ITAT Chandigarh Bench

6,746 judgments

ALFA RADIOLOGICAL CENTRE PRIVATE LIMITED,PATIALA vs DCIT,CIRCLE, PATIALA

ITA 644/CHANDI/2024[2020-21]Status: Disposed12/7/2024AY 2020-21

JUSTICE (RETD) C.V. BHADANG (President), SHRI VIKRAM SINGH YADAV (Accountant Member)

JAI KARAN SINGH,MOHALI vs INCOME TAX OFFICER, WARD-6(4), MOHALI , MOHALI

ITA 638/CHANDI/2024[2017-18]Status: Disposed12/7/2024AY 2017-18

JUSTICE (RETD.) C.V. BHADANG (President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

AJMAIR SINGH BHULLAR,AMRITSAR vs DCIT, CIRCLE-1, INTERNATIONAL TAXATION, CHANDIGARH

ITA 573/CHANDI/2024[2013-14]Status: Disposed12/7/2024AY 2013-14

JUSTICE (RETD) C.V. BHADANG (President), SHRI VIKRAM SINGH YADAV (Accountant Member)

KRISHAN DYAL,LUDHIANA vs INCOME TAX OFFICER, LUDHIANA

ITA 562/CHANDI/2024[2017-18]Status: Disposed12/7/2024AY 2017-18

JUSTICE (RETD.) C.V. BHADANG (President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SH. SUKHWINDER SINGH,KURUKSHETRA vs ITO, WARD-3, KURUKSHETRA

ITA 712/CHANDI/2023[2012-13]Status: Disposed10/7/2024AY 2012-13

SHRI. KRINWANT SAHAY (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

DCIT-CC-III, LUDHIANA vs M/S LAXMI ENERGY & FOODS LTD.,, CHANDIGARH

ITA 33/CHANDI/2021[2011-12]Status: Disposed10/7/2024AY 2011-12

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

RAGHBIR SINGH,UNITED STATES vs CIRCLE-1, INT, CHANDIGARH

ITA 474/CHANDI/2023[AY 2017-18]Status: Disposed9/7/2024

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SHIV KUMAR JOLLY,JAMMU vs DCIT (INTL. TAX), CHANDIGARH

ITA 721/CHANDI/2022[2017-18]Status: Disposed9/7/2024AY 2017-18

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

ACIT, CIRCLE, SHIMLA vs SHRI VINOD SHARMA, NEW DELHI

ITA 1449/CHANDI/2019[2015-16]Status: Disposed9/7/2024AY 2015-16

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

MANIKARAN ORCHARDS,CHANDIGARH vs INCOME TAX OFFICER WARD, KULLU, KULLU

ITA 710/CHANDI/2023[2017-18]Status: Disposed8/7/2024AY 2017-18

DR KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

INCOME TAX OFFICER,WARD-1, MANDI GOBINDGARH, HQ SIRHIND vs PARTAP INDUSTRIES LIMITED, RAJPURA

ITA 464/CHANDI/2023[2018-19]Status: Disposed8/7/2024AY 2018-19

DR KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

INCOME TAX OFFICER, WARD-1, MANDI GOBINDGARH, HQ SIRHIND vs NEW FATEHGARH SAHIB SIRHIND BUS TRANSPORT PVT. LTD., SIRHIND

ITA 470/CHANDI/2023[2019-20]Status: Disposed5/7/2024AY 2019-20

SHRI KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

INCOME TAX OFFICER, WARD-1, MANDI GOBINDGARH, HQ SIRHIND vs NEW FATEHGARH SAHIB SIRHIND BUS TRANSPORT PVT. LTD., SIRHIND

ITA 469/CHANDI/2023[2018-19]Status: Disposed5/7/2024AY 2018-19

SHRI KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

M/S GOYAL AUTOMOTIVE PVT. LTD.,LUDHIANA vs DCIT, CIRCLE-4, LUDHIANA

ITA 864/CHANDI/2023[2017-18]Status: Disposed4/7/2024AY 2017-18

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

NARMAIL SINGH ,YAMUNA NAGAR vs INCOME TAX OFFICER, WARD-5, YAMUNA NAGAR

ITA 699/CHANDI/2023[2014-15]Status: Disposed4/7/2024AY 2014-15

DR KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

NARMAIL SINGH ,YAMUNA NAGAR vs INCOME TAX OFFICER, YAMUNA NAGAR

ITA 698/CHANDI/2023[2014-15]Status: Disposed4/7/2024AY 2014-15

DR KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHIV CHARAN H.NO.640 SARSWATI MOHALLA MUSTAFABAD YAMUNANAGAR,YAMUNANAGAR vs THE INCOME TAX OFFICER WARD-4, YAMUNANAGAR , YAMUNANANAGAR

ITA 685/CHANDI/2023[2012-2013]Status: Disposed4/7/2024AY 2012-2013

DR KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

THE BAROT CO-OPERATIVE MULTIPURPOSE SOCIETY LIMITED,MANDI vs INCOME TAX OFFICER, MANDI

ITA 671/CHANDI/2023[2017-18]Status: Disposed4/7/2024AY 2017-18

DR KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

CHINMAYA EDUCATIONAL SOCIETY, CHINMAYA VIDYALAYA, UHF, NAUNI,SOLAN vs ITO WARD EXEMPTIONS, SOLAN

ITA 528/CHANDI/2022[2015-16]Status: Disposed4/7/2024AY 2015-16

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

HANS RAJ MEMORIAL EDUCATIONAL SOCIETY,JALANDHAR vs DCIT EXEMPTIONS, CHANDIGARH

ITA 822/CHANDI/2023[2016-17]Status: Disposed3/7/2024AY 2016-17

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)