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ITAT Chandigarh Bench

6,746 judgments

M/S EMM BEE FINCAP PRIVATE LIMITED,CHANDIGARH vs DCIT, CC-1, CHANDIGARH

ITA 1307/CHANDI/2019[2007-08]Status: Disposed10/9/2024AY 2007-08

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), CHANDIGARH vs ESSIX BIOSCIENCES LIMITED, MANIMAJRA

ITA 347/CHANDI/2024[2018-19]Status: Disposed9/9/2024AY 2018-19

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

GURU NANAK STEEL TRADERS,YAMUNA NAGAR vs INCOME TAX OFFICER, WARD-5, YAMUNA NAGAR

ITA 782/CHANDI/2023[2017-18]Status: Disposed9/9/2024AY 2017-18

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

HARISH SHARMA PROP.,LUDHIANA vs THE INCOME TAX OFFICER WARD 1(5), LUDHIANA, LUDHIANA

ITA 670/CHANDI/2023[2012-2013]Status: Disposed9/9/2024AY 2012-2013

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

HARISH SHARMA PROPRIETOR,LUDHIANA vs INCOME TAX OFFICER WARD 1(5), LUDHIANA, LUDHIANA

ITA 669/CHANDI/2023[2011-2012]Status: Disposed9/9/2024AY 2011-2012

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

NIRMAL SINGH,LUDHIANA vs ASSESSING OFFICER, DELHI

ITA 99/CHANDI/2024[2015-16]Status: Disposed6/9/2024AY 2015-16

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

PARMINDER SINGH GREWAL,LUDHIANA vs THE INCOME TAX OFFICER, JAGRAON

ITA 344/CHANDI/2024[2017-18]Status: Disposed6/9/2024AY 2017-18

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

HARYANA SARASWATI HERITAGE DEVELOPMENT BOARD,PANCHKULA, HARYANA vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH

ITA 339/CHANDI/2024[2022-23]Status: Disposed6/9/2024AY 2022-23

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SH. GAURAV PATHAK,LUDHIANA vs ACIT, CENTRAL CIRCLE-1, LUDHIANA

ITA 413/CHANDI/2021[2012-13]Status: Disposed6/9/2024AY 2012-13

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

STATE COUNCIL OF VOCATIONAL TRAINING SOCIETY OF HARYANA,PANCHKULA vs CIT(E), CHANDIGARH

ITA 1228/CHANDI/2018[--]Status: Disposed6/9/2024

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SUKHWINDER SINGH,AMBALA CANTT vs INCOME TAX OFFICER, AMBALA

ITA 78/CHANDI/2024[2011-12]Status: Disposed5/9/2024AY 2011-12

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

MANAV UTHAN SEWA SAMITI,CHANDIGARH vs CIT EXEMPTIONS, CHANDIGARH

ITA 802/CHANDI/2023[Not Applicable]Status: Disposed5/9/2024

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

S K CONSTRUCTION COMPANY,SANGRUR vs DCIT,CENTRAL CIRCLE, PATIALA

ITA 83/CHANDI/2024[2018-2019]Status: Disposed4/9/2024AY 2018-2019

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

M/S SADASHIV VENTURES,CHANDIGARH vs DCIT, CIRCLE-1, CHANDIGARH

ITA 33/CHANDI/2024[2011-12]Status: Disposed4/9/2024AY 2011-12

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

AMBIKA PRASHAD,CHAMBA vs INCOME TAX OFFICER, DALHOUSIE

ITA 203/CHANDI/2024[2016-2017]Status: Disposed4/9/2024AY 2016-2017

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

CHHERING TOMDAN,SPITI, HIMACHAL PRADESH vs INCOME TAX OFFICER, RAMPUR BUSHAHR, HIMACHAL PRADESH

ITA 170/CHANDI/2024[2017-18]Status: Disposed4/9/2024AY 2017-18

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SMT. ANITA SANDHU,CHANDIGARH vs ITO-WARD-5(5), CHANDIGARH

ITA 750/CHANDI/2023[2021-22]Status: Disposed4/9/2024AY 2021-22

SHRI A.D.JAIN (Vice President)

SAI REFINERY,PARWANOO vs DCIT, PARWANOO

ITA 707/CHANDI/2023[2015-16]Status: Disposed4/9/2024AY 2015-16

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

M/S STYLAM INDUSTRIES LTD.,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH

ITA 394/CHANDI/2019[2014-15]Status: Disposed4/9/2024AY 2014-15

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

DCIT, C-1(1), CHANDIGARH vs M/S STYLAM INDUSTRIES LTD., CHANDIGARH

ITA 389/CHANDI/2019[2014-15]Status: Disposed4/9/2024AY 2014-15

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)