ITAT Chandigarh Bench

6,746 judgments

DCIT, C-1, LUDHIANA vs M/S GOLD STAR AMCO STEELS PVT. LTD., LUDHIANA

ITA 1198/CHANDI/2017[2012-13]Status: Disposed4/6/2024AY 2012-13

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S GOLD STAR AMCO STEELS PVT. LTD.,LUDHIANA vs DCIT, C-1, LUDHIANA

ITA 1164/CHANDI/2017[2012-13]Status: Disposed4/6/2024AY 2012-13

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

SANATAN DHARAM PARCHARAK SABHA REGD.,LUDHIANA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH

ITA 278/CHANDI/2024[2023-24]Status: Disposed3/6/2024AY 2023-24

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

KARAM CHAND DI HATTI,ZIRA vs DCIT CENTRAL CIRCLE-2 LUDHIANA, LUDHIANA

ITA 627/CHANDI/2023[2019-20]Status: Disposed3/6/2024AY 2019-20

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

SATYA,SHIMLA vs ITO, WARD-2, SHIMLA

ITA 531/CHANDI/2023[2015-16]Status: Disposed3/6/2024AY 2015-16

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

M/S R.K.EMPIRE LIMITED,MUKTSAR vs DCIT, CC-3, LUDHIANA

ITA 525/CHANDI/2023[2014-15]Status: Disposed3/6/2024AY 2014-15

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S R.K. EMPIRE LIMITED,MUKTSAR vs DCIT, CC-3, LUDHIANA

ITA 524/CHANDI/2023[2013-14]Status: Disposed3/6/2024AY 2013-14

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S VIJAY TRADING CO.,SRI MUKTSAR SAHIB vs DCIT, CC-3, LUDHIANA

ITA 523/CHANDI/2023[2018-19]Status: Disposed3/6/2024AY 2018-19

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S VIJAY TRADING CO.,SRI MUKTSAR SAHIB vs DCIT, CC-3, LUDHIANA

ITA 522/CHANDI/2023[2017-18]Status: Disposed3/6/2024AY 2017-18

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S VIJAY TRADING CO.,SRI MUKTSAR SAHIB vs DCIT, CC-3, LUDHIANA

ITA 521/CHANDI/2023[2016-17]Status: Disposed3/6/2024AY 2016-17

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S VIJAY TRADING CO.,SRI MUKTSAR SAHIB vs DCIT, CC-3,, LUDHIANA

ITA 520/CHANDI/2023[2015-16]Status: Disposed3/6/2024AY 2015-16

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

M/S VIJAY TRADING CO.,SRI MUKTSAR SAHIB vs DCIT, CC-3, LUDHIANA

ITA 519/CHANDI/2023[2014-15]Status: Disposed3/6/2024AY 2014-15

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

SH. VIJAY KUMAR THROUGH LEGAL HEIR SH. RAKESH KUMAR,MUKTSAR vs DCIT, CC-2, LUDHIANA

ITA 518/CHANDI/2023[2012-13]Status: Disposed3/6/2024AY 2012-13

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)

JAGJIT KAUR CHAWLA,MOHALI vs ITO, CIRCLE 6(1), CHANDIGARH

ITA 147/CHANDI/2023[2018-19]Status: Disposed3/6/2024AY 2018-19

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

DRISHTI CHARITABLE SOCIETY,MOHALI vs ITO, WARD 5(5),CHANDIGARH, CHANDIGARH

ITA 646/CHANDI/2023[NOT APPLICABLE]Status: Disposed31/5/2024

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

ITO, WARD, PALAMPUR vs THE KANGRA CENTRAL COOPERATIVE BANK LIMITED, KANGRA

ITA 32/CHANDI/2023[2017-18]Status: Disposed31/5/2024AY 2017-18

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

ITO, WARD, PALAMPUR vs THE KANGRA CENTRAL COOPERATIVE BANK LIMITED, KANGRA

ITA 31/CHANDI/2023[2008-09]Status: Disposed31/5/2024AY 2008-09

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

ITO, WARD, PALAMPUR vs THE KANGRA CENTRAL COOPERATIVE BANK LIMITED, KANGRA

ITA 583/CHANDI/2022[2018-19]Status: Disposed31/5/2024AY 2018-19

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

INCOME TAX OFICER, BC BAZAR vs THE KESRI UNION FARMERS SERVICE CO-OP SOCIETY LTD, AMBALA

ITA 517/CHANDI/2023[2017]Status: Disposed30/5/2024

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

ACIT (EXEMPTIONS), CIRCLE-2, CHANDIGARH vs INFRASTRUCTURE DEVELOPMENT FUND, CHANDIGARH

ITA 336/CHANDI/2023[2012-13]Status: Disposed29/5/2024AY 2012-13

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)