ITAT Chandigarh Bench

6,746 judgments

RADIANT CEMENT COMPANY PRIVATE LIMITED,KALA AMB, SIRMOUR vs INCOME TAX OFFICER, ITO, NAHAN, SIRMOUR

ITA 186/CHANDI/2024[2015-16]Status: Disposed21/6/2024AY 2015-16

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

DCIT, CIRCLE, PATIALA vs M/S THE BRITISH CO. ED. SCHOOL, PATIALA

ITA 413/CHANDI/2023[2018-19]Status: Disposed21/6/2024AY 2018-19

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

JCIT(OSD), C-1, (E), CHANDIGARH vs THE SIKH EDUCATIONAL SOCIETY, PATIALA

ITA 874/CHANDI/2018[2010-11]Status: Disposed21/6/2024AY 2010-11

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

THE SIKH EDUCATIONAL SOCIETY,PATIALA vs ADDL. CIT, RANGE, PATIALA

ITA 687/CHANDI/2018[2010-11]Status: Disposed21/6/2024AY 2010-11

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SH. AMAN SETH,LUDHIANA vs ITO, W-1(1), LUDHIANA

ITA 1318/CHANDI/2017[2013-14]Status: Disposed21/6/2024AY 2013-14

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

VEERANWALI FOUNDATION,CHANDIGARH vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH , CHANDIGARH

ITA 257/CHANDI/2024[2024-25]Status: Disposed18/6/2024AY 2024-25

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

M/S CENTRIENT PHARMACEUTICALS INDIA PRIVATE LIMITED,NAWANSHAHAR vs ADDITINAL/JOINT/DEPUTY/ASSTT. C.IT,ITO,NEAC, DELHI

ITA 102/CHANDI/2021[2016-17]Status: Disposed18/6/2024AY 2016-17

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

INCOME TAX OFFICER, LUDHIANA vs AAKRITI JAIN, LUDHIANA

ITA 481/CHANDI/2023[2017-18]Status: Disposed14/6/2024AY 2017-18

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

PUNJAB POLICE WELFARE FUND,CHANDIGARH vs ITO (EXEMPTIONS), CHANDIGARH

ITA 600/CHANDI/2023[2012-13]Status: Disposed13/6/2024AY 2012-13

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

MOONAK WELFARE SOCIETY,SANGRUR vs ITO, WARD, SUNAM

ITA 465/CHANDI/2023[2022-23]Status: Disposed13/6/2024AY 2022-23

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SH. ABHISHEK BANSAL,BARNALA vs PR. CIT, PATIALA

ITA 131/CHANDI/2023[2017-18]Status: Disposed13/6/2024AY 2017-18

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

ACIT, CIRCLE 1(1), CHANDIGARH vs M/S SML ISUZU LTD., CHANDIGARH

ITA 602/CHANDI/2022[2016-17]Status: Disposed12/6/2024AY 2016-17

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

THE TRIBUNE TRUST,CHANDIGARH vs DCIT (EXEMPTIONS), C-1, CHANDIGARH

ITA 644/CHANDI/2019[2015-16]Status: Disposed12/6/2024AY 2015-16

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

THE TRIBUNE TRUST,CHANDIGARH vs DCIT (EXEMPTIONS), C-1, CHANDIGARH

ITA 643/CHANDI/2019[2014-15]Status: Disposed12/6/2024AY 2014-15

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

THE TRIBUNE TRUST,CHANDIGARH vs DCIT (EXEMPTIONS), C-1, CHANDIGARH

ITA 642/CHANDI/2019[2011-12]Status: Disposed12/6/2024AY 2011-12

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

THE TRIBUNE TRUST,CHANDIGARH vs DCIT (EXEMPTIONS), C-1, CHANDIGARH

ITA 641/CHANDI/2019[2010-11]Status: Disposed12/6/2024AY 2010-11

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

JAGBIR SINGH NEHRA PROP. SHIV SHANKAR FRUIT COMPANY JALANDHAR-I, GRAIN MARKET S.O JALANDHAR,JALANDHAR vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3 LUDHIANA, LUDHIANA

ITA 687/CHANDI/2023[2021-2022]Status: Disposed11/6/2024AY 2021-2022

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

PIONEER CRANES & ELEVATORS PRIVATE LIMITED,LUDHIANA vs DCIT, CC-1, LUDHIANA

ITA 658/CHANDI/2023[2019-20]Status: Disposed11/6/2024AY 2019-20

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

SALOCHAN BIR SINGH,LUDHIANA vs DCIT, CC-1, LUDHIANA

ITA 657/CHANDI/2023[2019-20]Status: Disposed11/6/2024AY 2019-20

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

MOWGLIAID ANIMAL WELFARE SOCIETY, #9, SECTOR 21-A,CHANDIGARH vs CIT(EXEMPTIONS), CHANDIGARH

ITA 648/CHANDI/2023[2023-24]Status: Disposed11/6/2024AY 2023-24

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)