ITAT Chandigarh Bench

6,746 judgments

CSJ INFRASTRUCTURE PRIVATE LIMITED,INDUSTRIAL AREA PHASE vs DCIT CIRCLE 2(1), CHANDIGARH

ITA 73/CHANDI/2024[2017-2018]Status: Disposed6/8/2024AY 2017-2018

SHRI. VIKRAM SINGH YADAV, AM & & &, SHRI. PARESH M. JOSHI (Judicial Member)

EMERGING MEDICINE FORUM,CHANDIGARH vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH , CHANDIGARH

ITA 90/CHANDI/2024[2023-24]Status: Disposed5/8/2024AY 2023-24

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

BHUPINDER SINGH,MOHALI vs INCOME TAX OFFICER, CHANDIGARH

ITA 88/CHANDI/2024[2017-18]Status: Disposed5/8/2024AY 2017-18

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

JATINDER KUMAR SACHDEVA 255, INDSUTRIAL AREA A LUDHIANA-141003,PUNJAB vs THE INCOME TAX OFFICER WARD-VI(4) LUDHIANA , PUNJAB

ITA 106/CHANDI/2024[2017-2018]Status: Disposed5/8/2024AY 2017-2018

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

LALA BABU RAM AGGARWAL CHARITABLE TRUST,RAJPURA vs CIT(E), CHANDIGARH

ITA 800/CHANDI/2023[2022-23]Status: Disposed5/8/2024AY 2022-23

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S HINDU ASHRAM TRUST,NAHAN vs ITO, NAHAN

ITA 104/CHANDI/2024[2020-21]Status: Disposed1/8/2024AY 2020-21

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

AMITA BANSAL,ADARSH ESTATE, JAGADHARI vs ITO WARD - 1, YAMUNA NAGAR

ITA 26/CHANDI/2024[2017-18]Status: Disposed31/7/2024AY 2017-18

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

VINOD BANSAL THROUGH LR AMITA BANSAL,ADARSH ESTATE, JAGADHRI TOWN vs ITO WARD - 5 , YAMUNANAGAR

ITA 24/CHANDI/2024[2017-2018]Status: Disposed31/7/2024AY 2017-2018

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

HARISH GANDHI,KAITHAL, HARYANA vs INCOME TAX OFFICER WARD-1, KAITHAL, KAITHAL, HARYANA

ITA 812/CHANDI/2023[2017-18]Status: Disposed31/7/2024AY 2017-18

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

M/S SHIVAM RESORTS,ABOHAR vs DCIT, CC-1, LUDHIANA

ITA 427/CHANDI/2023[2018-19]Status: Disposed31/7/2024AY 2018-19

SHRI KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHRI HARI & CO OWNERS,KAITHAL vs PR. CIT, CHANDIGARH -1, ROHTAK

ITA 403/CHANDI/2022[2013-14]Status: Disposed31/7/2024AY 2013-14

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SHRI HARI & CO OWNERS,KAITHAL vs PR. CIT, CHANDIGARH -1, ROHTAK

ITA 402/CHANDI/2022[2012-13]Status: Disposed31/7/2024AY 2012-13

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

CHANDIGARH HOUSING BOARD,CHANDIGARH vs PR.CIT-1, CHANDIGARH

ITA 44/CHANDI/2021[2015-16]Status: Disposed31/7/2024AY 2015-16

SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER ANDSHRI PARESH M. JOSHI (Judicial Member)

CHANDIGARH HOUSING BOARD,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH

ITA 126/CHANDI/2019[2014-15]Status: Disposed31/7/2024AY 2014-15

SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER ANDSHRI PARESH M. JOSHI (Judicial Member)

CHANDIGARH HOUSING BOARD,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH

ITA 125/CHANDI/2019[2014-15]Status: Disposed31/7/2024AY 2014-15

SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER ANDSHRI PARESH M. JOSHI (Judicial Member)

DCIT, C-1(1), CHANDIGARH vs CHANDIGARH HOUSING BOARD, CHANDIGARH

ITA 103/CHANDI/2019[2013-14]Status: Disposed31/7/2024AY 2013-14

SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER ANDSHRI PARESH M. JOSHI (Judicial Member)

M/S PAGRO FROZEN FOODS PVT. LTD.,CHANDIGARH vs ITO, W-2(3), CHANDIGARH

ITA 1076/CHANDI/2018[2014-15]Status: Disposed31/7/2024AY 2014-15

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

INCOME TAX OFFICER, WARD-RAJPURA, RAJPURA vs NEYNA DEVI, RAJPURA TOWN

ITA 75/CHANDI/2024[2018-19]Status: Disposed30/7/2024AY 2018-19

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

KAMLESH MAHAJAN,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH

ITA 40/CHANDI/2024[2017-18]Status: Disposed30/7/2024AY 2017-18

SHRI. KRINWANT SAHAY (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

RAJ KUMAR,MANALI vs INCOME TAX OFFICER, KULLU

ITA 20/CHANDI/2024[2017-18]Status: Disposed30/7/2024AY 2017-18

SHRI. KRINWANT SAHAY (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)