ITAT Chandigarh Bench
6,746 judgments
AMAR NATH BHAGWANTI CHARITABLE TRUST,PATIALA vs CIT(EXEMPTIONS), CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
INDER PAL SINGH LEGAL HEIR OF DECEASED SATNAM SINGH 171789, STREET NO.8, GURU TEG BAHADUR JAGRAON,PUNJAB vs THE INCOME TAX OFFICER WARD-1 JAGRAON , PUNJAB
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
WOMEN SPORTS FOUNDATION,KARNAL vs ITO, CHANDIGARH
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
WOMEN SPORTS FOUNDATION,KARNAL vs CIT EXEMPTION, CHANDIGARH
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
DCIT, CIRCLE-I, LUDHIANA, LUDHIANA vs VARDHMAN HOLDINGS LIMITED FORMERLY KNOWN AS VARDHMAN SPG. AND GENL. MILLS LIMITED, LUDHIANA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
THE PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LTD.,CHANDIGARH vs INCOME TAX OFFICER, FATIONAL E-ASSESSMENT CENTRE, DELHI, DELHI
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
THE PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LTD.,CHANDIGARH vs DCIT, CIRCLE-4(1), CHANDIGARH, CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
THE PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LTD.,CHANDIGARH vs ACIT, CIRCLE-4(1), CHANDIGARH, CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
PUNJAB STATE COOP. BANK LTD.,CHANDIGARH vs ACIT, CL-2(1), CHANDIGARH
SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
SH. SARANJIT SINGH,PATIALA vs ACIT, CENTRAL CIRCLE -2, CHANDIGARH
SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SH. SARANJIT SINGH,PATIALA vs ACIT, CENTRAL CIRCLE -2, CHANDIGARH
SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SH. SHAMSHER SINGH,PATIALA vs ACIT, CENTRAL CIRCLE-2, CHANDIGARH
SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SH. SHAMSHER SINGH,PATIALA vs ACIT, CENTRAL CIRCLE-2, CHANDIGARH
SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
INCOME TAX OFFICER, PARWANOO vs AMARJEET SINGH, BILLANWALI, BADDI
SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)
IKJ CARE,CHANDIGARH vs COMMISSIONER OF INCOME TAX EXEMPTIONS , CHANDIGARH
SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)
SH. AMARJIT SINGH VPO AMARGARH, MALERKOTLA, SANGRUR,PUNJAB vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2 LUDHIANA, PUNJAB
SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)
ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, CHANDIGARH, CHANDIGARH vs HERITAGE EDUCATION SOCIETY , C/O DELHI PUBLIC SCHOOL
SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ASSISSTANT COMMISSONER OF INCOME TAX, CIRCLE-1, EXEMPTION, CHANDIGARH, CHANDIGARH vs HERITAGE EDUCATIONAL SOCIETY, C/O DELHI PUBLIC SCHOOL
SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, EXEMPTION, CHANDIGARH, CHANDIGARH vs HERITAGE EDUCATIONAL SOCIETY, C/O DELHI PUBLIC SCHOOL
SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE-1,EXEMPTION,CHANDIGARH, CHANDIGARH vs HERITAGE EDUCATIONAL SOCIETY, C/O DELHI PUBLIC SCHOOL
SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
