ITAT Chandigarh Bench
6,746 judgments
THE KHOJKIPUR PRIMARY AGRICULTURE COOPERATIVE SOCIETY LTD.,AMBALA vs ITO, WARD-5, AMBALA
SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SHRI RAJDEEP SINGH CHIMNI,CHANDIGARH vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), CHANDIGARH
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
SH. SAURABH KAUSHIK,PANCHKULA vs ITO, WARD 2(1), CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
BEENA,NARAINGARH vs ITO WARD 1, AMBALA, AMBALA
SHRI. KRINWANT SAHAY (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
VERMA JEWELLERS,SOLAN vs DCIT/ACIT, CIRCLE, PARWANOO
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
DCIT, CIRCLE, PATIALA vs M/S PUNJAB STATE POWER CORPORATION LTD., PATIALA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
KISSAN FATS LTD.,BATHINDA vs DCIT, CC-1, LUDHIANA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
THE PUNJAB STATE CO-OPERATIVE HOUSE BUILDING FEDERATION LTD.,CHANDIGARH vs DCIT/ACIT, CIRCLE-1(1), CHANDIGARH
SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
THE PUNJAB STATE CO-OPERATIVE HOUSE BUILDING FEDERATION LTD.,CHANDIGARH vs DCIT/ACIT, CIRCLE-1(1), CHANDIGARH
SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SATISH GARG,YAMUNA NAGAR vs INCOME TAX OFFICER, WARD-4, INCOME TAX OFFICE, YAMUNA NAGAR
SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
GURINDER SINGH,KHARAR vs COMMISSIONER OF INCOME TAX APEALS, DELHI
SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
MANJIT SINGH,AMBALA vs AO, AMBALA CANTT
SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
MANJIT SINGH,AMBALA CITY vs AO, AMBALA CANTT
SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
M/S INDIAN CLOTHING LEAGUE PVT. LTD.,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
SHAM DULARI,AMLOH, FATEHGARH SAHIB vs INCOME TAX OFFICER, WARD-1, MANDI GOBINDGARH, MANDI GOBINDGARH
SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
JAGDISH CHAND,KURUKSHETRA vs INCOME TAX OFFICER, KURUKSHETRA
SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
MANJINDER SINGH,CHANDIGARH vs ITO WARD 5 (5), CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
HIRA SINGH SON OF SH. KULWANT SINGH VILLAGE IRAQ POST OFFICE TAKHRA MACHHIWARA DISTRICT LUDHIANA,PUNJAB vs THE INCOME TAX OFFICER WARD-5, KHANNA, PUNJAB
SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
NETRA BAHADUR CHETRI,CHANDIGARH vs INCOME TAX OFFICER, WARD-4(5), CHANDIGARH
SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
PUNJAB STATE COOP. BANK LTD.,CHANDIGARH vs ACIT, CL-2(1), CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
