ITAT Chandigarh Bench

6,746 judgments

HARMINDER SINGH,JAGRAON vs ITO, JAGRAON

ITA 862/CHANDI/2023[2012-13]Status: Disposed27/6/2024AY 2012-13

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

BANUR BROTHER ,PATIALA vs ITO-WARD-1, AMBALA

ITA 772/CHANDI/2023[2017-18]Status: Disposed27/6/2024AY 2017-18

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

BHAG SINGH,MOHALI vs ITO, W-6(1), MOHALI

ITA 756/CHANDI/2023[2012-13]Status: Disposed27/6/2024AY 2012-13

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

BHAG SINGH,MOHALI vs ITO, W-6(5, MOHALI

ITA 755/CHANDI/2023[2012-13]Status: Disposed27/6/2024AY 2012-13

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

THE AMBALA BOARD OF EDUCATION,CHANDIGARH vs THE CIT (EXEMPTIONS), CHANDIGARH

ITA 684/CHANDI/2023[2023-24]Status: Disposed27/6/2024AY 2023-24

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SMT. HARINDER KAUR,MOHALI vs ITO, WARD-6(5), MOHALI

ITA 571/CHANDI/2023[2010-11]Status: Disposed27/6/2024AY 2010-11

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SMT. HARINDER KAUR,MOHALI vs ITO, WARD-6(5), MOHALI

ITA 570/CHANDI/2023[2010-11]Status: Disposed27/6/2024AY 2010-11

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

M/S PUNJAB SMALL INDUSTRIES AND EXPORTS CORPORATION LTD.,CHANDIGARH vs DCIT, CIRCLE 1(1), CHANDIGARH

ITA 556/CHANDI/2022[2019-20]Status: Disposed27/6/2024AY 2019-20

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S PUNJAB SMALL INDUSTRIES AND EXPORTS CORPORATION LTD.,CHANDIGARH vs DCIT/ACIT, CIRCLE 2(1), CHANDIGARH

ITA 555/CHANDI/2022[2018-19]Status: Disposed27/6/2024AY 2018-19

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

AUXILIUM LIFE SOCIAL INITIATIVE,CHANDIGARH vs CIT EXEMPTIONS, CHANDIGARH

ITA 861/CHANDI/2023[2023-24]Status: Disposed25/6/2024AY 2023-24

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

AUXILIUM LIFE SOCIAL INITIATIVE,CHANDIGARH vs CIT EXEMPTIONS, CHANDIGARH

ITA 860/CHANDI/2023[2023-2024]Status: Disposed25/6/2024AY 2023-2024

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

JAN SHIKSHAN SANSATHAN,MOHALI vs INCOME TAX OFFICER, EXEMPTIONS WARD, CHANDIGARH, CHANDIGARH

ITA 801/CHANDI/2023[2016-17]Status: Disposed25/6/2024AY 2016-17

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

PANKAJ GUPTA,CHANDIGARH vs DCIT, CIRCLE 1, CHANDIGARH

ITA 484/CHANDI/2023[2016-17]Status: Disposed25/6/2024AY 2016-17

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SHER SINGH,PALAMPUR vs INCOME TAX OFFICER, PALAMPUR

ITA 664/CHANDI/2023[2017-18]Status: Disposed24/6/2024AY 2017-18

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SH. SATWINDER MOHAN SOOD,FATEHGARH SAHIB vs ITO, WARD-1, MANDI GOBINDGARH

ITA 308/CHANDI/2023[2011-12]Status: Disposed24/6/2024AY 2011-12

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SURYA MOTORS,ABOHAR vs DCIT, CC-3, LUDHIANA

ITA 302/CHANDI/2023[2018-19]Status: Disposed24/6/2024AY 2018-19

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

THE LUDHIANA LIC OF INDIA EMPLOYEES CO-OPERATIVE NON-AGRICULTURAL THRIFT & CREDIT SOCIETY LIMITED,LUDHIANA vs INCOME TAX OFFICER,, LUDHIANA

ITA 22/CHANDI/2023[2017-2018]Status: Disposed24/6/2024AY 2017-2018

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

PIYUSH OVERSEAS PVT. LTD.,LUDHIANA vs DCIT, CC-2, LUDHIANA

ITA 1345/CHANDI/2019[2014-15]Status: Disposed24/6/2024AY 2014-15

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

INCOME TAX OFFICER, NAHAN vs RADIANT CEMENT COMPANY PVT. LTD., MOGINAND

ITA 340/CHANDI/2024[2017-18]Status: Disposed21/6/2024AY 2017-18

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

RADIANT CEMENT COMPANY PRIVATE LIMITED,KALA AMB, NAHAN vs INCOME TAX OFFICER, INCOME TAX OFFICE, NAHAN

ITA 187/CHANDI/2024[2016-17]Status: Disposed21/6/2024AY 2016-17

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)