ITAT Chandigarh Bench

6,746 judgments

THE RAMPUR RURAL COOP. BANK LTD.,LUDHIANA vs PR. CIT-1, LUDHIANA

ITA 433/CHANDI/2022[2017-18]Status: Disposed10/6/2024AY 2017-18

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

ANCHANA SHARMA PROP.,MOHALI vs ACIT, CIR. 1(1), CHANDIGARH

ITA 651/CHANDI/2023[2018-19]Status: Disposed7/6/2024AY 2018-19

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

J.R AGROVET,KHANNA vs DCIT, CENTR CIR-1, LUDHIANA, LUDHIANA

ITA 633/CHANDI/2023[2019-20]Status: Disposed7/6/2024AY 2019-20

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

MANISH MOHAN JINDAL ,LUDHIANA vs COMMISSIONER OF INCOME TAX (APPEALS), NATIONAL FACELESS APPEALS CENTRE , DELHI

ITA 599/CHANDI/2023[2013-14]Status: Disposed7/6/2024AY 2013-14

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SH. JAGMOHAN SINGH,LUDHIANA vs DCIT, CC-1, LUDHIANA

ITA 421/CHANDI/2023[2009-10]Status: Disposed7/6/2024AY 2009-10

SHRI. VIKRAM SINGH YADAV (Accountant Member)

INFRASTRUCTURE DEVELOPMENT FUND ,CHANDIGARH vs ACIT (EXEMPTIONS), CHANDIGARH

ITA 285/CHANDI/2023[2017-18]Status: Disposed7/6/2024AY 2017-18

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

IILM EDUCATION TRUST,GURGAON vs DCIT (EXEMPTIONS CIRCLE 2), CHANDIGARH

ITA 227/CHANDI/2023[2014-15]Status: Disposed7/6/2024AY 2014-15

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

ITO WARD-1(4), CHANDIGARH vs M/S FATEH HOMES PVT.LTD, CHANDIGARH

ITA 24/CHANDI/2020[2011-12]Status: Disposed7/6/2024AY 2011-12

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

ITO WARD-1(4), CHANDIGARH vs M/S FATEH HOMES PVT.LTD, CHANDIGARH

ITA 23/CHANDI/2020[2010-11]Status: Disposed7/6/2024AY 2010-11

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

ITO WARD-1(4), CHANDIGARH vs M/S FATEH HOMES PVT.LTD, CHANDIGARH

ITA 22/CHANDI/2020[2009-10]Status: Disposed7/6/2024AY 2009-10

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

DCIT, C-1(1) , CHANDIGARH vs M/S FIDELITY INFORMATION SERVICES INDIA PVT. LTD., CHANDIGARH

ITA 1328/CHANDI/2019[2014-15]Status: Disposed7/6/2024AY 2014-15

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

BABLI DEVI D/O SH. ANOOP SINGH,KURUKSHETRA vs ITO-WARD-1, KURUKSHETRA

ITA 723/CHANDI/2023[2012-13]Status: Pending6/6/2024AY 2012-13

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S H.P.STATE FOREST COPRN. LTD.,SHIMLA vs JCIT, S.R., SHIMLA

ITA 281/CHANDI/2000[1991-92]Status: Disposed6/6/2024AY 1991-92

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

M/S H.P.STATE FOREST COPRN. LTD.,SHIMLA vs JCIT, S.R., SHIMLA

ITA 280/CHANDI/2000[1990-91]Status: Disposed6/6/2024AY 1990-91

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

INCOME TAX OFFICER, WARD-2,, SIRHIND vs OMESH KUMAR SOFAT, MANDI GOBINDGARH

ITA 431/CHANDI/2023[2018-19]Status: Disposed5/6/2024AY 2018-19

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S HAPPY STEEL PRIVATE LTD.,LUDHIANA vs DCIT CC-2, LUDHIANA

ITA 398/CHANDI/2023[2016-17]Status: Disposed5/6/2024AY 2016-17

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

M/S BHUSHAN POWER AND STEEL LTD.,CHANDIGARH vs DCIT/ACIT (CEN.)-1, CHANDIGARH

ITA 355/CHANDI/2022[2019-20]Status: Disposed5/6/2024AY 2019-20

SHRI A.D. JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SH. VARUN GUPTA,CHANDIGARH vs ITO, W-3(3), CHANDIGARH

ITA 616/CHANDI/2023[2016-17]Status: Disposed4/6/2024AY 2016-17

SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

IND SWIFT LABORATORIES LTD.,CHANDIGARH vs DCIT, CIRCLE 1(1), CHANDIGARH

ITA 350/CHANDI/2023[2017-18]Status: Disposed4/6/2024AY 2017-18

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

AARGEE ENTERPRISES,KAITHAL vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, ROHTAK

ITA 508/CHANDI/2022[2017-18]Status: Disposed4/6/2024AY 2017-18

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)