024AY 2017-18

SHRI KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SH. KARAM CHAND,MANSA vs PR.CIT (CENTRAL), LUDHIANA

ITA 341/CHANDI/2023[2018-19]Status: Disposed10/9/2024AY 2018-19

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S HIMACHAL FASHION PVT. LTD.,LUDHIANA vs ITO, W-6(3), LUDHIANA

ITA 8/CHANDI/2020[2012-13]Status: Disposed10/9/2024AY 2012-13

SHRI KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

M/S EMM BEE FINCAP PRIVATE LIMITED,CHANDIGARH vs DCIT, CC-1, CHANDIGARH

ITA 1309/CHANDI/2019[2009-10]Status: Disposed10/9/2024AY 2009-10

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

M/S EMM BEE FINCAP PRIVATE LIMITED,CHANDIGARH vs DCIT, CC-1, CHANDIGARH

ITA 1308/CHANDI/2019[2008-09]Status: Disposed10/9/2024AY 2008-09

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)