ITAT Chandigarh Bench
6,746 judgments
AMCELL E SERVICES,PATIALA vs ITO, W-2, PATIALA
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
SANDEEP KUMAR SANSERWAL,YAMUNANAGAR vs ITO WARD-4, YAMUNAGAR
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
INCOME TAX OFFICER , PATIALA vs SH. SEWA SINGH, PATIALA
DR KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
RAVINDER KUMAR JAIN PROPRIETOR MS VARDHMAN CUT PIECE ,BHATINDA vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, LUDHIANA, LUDHIANA
DR KRINWANT SAHAY (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
NAVEET SHARMA,VILL.NAGABAG P.O.BANDROL vs ITO WARD KULLU, KULLU
SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SCIENCE AND TECH ENTER PARK STEP, THAPAR UNIVERSITY,PATIALA vs CIT EXEMPTIONS, C R BUILDING CHANDIGARH
SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
THE KHANYAN MULTIPURPOSE COOP AGRICULTURAL SERVICE SOCIETYLTD,VILLAGE KHANYAN vs DCIT,CIRCLE, MANDI GOBINDGARH HQ SIRHIND
SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
THE KHANYAN MULTIPURPOSE COOP AGRICULTURAL SERVICE SOCIETY LTD,VILLAGE KHANYAN vs DCIT CIRCLE MANDI GOBINDGARH HQ SIRHIND, DCIT CIRCLE MANDI GOBINDGARH HQ SIRHIND
SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
M/S BCL INDUSTRIES LTD.,BATHINDA vs DCIT, CC-I, LUDHIANA
SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
KISSAN FATS LTD.,BATHINDA vs DCIT, CC-1, LUDHIANA
SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
PUNJAB NATIONAL BANK,BILASPUR vs INCOME TAX OFFICER (TDS), MANDI
SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
M/S PUNJAB SMALL INDUSTRIES AND EXPORTS CORPORATION LTD.,CHANDIGARH vs ACIT, CIRCLE 2 (1), CHANDIGARH
SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SH. OM PARKASH ,KURUKSHETRA vs ITO, W-2, KURUKSHETRA
SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
KHANNA INFRABUILD PRIVATE LIMITED 2000-1A, SUKHDEV NAGAR FEROZEPUR ROAD, LUDHIANA,LUDHIANA vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2 LUDHIANA, LUDHIANA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
KHANNA INFRABUILD PRIVATE LIMITED ,LUDHIANA vs THE DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE)-2, LUDHIANA, LUDHIANA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
KHANNA INFRABUILD PRIVATE LIMITED ,LUDHIANA vs THE DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE)-2 LUDHIANA, LUDHIANA
SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)
SWARN GANGA JEWELLERS,CHANDIGARH vs DCIT, CIRCLE 4(1) NOW DCIT, CIRCLE 1(1), CHANDIGARH
SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)
DCIT, CC-III, LUDHIANA vs M/S COSMAS RESEARCH LAB LTD., LUDHIANA
SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)
M/S AJAY KUMAR SOOD & ENGINEERS & CONTRACTORS,SHIMLA vs DCIT, CC-II, CHANDIGARH
SHRI. SANJAY GARG (Judicial Member), SHRI. VIKRAM SINGH YADAV (Accountant Member)
PARIVARTAN SOCIETY,PUNJAB vs COMMISSIONER OF INCOME TAX - EXEMPTIONS, CHANDIGARH
SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)