ITAT Chandigarh Bench

6,746 judgments

SH. RAJ KUMAR,YAMUNA NAGAR vs ITO, WARD -3, YAMUNA NAGAR

ITA 226/CHANDI/2023[2017-18]Status: Disposed29/5/2024AY 2017-18

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

MAHARAJA AGGRASEN WELFARE TRUST,PANCHKULA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH

ITA 338/CHANDI/2024[2023-24]Status: Disposed28/5/2024AY 2023-24

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

VISHWA PARMARTH FOUNDATION,PANCHKULA vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH

ITA 322/CHANDI/2024[2022-23]Status: Disposed28/5/2024AY 2022-23

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

ROTARY CLUB PANCHKULA FOUNDATION,PANCHKULA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH

ITA 321/CHANDI/2024[2023-24]Status: Disposed28/5/2024AY 2023-24

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

DHAN GURU RAMDASS LANGAR SEWA,CHANDIGARH vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH

ITA 320/CHANDI/2024[2023-24]Status: Disposed28/5/2024AY 2023-24

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

PANJAB DIGITAL LIBRARY,MOHALI, PUNJAB vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH

ITA 109/CHANDI/2024[2023-24]Status: Disposed28/5/2024AY 2023-24

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

ANJALI SAINI,ZIRAKPUR vs ITO-WARD-5(5), CHANDIGARH

ITA 620/CHANDI/2023[2012-13]Status: Disposed28/5/2024AY 2012-13

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

MANISH KUMAR,KURUKSHETRA vs INCOME TAX OFFICER WARD-1, KURUKSHETRA, KURUKSHETRA

ITA 611/CHANDI/2023[2018-19]Status: Disposed28/5/2024AY 2018-19

SHRI. VIKRAM SINGH YADAV (Accountant Member)

THE SHAHABAD COOP. SUGAR MILLS,SHAHABAD vs ACIT, CIRCLE, KURUKSHETRA

ITA 1492/CHANDI/2018[2012-13]Status: Disposed28/5/2024AY 2012-13

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

M/S SEL MANUFACTURING CO. LTD.,LUDHIANA vs DCIT, CC-3, LUDHIANA

ITA 362/CHANDI/2023[2011-12]Status: Disposed27/5/2024AY 2011-12

SHRI A.D.JAIN (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

NEC PHARMACEUTICAL,SOLAN vs ITO, WARD, PARWANOO

ITA 33/CHANDI/2018[2007-08]Status: Disposed27/5/2024AY 2007-08

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SHREE KRISHNA JEWELS,CHANDIGARH vs ITO, WARD -4, PANCHKULA

ITA 55/CHANDI/2023[2016-17]Status: Disposed24/5/2024AY 2016-17

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SVETLANA GORODINSKAIA,PATIALA vs ACIT, CC, PATIALA

ITA 202/CHANDI/2023[2019-20]Status: Disposed24/5/2024AY 2019-20

SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

M/S MARWAH FINANCE PVT. LTD.,RAIPUR vs PCIT, CHANDIGARH-1

ITA 486/CHANDI/2022[2015-16]Status: Disposed24/5/2024AY 2015-16

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SH. RAM LAL,ROPAR vs PR. C.I.T. -1, CHANDIGARH

ITA 370/CHANDI/2022[2011-12]Status: Disposed24/5/2024AY 2011-12

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

THE SHAHABAD COOP. SUGAR MILLS,SHAHABAD vs ACIT, CIRCLE, KURUKSHETRA

ITA 1491/CHANDI/2018[2008-09]Status: Disposed24/5/2024AY 2008-09

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SMT. JAGDEEP KAUR,LUDHIANA vs ITO, WARD 6(4), LUDHIANA

ITA 81/CHANDI/2023[2011-12]Status: Disposed22/5/2024AY 2011-12

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

SANJEEV KUMAR GOYAL,FATEHABAD vs DCIT, CC-2, LUDHIANA

ITA 80/CHANDI/2023[2019-20]Status: Disposed22/5/2024AY 2019-20

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

RAJIV KUMAR GOYAL,DHURI vs DCIT, CC-2, LUDHIANA

ITA 79/CHANDI/2023[2019-20]Status: Disposed22/5/2024AY 2019-20

SHRI. VIKRAM SINGH YADAV (Accountant Member), SHRI. PARESH M. JOSHI (Judicial Member)

PARIVARTAN WELFARE ASSOCIATION,PANCHKULA vs CIT (EXEMPTION), CHANDIGARH

ITA 425/CHANDI/2023[2022-23]Status: Disposed22/5/2024AY 2022-23

SHRI A.D. JAIN (Vice President), DR KRINWANT SAHAY (Accountant Member)