ITAT Chandigarh Bench

6,746 judgments

M/S STYLAM INDUSTRIES LTD.,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH

ITA 960/CHANDI/2017[2013-14]Status: Disposed4/9/2024AY 2013-14

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

DCIT, C-1(1), CHANDIGARH vs M/S STYLAM INDUSTRIES LTD., CHANDIGARH

ITA 1033/CHANDI/2017[2013-14]Status: Disposed4/9/2024AY 2013-14

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

MODERN AUTOMOTIVES LIMITED,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH

ITA 95/CHANDI/2024[2012-13]Status: Disposed3/9/2024AY 2012-13

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

PRADEEP KUMAR,KULLU vs INCOME TAX OFFICER, WARD, KULLU, KULLU

ITA 72/CHANDI/2024[2020-21]Status: Disposed3/9/2024AY 2020-21

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

THE C.D. CO-OPERATIVE CREDIT SOCIETY LTD.,MANDI vs DCIT, CIRCLE, MANDI

ITA 67/CHANDI/2024[2009-10]Status: Disposed3/9/2024AY 2009-10

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

THE SENIOR CITIZENS WELFARE ASSOCIATION,PATIALA vs CIT(EXEMPTIONS), CHANDIGARH

ITA 65/CHANDI/2024[2023-2024]Status: Disposed3/9/2024AY 2023-2024

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

DEVINDER SINGH HANSPAL,MOHALI vs DCIT ACIT CIR 1(1), CHANDIGARH

ITA 326/CHANDI/2024[2016-17]Status: Disposed3/9/2024AY 2016-17

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

DARSHAN SINGH,LUDHIANA vs ASSESSING OFFICER, WARD VI(1), LDH, LUDHIANA

ITA 319/CHANDI/2024[2012-13]Status: Disposed3/9/2024AY 2012-13

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

INCOME TAX OFFICER, WARD-5(5), CHANDIGARH, CHANDIGARH vs JAGAN INDUSTRIES PRIVATE LIMITED, CHANDIGARH

ITA 316/CHANDI/2024[2011-12]Status: Disposed3/9/2024AY 2011-12

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

SANDEEP,MATERSHREE NIWAS vs INCOME TAX OFFICER , WARD SHIMLA

ITA 296/CHANDI/2024[2016-17]Status: Disposed3/9/2024AY 2016-17

SHRI A.D.JAIN (Vice President), SHRI VIKRAM SINGH YADAV (Accountant Member)

JAI CHAND HUF,CHANDIGARH vs ITO, WARD-5(5), CHANDIGARH

ITA 129/CHANDI/2024[2013-14]Status: Disposed3/9/2024AY 2013-14

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), CHANDIGARH, CHANDIGARH vs UNIPRO TECHNO INFRASTRUCTURE PVT LTD, CHANDIGARH

ITA 693/CHANDI/2023[2016-17]Status: Disposed3/9/2024AY 2016-17

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

AUTHORGEN TECHNOLOGIES PVT. LTD.,MOHALI vs ITO, WARD 6(1), CHANDIGARH

ITA 212/CHANDI/2023[2015-16]Status: Disposed2/9/2024AY 2015-16

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S AUTHORGEN TECHNOLOGIES PVT.LTD,MOHALI vs PR.CIT-1, CHANDIGARH

ITA 171/CHANDI/2021[2015-16]Status: Disposed2/9/2024AY 2015-16

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

OMSONS MARKETING PRIVATE LIMITED QUILA CHOWK FARIDKOT,PUNJAB vs ASSESSING OFFICER NFAC DELHI JURISDICTION AO DCIT CC-2 SCO-1- 6 3RD FLOOR, OPP. BVM SCHOOL LUDHIANA, PUNJAB

ITA 87/CHANDI/2024[2018-2019]Status: Disposed30/8/2024AY 2018-2019

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

THE PUNJAB LIVESTOCK DEVELOPMENT BOARD,MOHALI vs DICT(EXEMPTIONS), CHANDIGARH

ITA 512/CHANDI/2024[2013-14]Status: Fixed30/8/2024AY 2013-14

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

THE PUNJAB LIVESTOCK DEVELOPMENT BOARD,MOHALI vs DCIT(EXEMPTIONS), CHANDIGARH

ITA 511/CHANDI/2024[2012-13]Status: Fixed30/8/2024AY 2012-13

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

THE PUNJAB LIVESTOCK DEVELOPMENT BOARD,MOHALI vs DCIT EXEMPTIONS, CHANDIGARH

ITA 510/CHANDI/2024[2011-12]Status: Disposed30/8/2024AY 2011-12

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

FI FOUNDATION,KALKA vs JAISHREE SHARMA, CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH

ITA 285/CHANDI/2024[2024-2025]Status: Disposed30/8/2024AY 2024-2025

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1,1, CHANDIGARH vs UNIPRO TECHNO INFRASTRUCTURE PVT LTD, CHANDIGARH

ITA 667/CHANDI/2023[2012-13]Status: Disposed30/8/2024AY 2012-13

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)