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ITAT Chandigarh Bench

6,746 judgments

BABITA JAIN,AMBALA CITY vs INCOME TAX OFFICER ,WARD -1 AMBALA, AMBALA CANTT

ITA 820/CHANDI/2023[2017-2018]Status: Disposed30/7/2024AY 2017-2018

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

RAJNISH KUMAR,KURUKSHETRA vs INCOME TAX OFFICER, WARD-1, KURUKSHETRA, AAYAKAR BHAWAN, NEAR COMMUNITY HALL, KURUKSHETRA

ITA 686/CHANDI/2023[2013-14]Status: Disposed30/7/2024AY 2013-14

SHRI. KRINWANT SAHAY (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

THE SURARWAN GAGWAN CO-OPERATIVE AGRICULTURE SERVICE SOCIETY LIMITED ,SURARWAN vs LD. DCIT, CPC, CPC, BENGALURU

ITA 46/CHANDI/2024[2018-19]Status: Disposed29/7/2024AY 2018-19

DR KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

ADITYA FOOTWEARS PRIVATE LIMITED,CHANDIGARH vs ADDITIONAL, JOINT, DEPUTY, ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 38/CHANDI/2024[2015-16]Status: Disposed29/7/2024AY 2015-16

DR KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

MANSHA RAM,SOLAN vs INCOME TAX OFFICER , SOLAN

ITA 36/CHANDI/2024[2017-18]Status: Disposed29/7/2024AY 2017-18

DR KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

THE KESRI UNION FARMERS SERVICE COOPERATIVE SOCIETY LIMITED,AMBALA vs INCOME TAX OFFICER, WARD-4, AMBALA, AMBALA

ITA 688/CHANDI/2023[2018-19]Status: Disposed29/7/2024AY 2018-19

DR KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHREE KHATU SHYAM PARIWAR CHARITABLE TRUST,PATIALA vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH

ITA 775/CHANDI/2023[2024-25]Status: Disposed26/7/2024AY 2024-25

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

EXOTIC REALTORS AND DEVELOPERS,CHANDIGARH vs PR.CIT-1, CHANDIGARH

ITA 189/CHANDI/2023[2018-19]Status: Disposed26/7/2024AY 2018-19

SHRI. KRINWANT SAHAY (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

DCIT, C-1, (E), CHANDIGARH vs M/S ARYANS EDUCATIONAL AND CHARITABLE TRUST, MOHALI

ITA 880/CHANDI/2019[2014-15]Status: Disposed25/7/2024AY 2014-15

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S ARYANS EDUCATIONAL AND CHARITABLE TRUST,MOHALI vs DCIT, C-1, (E), CHANDIGARH

ITA 823/CHANDI/2019[2015-16]Status: Disposed25/7/2024AY 2015-16

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S ARYANS EDUCATIONAL AND CHARITABLE TRUST,MOHALI vs DCIT, C-1, (E), CHANDIGARH

ITA 822/CHANDI/2019[2014-15]Status: Disposed25/7/2024AY 2014-15

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S ARYANS EDUCATIONAL AND CHARITABLE TRUST,MOHALI vs DCIT, C-1, (E), CHANDIGARH

ITA 821/CHANDI/2019[2013-14]Status: Disposed25/7/2024AY 2013-14

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

ACIT, CC-3, LUDHIANA, OPP. BVM SCHOOL, KITCHLU NAGAR, LUDHIANA vs GURDIP CYCLE INDUSTRIES, LINK ROAD

ITA 753/CHANDI/2023[2021-22]Status: Disposed23/7/2024AY 2021-22

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

GURDIP CYCLE INDUSTRIES 536 3 STATION ROAD, NEAR DHANDARI RAILWAY STATION, DHANDARI KALAN LUDHIANA ,PUNJAB vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3 LUDHIANA , PUNJAB

ITA 705/CHANDI/2023[2021-2022]Status: Disposed23/7/2024AY 2021-2022

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S YAMUNA POWER & INFRASTRUCTURE LTD.,JAGADHRI vs DCIT, CIRCLE, YAMUNANAGAR

ITA 1229/CHANDI/2019[2014-15]Status: Disposed19/7/2024AY 2014-15

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SH. MANJIT SINGH BAIDWAN,CHANDIGARH vs DCIT, INTL. TAXATION, CIRCLE, CHANDIGARH

ITA 1308/CHANDI/2018[2013-14]Status: Disposed19/7/2024AY 2013-14

SHRI SANJAY GARG (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

M/S ASHA TECHNOLOGIES,KALA AMB vs ITO, SIRMOUR

ITA 61/CHANDI/2013[2009-10]Status: Disposed19/7/2024AY 2009-10

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

M/S ASHA TECHNOLOGIES,SIRMOUR vs ADDL. CIT, SOLAN

ITA 388/CHANDI/2012[2007-08]Status: Disposed19/7/2024AY 2007-08

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

KANDHARI INFRASTRUCTURES PRIVATE LIMITED,CHANDIGARH vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-2(1),CHANDIGARH, CHANDIGARH

ITA 710/CHANDI/2024[2013-14]Status: Disposed12/7/2024AY 2013-14

JUSTICE (RETD.) C.V. BHADANG (President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

COMPACT LOGISTIC PRIVATE LIMITED,LUDHIANA vs INCOME TAX OFFICER, LUDHIANA

ITA 674/CHANDI/2024[2014-15]Status: Disposed12/7/2024AY 2014-15

JUSTICE (RETD.) C.V. BHADANG (President), SHRI. VIKRAM SINGH YADAV (Accountant Member)