ITAT Chandigarh Bench

6,746 judgments

M/S HEADMASTER SALOON PVT.LTD.,CHANDIGARH vs DCIT-CIRCLE-1(1), CHANDIGARH

ITA 111/CHANDI/2020[2014-15]Status: Disposed21/8/2024AY 2014-15

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

ITO, W-6(3), MOHALI vs THE STAR CO-OPERATIVE LABOUR & CONSTRUCTION SOCIETY LTD., MOHALI

ITA 1015/CHANDI/2019[2012-13]Status: Disposed21/8/2024AY 2012-13

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SUKHDEV SINGH,BARNALA vs ITO,WARD-2, BARNALA

ITA 30/CHANDI/2024[2011-12]Status: Disposed20/8/2024AY 2011-12

SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

BHAGWAN DASS JASSAL,AMB vs INCOME TAX OFFICER, UNA

ITA 212/CHANDI/2024[2012-13]Status: Disposed20/8/2024AY 2012-13

SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

PARVEEN KUMAR,LUDHIANA vs ITO, WARD 3(1), LUDHIANA

ITA 863/CHANDI/2023[2017-18]Status: Disposed20/8/2024AY 2017-18

SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

INCOME TAX OFFICER, WARD-1(3), LUDHIANA, LUDHIANA vs SHREE BALAJI PROCESSORS, LUDHIANA

ITA 499/CHANDI/2023[2017-18]Status: Disposed20/8/2024AY 2017-18

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

RAJESH KHANNA,NEELKANTH PLYWOOD, YAMUNANAGAR vs INCOME TAX OFFICER, WARD-3, INCOME TAX OFFICER, YAMUNANAGAR

ITA 62/CHANDI/2024[2018-19]Status: Disposed19/8/2024AY 2018-19

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

INCOME TAX OFFICER, YAMUNA NAGAR vs RAJESH KHANNA, YAMUNA NAGAR

ITA 230/CHANDI/2024[2018-19]Status: Disposed19/8/2024AY 2018-19

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

NAHAR POLY FILMS LIMITED,LUDHIANA vs DCIT, CIRCLE-1, LUDHIANA

ITA 458/CHANDI/2023[2015-16]Status: Disposed19/8/2024AY 2015-16

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

LATE SH. RAJESH CHABRA LEGAL HEIR ANKUR CHHABRA ,PUNJAB vs INCOME TAX OFFICER 1(3) LUDHIANA, PUNJAB

ITA 22/CHANDI/2024[2017-2018]Status: Disposed14/8/2024AY 2017-2018

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

BHARAT KUMAR,CHANDIGARH vs CIT(A), CHANDIGARH

ITA 191/CHANDI/2024[2017-18]Status: Disposed14/8/2024AY 2017-18

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

KULWANT KAUR,MOHALI vs INCOME TAX OFFICER, DELHI

ITA 182/CHANDI/2024[2012-13]Status: Disposed14/8/2024AY 2012-13

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

KULWANT KAUR,MOHALI vs INCOME TAX OFFICER, MOHALI

ITA 181/CHANDI/2024[2012-13]Status: Disposed14/8/2024AY 2012-13

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

PAWAN KUMAR,AMBALA, HARYANA vs INCOME TAX OFFICER WARD-3 AMBALA, AMBALA CANTT

ITA 626/CHANDI/2023[2017-18]Status: Disposed14/8/2024AY 2017-18

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

BALJINDER SINGH,AMBALA vs INCOME TAX OFFICER, WARD-1, AMBALA, AMBALA

ITA 199/CHANDI/2024[2011-12]Status: Disposed13/8/2024AY 2011-12

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

GEETA CHATRATH,CHANDIGARH vs DEPUTY DIRECTOR OF INCOME TAX, CPC, BENGALURU

ITA 154/CHANDI/2024[2023-24]Status: Disposed13/8/2024AY 2023-24

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

KOHLI GARMENTS,KHANNA vs ACIT, CIRCLE, KHANNA

ITA 147/CHANDI/2024[2017-18]Status: Disposed13/8/2024AY 2017-18

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

AMARJEET KAUR KAHLON,LUDHIANA vs INCOME TAX OFFICER, WARD 3(2), LUDHIANA

ITA 793/CHANDI/2023[2012-13]Status: Disposed13/8/2024AY 2012-13

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

SANDEEP ARORA,CHANDIGARH vs INCOME TAX OFFICER, WARD-5(2), CHANDIGARH

ITA 792/CHANDI/2023[2012-13]Status: Disposed13/8/2024AY 2012-13

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SATYA RANI RAMPAL TRUST,CHANDIGARH vs CIT EXEMPTIONS, CHANDIGARH

ITA 683/CHANDI/2023[2022-23]Status: Disposed13/8/2024AY 2022-23

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)