ITAT Chandigarh Bench
6,746 judgments
B.K ENGINEERS,KHANNA vs DCIT,ACIT CENTRAL CIR-1, LUDHIANA, LUDHIANA
SHRI A.D. JAIN, VICE PRESIDENT & KRINWANT SAHAY (Accountant Member)
SMT. DEEPINDER KAUR JOHAL,PATIALA vs ITO, WARD-4, PATIALA
SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER ANDSHRI PARESH M. JOSHI (Judicial Member)
M/S NOVA IRON AND STEEL LTD.,CHANDIGARH vs DCIT, CC-1, CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
ACIT, CIRCLE 1(1), CHANDIGARH vs M/S SML ISUZU LTD., CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
M/S USHA YARNS LTD.,PATIALA vs ACIT, CIRCLE, PATIALA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
THE SAHA PRIMARY AGRICULTURE COOPERATIVE SOCIETY LTD.,AMBALA vs ITO, WARD-4, AMBALA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
THE SAHA PRIMARY AGRICULTURE COOPERATIVE SOCIETY LTD.,AMBALA vs ITO, WARD-4, AMBALA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
THE SAHA PRIMARY AGRICULTURE COOPERATIVE SOCIETY LTD.,AMBALA vs ITO, WARD-4, AMBALA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
THE SAHA PRIMARY AGRICULTURE COOPERATIVE SOCIETY LTD.,AMBALA vs ITO, WARD-4, AMBALA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
THE SAHA PRIMARY AGRICULTURE COOPERATIVE SOCIETY LTD.,AMBALA vs ITO, WARD-4, AMBALA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
THE SAHA PRIMARY AGRICULTURE COOPERATIVE SOCIETY LTD.,AMBALA vs ITO, WARD-4, AMBALA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
M/S SHIVALIK ENTERPRISES ,SHIMLA vs ITO, W-1, SHIMLA
SHRI SANJAY GARG (Judicial Member), DR. B.R.R. KUMAR (Accountant Member)
SMT. PARMINDER KAUR,FATEHABAD vs ITO, WARD-2, FATEHABAD
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
SMT. PARMINDER KAUR,FATEHABAD vs ITO, WARD-2, FATEHABAD
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
SMT. PARMINDER KAUR,FATEHABAD vs ITO, WARD-2, FATEHABAD
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
SMT. PARMINDER KAUR ,FATEHABAD vs ITO, WARD-2, FATEHABAD
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
ANKUR CHABRA LEGAL HEIR LATE SH. RAJESH CHABRA PROP. MS ROSHAN LAL AND SONS MOTI NAGAR, LUDHIANA,PUNJAB vs THE INCOME TAX OFFICER WARD 1(3), LUDHIANA, PUNJAB
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
AMRINDER SINGH VILLAGE UKSI JATTAN, POST OFFICE BASANTPURA, TEHSIL RAJPURA DISTRICT PATIALA,PUNJAB vs THE INCOME TAX OFFICER WARD , PUNJAB
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
SH. SOHAN LAL,PINJORE vs ITO, WARD -3, PANCHKULA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
PALWINDER KAUR,VPO SIWAN, TEH. GUHLA vs INCOME TAX OFFICER, KAITHAL
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)